1. |
B.D. Jadhavar Vs. K.D. Bhagwan & Ors [1995] INSC 447 (1 September 1995)
|
2. |
K. Kandaswamy Vs. Union of India & ANR [1995] INSC 448 (1 September 1995)
|
3. |
Ram Kishan Vs. Union of India & Ors [1995] INSC 449 (1 September 1995)
|
4. |
Himachal Pradesh State Electricity Board, Shimla & Ors Vs. Tirath Raj & Ors [1995] INSC 450 (1 September 1995)
|
5. |
Shri Mehnga Singh, Ex-Sub Inspector Vs. Inspector General of Police & Ors [1995] INSC 451 (1 September 1995)
|
6. |
The Commissioner, Religious & Charitable Endowments, Bangalo Vs. Kasliyappa Gurukula Sri Vidya Shala [1995] INSC 452 (1 September 1995)
|
7. |
U.P. Sales Tax Service Association Vs. Taxation Bar Association, Agra & Ors [1995] INSC 453 (1 September 1995)
|
8. |
Kabul Singh & Ors Vs. State of Punjab [1995] INSC 454 (1 September 1995)
|
9. |
H.P.S.E.B. & Ors Vs. Mohan Singh Verma & Ors [1995] INSC 455 (1 September 1995)
|
10. |
Mangat Mal & ANR Vs. Smt. Punni Devi & Ors [1995] INSC 456 (1 September 1995)
|
11. |
Housing Board Haryana Vs. Housing Board Colony Welfare Association & Ors [1995] INSC 457 (1 September 1995)
|
12. |
Dharmvir Vs. State of U.P. & Ors [1995] INSC 458 (4 September 1995)
|
13. |
Brighu Nath Sahay Singh & Ors Vs. Md. Khalilur Rahman & Ors [1995] INSC 459 (4 September 1995)
|
14. |
Board of Revenue. U.P. Vs. M/S. Electronic Industries of India [1995] INSC 460 (4 September 1995)
|
15. |
Ashoka Kumar Thakur Vs. State of Bihar & Ors [1995] INSC 461 (4 September 1995)
|
16. |
Giani Pratap Singh Vs. State of Rajasthan & ANR [1995] INSC 462 (4 September 1995)
|
17. |
C. Ravichandran Iyer Vs. Justice A.M. Bhattacharjee & Ors [1995] INSC 463 (5 September 1995)
|
18. |
Sheela Barse Vs. Union Bank of India & Ors [1995] INSC 464 (5 September 1995)
|
19. |
Major Ashok Kumar Singh Vs. Vith Addl. Sessions Judge, Varanasi & Ors [1995] INSC 465 (6 September 1995)
|
20. |
S.K.Kamdar & ANR Vs. State of Maharashtra [1995] INSC 466 (6 September 1995)
|
21. |
Surjit Singh & Ors Vs. Harbans Singh & Ors [1995] INSC 467 (6 September 1995)
|
22. |
Palghat Bpl & Psp Thozhilali Union Vs. Bpl India Ltd. & ANR [1995] INSC 468 (7 September 1995)
|
23. |
J.G. Prasada Rao Vs. The Secretary To Government & Ors [1995] INSC 469 (7 September 1995)
|
24. |
Hindustan Vegetable Oils Corporation Limited Vs. Progressive Industries & Ors [1995] INSC 470 (7 September 1995)
|
25. |
R. Chandevarappa Vs. State of Karnataka & Ors [1995] INSC 471 (8 September 1995)
|
26. |
Union of India Vs. Ajoy Kumar Patnaik [1995] INSC 472 (8 September 1995)
|
27. |
Raimati Sahuani Vs. Pankaja Sahu & Ors [1995] INSC 473 (8 September 1995)
|
28. |
State of Bihar & Ors Vs. Tata Engineering & Loco. Co. Ltd. & ANR [1995] INSC 474 (8 September 1995)
|
29. |
State of M.P. Vs. Suresh Gupta & ANR [1995] INSC 475 (8 September 1995)
|
30. |
Shri Sat Pal Vs. The State of Punjab [1995] INSC 476 (8 September 1995)
|
31. |
J. Vasudevan Vs. T.R. Dhananjaya [1995] INSC 477 (8 September 1995)
|
32. |
Santosh Jayaswal & ANR Vs. State of M.P. & Ors [1995] INSC 478 (11 September 1995)
|
33. |
K. Adivi Naidu & Ors Vs. E. Duruvasulu Naidu & Ors [1995] INSC 479 (11 September 1995)
|
34. |
Kameshwar Prasad Vs. State of Bihar & Ors [1995] INSC 480 (11 September 1995)
|
35. |
Karnataka State Government Firstgrade Colleges Part-Time Le Vs. State of Karnataka [1995] INSC 481 (11 September 1995)
|
36. |
State of Himachal Pradesh & Orsetc. Vs. Ganesh Wood Products & Orsetc [1995] INSC 482 (11 September 1995)
|
37. |
Bhoop Singh Vs. Ram Singh Major & Ors [1995] INSC 483 (11 September 1995)
|
38. |
Shri Kishan Das & Ors Vs. The State of U.P. & Ors [1995] INSC 484 (12 September 1995)
|
39. |
Kondopant Vs. Arjuna & Ors [1995] INSC 485 (12 September 1995)
|
40. |
Delhi Cloth & General Mills Co. Ltd. Vs. State of M.P. & Ors [1995] INSC 486 (12 September 1995)
|
41. |
Sardar Dilshar Singh Vs. The Labour Commissioner & ANR [1995] INSC 487 (12 September 1995)
|
42. |
Shri Jangli & Ors Vs. Smt. Bhagwati & Ors [1995] INSC 488 (12 September 1995)
|
43. |
State of U.P. Vs. Roop Singh & Ors [1995] INSC 489 (12 September 1995)
|
44. |
S.R. Bhagwat & Ors Vs. The State of Mysore [1995] INSC 490 (12 September 1995)
|
45. |
Municipal Commissioner, Chinchwad New Township Municipal Cou Vs. M/S Century Enka Ltd. [1995] INSC 491 (12 September 1995)
|
46. |
G. Sridharamurti Vs. Hindustan Petroleum Corporation Ltd. & ANR [1995] INSC 492 (13 September 1995)
|
47. |
Madhukar Bakru Pingal Vs. Shri Rajendra D. Gaikwad & Ors [1995] INSC 493 (13 September 1995)
|
48. |
Dilawar Singh (Dead) Thr. Lrs. Vs. Addl. District Judge, Ghaziabad [1995] INSC 494 (13 September 1995)
|
49. |
Larsen & Toubro Limited Vs. Maharashtra Stateelectricity Board & Ors [1995] INSC 495 (13 September 1995)
|
50. |
Hindustan Steel Workers Construction Ltd. Vs. G.S. Atwal & Co. (Engineers) Pvt. Ltd. [1995] INSC 496 (13 September 1995)
|
51. |
Sawan Ram Malra Vs. Union of India & Ors [1995] INSC 497 (13 September 1995)
|
52. |
Dhayanand Vs. Union of India & Ors [1995] INSC 498 (13 September 1995)
|
53. |
State of Karnataka Vs. Shri T.R. Dhananjaya & ANR [1995] INSC 499 (14 September 1995)
|
54. |
Debaraj Padhi & Ors Vs. Steel Authority of India Limited & Ors [1995] INSC 500 (14 September 1995)
|
55. |
Deepti @ Arati Rai Vs. Akhil Rai & Ors [1995] INSC 501 (14 September 1995)
|
56. |
Modi Industries Limited, Modinagar Vs. Commissioner of Income Tax, Delhi & ANR [1995] INSC 502 (15 September 1995)
|
57. |
Hindustan Lever Ltd. Vs. Ashok Vishnu Kate & Ors [1995] INSC 503 (15 September 1995)
|
58. |
State of Maharashtra & ANR Vs. Pooja Brew-Chem Industries P. Ltd. & ANR [1995] INSC 504 (15 September 1995)
|
59. |
State of Andhra Pradesh Vs. Korukonda Suryanarayana Chowdary [1995] INSC 505 (15 September 1995)
|
60. |
The Dy. Collector & ANR Vs. S. Venkata Ramanaiah & ANR [1995] INSC 506 (18 September 1995)
|
61. |
Smt. Laxmi & Anandi & Ors Vs. Shri C. Setharama Nagarkar & Ors [1995] INSC 507 (18 September 1995)
|
62. |
Laxmikant Revchand Bhojwani & ANR Vs. Pratapsing. Mohansingh Pardeshi [1995] INSC 508 (18 September 1995)
|
63. |
V. Krishna Mudaliar Vs. Lakshmi Ammal [1995] INSC 509 (18 September 1995)
|
64. |
Wariyam Singh & Ors Vs. State of U.P [1995] INSC 510 (19 September 1995)
|
65. |
State Bank of Bikaner & Jaipur & Ors Vs. Shri Prabhu Dayal Grover [1995] INSC 511 (19 September 1995)
|
66. |
Controller of Examinations, Utkal University Vs. Miss Paurnamasi Das [1995] INSC 512 (19 September 1995)
|
67. |
M/S. Gangeshwar Limited Vs. State of U.P. & Ors [1995] INSC 513 (19 September 1995)
|
68. |
Smt. Mukul Rani Varshnei & Ors Vs. Delhi Development Authority & ANR [1995] INSC 514 (19 September 1995)
|
69. |
Ashok Kumar Vs. The State (Delhi Administration) [1995] INSC 515 (19 September 1995)
|
70. |
Union of India & Ors Vs. Ajaib Singh & Ors [1995] INSC 516 (20 September 1995)
|
71. |
State of Orissa & Ors Vs. Kalicharan Mohapatra & ANR [1995] INSC 517 (20 September 1995)
|
72. |
State of Madhya Pradesh Vs. Mohan Singh [1995] INSC 518 (20 September 1995)
|
73. |
Shri Narendera Kumar Agrawal Vs. Smt. Saroj Maloo & Ors [1995] INSC 519 (20 September 1995)
|
74. |
A.P. Srivastava Vs. Union of India & Ors [1995] INSC 520 (20 September 1995)
|
75. |
State of Orissa & ANR Vs. Gopal Chandra Rath & Ors [1995] INSC 521 (20 September 1995)
|
76. |
Dr. J.N. Banavalikar Vs. Municipal Corporation of Delhi & ANR [1995] INSC 522 (21 September 1995)
|
77. |
Nand Kishore Vs. State of Punjab [1995] INSC 523 (21 September 1995)
|
78. |
Dr. Ranbir Singh Vs. Asharfi Lal [1995] INSC 524 (21 September 1995)
|
79. |
M/S. The Andhra Bank Ltd., Hyderabad. Vs. The Commissioner of Income Tax,A.P. Iii, Hyderabad [1995] INSC 525 (22 September 1995)
|
80. |
A.T.S. Chinnaswami Chettiar Vs. Sri Kari Varadaraja Perumal Temple & ANR [1995] INSC 526 (22 September 1995)
|
81. |
State of Andhra Pradesh Vs. Bodem Sundara Rao [1995] INSC 527 (22 September 1995)
|
82. |
Kashibai W/O Lachiram & ANR Vs. Parwatibai W/O Lachiram & Ors [1995] INSC 528 (25 September 1995)
|
83. |
Inderjeet Singh Sial & ANR Vs. M/S. Karam Chand Thapar & Ors [1995] INSC 529 (25 September 1995)
|
84. |
State of U.P. Vs. Budh Singh & Ors [1995] INSC 530 (25 September 1995)
|
85. |
J.K. Jain & Ors Vs. Delhi Development Authority & Ors [1995] INSC 531 (26 September 1995)
|
86. |
Labhu Ram & Ors Vs. The State of Punjab [1995] INSC 532 (26 September 1995)
|
87. |
Savita Dey Vs. Nageswar Majumdar & ANR [1995] INSC 533 (26 September 1995)
|
88. |
Bharat Prasad Gupta Vs. State of West Bengal [1995] INSC 534 (26 September 1995)
|
89. |
Khagesh Kumar & Ors Vs. Inspector General of Registration & Ors [1995] INSC 535 (27 September 1995)
|
90. |
Sanjay Gupta & Ors Vs. State of U.P. & Ors [1995] INSC 536 (27 September 1995)
|
91. |
Atul Kumar Nigam Vs. State of U.P. & Ors [1995] INSC 537 (27 September 1995)
|
92. |
R.S. Pandey Vs. State of U.P. & Ors [1995] INSC 538 (27 September 1995)
|
93. |
Satyendra Nath Bajpai Vs. Inspector General of Registration Uttar Pradesh & ANR [1995] INSC 539 (27 September 1995)
|
94. |
Bonkya Alias Bharatshivaji Mane & Ors Vs. State of Maharashtra [1995] INSC 540 (27 September 1995)
|
95. |
Wazir Singh, Jbt Teacher & Ors Vs. The State of Haryana [1995] INSC 541 (29 September 1995)
|
96. |
Gurmit Singh & Ors Vs. State of Punjab [1995] INSC 542 (29 September 1995)
|