APRIL   1996
1.	Hukum Chand & Ors Vs. State of Haryana & Ors [1996] INSC 479 (2 April 1996)
2.	Namburi Basava Subrahmanyam Vs. Alapati Hymavathi & Ors [1996] INSC 480 (2 April 1996)
3.	Zila Dastavej Lekhak Associationbanda & ANR Vs. State of U.P. & Ors [1996] INSC 481 (2 April 1996)
4.	Narasingh Patnaik Vs. State of Orissa [1996] INSC 482 (2 April 1996)
5.	H.P.M.C. Vs. Shri Suman Behari Sharma [1996] INSC 483 (2 April 1996)
6.	Union of India, Through Chief Ofrevenue, Central Coalfields Vs. Janki Mahto & Ors [1996] INSC 484 (2 April 1996)
7.	Union of India Vs. Shri Puranmal Lalchand Mundra & ANR [1996] INSC 485 (2 April 1996)
8.	Dy. General Manager, Redesignated as Dy. Director, Isb Vs. Sudarshan Kumari & Ors [1996] INSC 486 (2 April 1996)
9.	Mills Douglas Michael & Ors Vs. Union of India & Ors [1996] INSC 487 (2 April 1996)
10.	Municipal Corporation of Delhi Vs. M/S.Trigon Investment And Trading Private Limited & ANR [1996] INSC 488 (3 April 1996)
11.	Municipal Corporation of Delhi Vs. Kamla Devi & ANR [1996] INSC 489 (3 April 1996)
12.	Commissioner of Income Tax, Bangalore Vs. Smt. R. Sharadamma [1996] INSC 490 (3 April 1996)
13.	Dr. Shipra Vs. Shanti Lal Khoiwal [1996] INSC 491 (3 April 1996)
14.	Commissioner of Wealth Tax, Lucknow Vs. Raja Vishwanath Pratap Singh [1996] INSC 492 (3 April 1996)
15.	Commissioner of Income Tax, Bangalore Vs. Smt. R. Sharadamma [1996] INSC 493 (3 April 1996)
16.	Ghulam Din Buchetc. Vs. State of Jammu & Kashmir [1996] INSC 494 (3 April 1996)
17.	Dr. Shipra Vs. Shri Shanti Lal Khoiwal [1996] INSC 495 (3 April 1996)
18.	State Bank of Indian Staff Association& ANR Vs. State Bank of Indian & Ors [1996] INSC 496 (3 April 1996)
19.	State of U.P. Vs. Ameer Ali [1996] INSC 497 (3 April 1996)
20.	Smt. Kanchan Devi Vs. Promod Kumar Mittal & ANR [1996] INSC 498 (3 April 1996)
21.	Common Causea Registered Society Vs. Union of India & Ors [1996] INSC 499 (4 April 1996)
22.	Bharat Builders (Pvt.) Ltd. & Ors Vs. Parijat Flat Owners Co-Operative Housing Society Ltd. & Ors [1996] INSC 500 (4 April 1996)
23.	Calcutta State Transport Corporation Vs. Commissioner of Income-Tax, West Bengal [1996] INSC 501 (4 April 1996)
24.	Bhim Singh, President Jammu & Kashmir Pantheres Party Vs. The Election Commissioner of India & ANR [1996] INSC 502 (4 April 1996)
25.	Mahe Beach Trading Co. Vs. Union Territory of Pondicherry & Ors [1996] INSC 503 (4 April 1996)
26.	State of U.P. & Ors Vs. Dr. Deep Narain Tripathi & Ors [1996] INSC 504 (8 April 1996)
27.	(Dr.) Haniraj L. Chulani Vs. Bar Council of Maharashtra & Goa [1996] INSC 505 (8 April 1996)
28.	M/S. Taraknath & ANR Vs. Sushil Chandra Dey & Ors [1996] INSC 506 (8 April 1996)
29.	L.M. Mahurkar Vs. The Bar Council of Maharashtra & ANR [1996] INSC 507 (8 April 1996)
30.	Bihar State Unemployed Civil Engineers Association Vs. The State of Bihar & Ors [1996] INSC 508 (8 April 1996)
31.	T.R.Thandur Vs. Union of India & Ors [1996] INSC 509 (8 April 1996)
32.	State of Rajashtan & ANR Vs. Sarvotam Vegetables Products [1996] INSC 510 (9 April 1996)
33.	Dr. H. Mukherjee Vs. S.K. Bhargava [1996] INSC 511 (9 April 1996)
34.	Col. Surinder Pal Singh Bhattal (Retd.) Vs. Rakesh Kumar Jain [1996] INSC 512 (9 April 1996)
35.	Jotindra Nath Roy Vs. Surendra Hikram Singh Agarwal & Ors [1996] INSC 513 (9 April 1996)
36.	Rakesh Singha Vs. State of Himachal Pradesh [1996] INSC 514 (9 April 1996)
37.	Standard Games Vs. State of U.P. & Ors [1996] INSC 515 (10 April 1996)
38.	Urban Improvement Trust, Jodhpur Vs. Gokul Narain & ANR [1996] INSC 516 (10 April 1996)
39.	State of Maharashtra Vs. Mahboob S. Allibhoy & ANR [1996] INSC 517 (10 April 1996)
40.	Ramanand Ramnath Vs. The State of Madhya Pradesh [1996] INSC 518 (10 April 1996)
41.	M/S. Waterfall Estates Ltd.Madras Vs. The Commissioner of Income-Tax, Tamil Nadu I, Madras [1996] INSC 519 (10 April 1996)
42.	Ram Nath Mahto Vs. State of Bihar [1996] INSC 520 (10 April 1996)
43.	T. Balakrishnan Vs. Union of India & ANR [1996] INSC 521 (11 April 1996)
44.	Dr. (Mrs.) Neeraj Bala Goswami Vs. State of Uttar Pradesh & Ors [1996] INSC 522 (11 April 1996)
45.	Delhi Administration Vs. Tribhuvan Nath & Ors [1996] INSC 523 (11 April 1996)
46.	Raja Ram Yadav & Ors Vs. State of Bihar [1996] INSC 524 (11 April 1996)
47.	J.P. Ravidas & Ors Vs. Navyuvak Harijan Uthapan [1996] INSC 525 (12 April 1996)
48.	State of Maharashtra Vs. Som Nath Thapa, [1996] INSC 526 (12 April 1996)
49.	Union of India Vs. P.S.Dhillon [1996] INSC 527 (12 April 1996)
50.	Mrs. Joyce Primrose Prestor (Nee Vas) Vs. Miss Vera Marie Vas & Ors [1996] INSC 528 (12 April 1996)
51.	Union of India Vs. Rattan Singh & Ors [1996] INSC 529 (12 April 1996)
52.	The State of Goa & ANR Vs. Smt. Yvette Pereira A.E. Costa [1996] INSC 530 (12 April 1996)
53.	Inspector General of Registration,U.P. & ANR Vs. Avdesh Kumar & Ors [1996] INSC 531 (12 April 1996)
54.	U.P. Elect. Board Throughits Chairman & ANR Vs. M/S. Triveni Engg. Works Ltd. [1996] INSC 532 (12 April 1996)
55.	The Rt. Rev. B.P. Sugandhar Bishop In Medak Vs. Smt. D. Dorothy Dayasheelaebeneser [1996] INSC 533 (12 April 1996)
56.	Union of India Vs. Rattan Singh & Ors [1996] INSC 534 (12 April 1996)
57.	State of Punjab & Ors Vs. Dr. Harbhajan Singh Greasy [1996] INSC 535 (12 April 1996)
58.	Haryana Unrecognised Schools Association Vs. State of Haryana [1996] INSC 536 (12 April 1996)
59.	State of Up & Ors Vs. Harish Chandra & Ors [1996] INSC 537 (12 April 1996)
60.	Ram Kumar Vs. The State of Haryana [1996] INSC 538 (12 April 1996)
61.	G.S. Kaushik & ANR Vs. Union of India & Ors [1996] INSC 539 (12 April 1996)
62.	Surajdeo Yadav Vs. State of Bihar [1996] INSC 540 (12 April 1996)
63.	Union of India & Ors Vs. Sher Singh & ANR [1996] INSC 541 (15 April 1996)
64.	Nabhiraj & Ors Vs. Jayevatibai @ Shantha Bai & Ors [1996] INSC 542 (15 April 1996)
65.	The Disciplinary Authority-Cumregional Manager & Ors Vs. Nikunja Bihari Patnaik [1996] INSC 543 (15 April 1996)
66.	Kantaprasad D. Patel Vs. Municipal Corporation of Greaterbombay & Ors [1996] INSC 544 (15 April 1996)
67.	State of Maharashtra Vs. Maruti Laxman [1996] INSC 545 (15 April 1996)
68.	The Disciplinary Authority-Cumregional Manager & Ors Vs. Nikunja Bihari Patnaik [1996] INSC 546 (15 April 1996)
69.	Syed Abdul Alam & Ors Vs. The Government of Andhra Pradesh & Ors [1996] INSC 547 (15 April 1996)
70.	Kanshi Ram Vs. Om Prakash Jawal & Ors [1996] INSC 548 (15 April 1996)
71.	Betal Singh Vs. State of M.P [1996] INSC 549 (15 April 1996)
72.	Motilal Daulatram Bora & Ors Vs. Murlidhar Ramchandra Bhutabe & Ors [1996] INSC 550 (16 April 1996)
73.	Comorin Match Industries (Pvt.) Ltd. Vs. State of Tamil Nadu [1996] INSC 551 (16 April 1996)
74.	Sri Samir Sobhan Sanyal Vs. Tracks Trade Private Ltd. & Ors [1996] INSC 552 (16 April 1996)
75.	Bibekananda Bhowal Vs. Satindra Mohan Deb [1996] INSC 553 (16 April 1996)
76.	Union of India & Ors Vs. Nandlal Raigar [1996] INSC 554 (16 April 1996)
77.	Improvement Trusts, Moga Vs. Manchanda Soap Works & Ors [1996] INSC 555 (16 April 1996)
78.	Smith Kline & French India Ltd. Vs. Commissioner of Income Tax [1996] INSC 556 (16 April 1996)
79.	Abhiram Singh Vs. C.D. Commachen & Ors [1996] INSC 557 (16 April 1996)
80.	Smith Kline & French India Ltd. Vs. Commissioner of Income Tax [1996] INSC 558 (16 April 1996)
81.	State of Orissa Vs. Klockner And Company & Ors [1996] INSC 559 (16 April 1996)
82.	Narashimaha Murthy Vs. Smt. Susheelabai & Ors [1996] INSC 560 (17 April 1996)
83.	Madhu Kishwar & Ors Vs. State of Bihar & Ors [1996] INSC 561 (17 April 1996)
84.	Shri Raghubir Singh & Ors . Vs. State of U.P. & Ors [1996] INSC 562 (17 April 1996)
85.	State of Punjab & Ors Vs. Tara Singh Shahi [1996] INSC 563 (17 April 1996)
86.	Union of India & ANR Vs. Shree Ganesh Steel Rolling Mills Limited & ANR [1996] INSC 564 (17 April 1996)
87.	M/S. Rajakamal Transport & ANR Vs. The Employees State Insurance Corporation, Hyderabad [1996] INSC 565 (17 April 1996)
88.	State of Haryana Vs. Chandvir & Ors [1996] INSC 566 (17 April 1996)
89.	Ram Dutt Vs. State of U.P [1996] INSC 567 (17 April 1996)
90.	Bharat Heavy Electrical Limited Vs. Union of India & Ors [1996] INSC 568 (18 April 1996)
91.	The State of Punjab Vs. Des Raj [1996] INSC 569 (18 April 1996)
92.	M.P. Electricity Board, Jabalpur & Ors Vs. Harsh Wood Products & ANR [1996] INSC 570 (18 April 1996)
93.	State of M.P. & Ors Vs. Sadashiv Zamindar [1996] INSC 571 (18 April 1996)
94.	State of Jammu & Kashmir Vs. Shri Bal Raj Sharma & Ors [1996] INSC 572 (18 April 1996)
95.	Dhanna Ram Vs. Union of India & Ors [1996] INSC 573 (18 April 1996)
96.	Kashi Nath Roy Vs. State of Bihar [1996] INSC 574 (18 April 1996)
97.	Merambhai Punjabhai Khachar & Ors Vs. State of Gujarat [1996] INSC 575 (18 April 1996)
98.	Baliram Atmaram Kelapure Vs. Smt. Indirabai & Ors [1996] INSC 576 (18 April 1996)
99.	M/S.Krishna Motor Service Vs. H.B. Vittala Kamath [1996] INSC 577 (19 April 1996)
100.	Jai Ram Sharma Vs. Jammu Development Authority [1996] INSC 578 (19 April 1996)

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