OCTOBER    1995
1.	Shri Hukam Chand Khundia Vs. Chandigarh Administration & ANR [1995] INSC 543 (9 October 1995)
2.	The Bihar State Board Ofhomeopathic Medicine, Patna Vs. The State of Bihar & Ors [1995] INSC 544 (10 October 1995)
3.	Union of India & Ors Vs. Virpal Singh Chauhan [1995] INSC 545 (10 October 1995)
4.	Air India & Orsetc. Vs. B.R. Age & Ors [1995] INSC 546 (10 October 1995)
5.	Sri Varadaraja Perumal Temple Vs. K. Ramachandra & Ors [1995] INSC 547 (11 October 1995)
6.	P.Periasami Vs. P. Periathambi & Ors [1995] INSC 548 (11 October 1995)
7.	Darshana Devi Vs. State of Punjab [1995] INSC 549 (11 October 1995)
8.	The Principal Appraiser (Exports) Collectorate of Customs & Vs. Esajee Tayabally Kapasi, Calicut [1995] INSC 550 (11 October 1995)
9.	Commissioner of Income Tax Vs. Smt. Pelleti Srideramma, Nellore [1995] INSC 551 (11 October 1995)
10.	Dakaya & Dakaian Vs. Anjani [1995] INSC 552 (12 October 1995)
11.	Commissioner of Income Tax, Meerut Vs. M/S Virmani Industries Private Limited [1995] INSC 553 (12 October 1995)
12.	Mrs. Rupan Deol Bajaj & ANR Vs. Kanwar Pal Singh Gill & ANR [1995] INSC 554 (12 October 1995)
13.	Sri Abani Kanta Ray Vs. State of Orissa & Ors [1995] INSC 555 (13 October 1995)
14.	The Addl. Commissioner Ofincome Tax & ANR Vs. The A.L.N. Rao Charitable Trust [1995] INSC 556 (13 October 1995)
15.	A.Wati Ao Vs. The State of Manipur [1995] INSC 557 (13 October 1995)
16.	Chinnamma Vs. Gopalan & Ors [1995] INSC 558 (13 October 1995)
17.	Narayan Vishnu Hendre & Ors Vs. Baburao Savalaram Kothawale [1995] INSC 559 (13 October 1995)
18.	Tej Parkash Vs. The State of Haryana [1995] INSC 560 (13 October 1995)
19.	Baldev Singh & ANR Vs. State of Punjab [1995] INSC 561 (13 October 1995)
20.	Union of India & Ors Vs. Shri Iqbal Singh Cheema [1995] INSC 562 (16 October 1995)
21.	B.N. Agarwalla Vs. State of Orissa [1995] INSC 563 (16 October 1995)
22.	State of U.P. Vs. Ramesh Chandra Sharma & Ors [1995] INSC 564 (16 October 1995)
23.	Sher Singh & Ors Vs. Union of India & Ors [1995] INSC 565 (16 October 1995)
24.	Deva Ram & ANR Vs. Ishwar Chand & ANR [1995] INSC 566 (16 October 1995)
25.	Sanjay Dutt Vs. State of Maharashtra [1995] INSC 567 (16 October 1995)
26.	Mr. Anil Baipadithaya & Ors Vs. State of Karnataka & Ors [1995] INSC 568 (17 October 1995)
27.	New Delhi Municipal Committee Vs. Allied Motors Pvt. Ltd. & Ors [1995] INSC 569 (17 October 1995)
28.	Mohan Lal Vs. Kartar Singh & Ors [1995] INSC 570 (17 October 1995)
29.	Krishan Prasad Gupta Vs. Controller, Printing & Stationery [1995] INSC 571 (18 October 1995)
30.	Workmen of M/S Rohtas Industries Vs. Rohtas Industries & Ors [1995] INSC 572 (18 October 1995)
31.	The West Bengal State Cooperativebank Limited & Ors Vs. Paritosh Bagchi & Ors [1995] INSC 573 (19 October 1995)
32.	Union of India & Ors Vs. Tara Chand Sharma & Ors [1995] INSC 574 (19 October 1995)
33.	Allahabad Bank Vs. Prem Narain Pande & Ors [1995] INSC 575 (19 October 1995)
34.	Gurnam Singh & ANR Vs. State of Punjab [1995] INSC 576 (19 October 1995)
35.	Lilawati H. Hiranandani Vs. Usha Tandon [1995] INSC 577 (20 October 1995)
36.	Sat Pal & Ors Vs. State of Punjab [1995] INSC 578 (20 October 1995)
37.	State of Assam Vs. C.K. Das, I.A.S. & Ors [1995] INSC 579 (20 October 1995)
38.	Radhanath Ghasi Others Vs. Union of India & Ors [1995] INSC 580 (20 October 1995)
39.	The State of Punjab & ANR Vs. Jagir Singh [1995] INSC 581 (30 October 1995)
40.	Bhattad Leasing & Finance Co. Ltd. Vs. Mr. Nusli Neville Wadia & Ors [1995] INSC 582 (30 October 1995)
41.	Commissioner, Salem Municipality Vs. T. Kuralmani & ANR [1995] INSC 583 (30 October 1995)
42.	Deokinandan & Ors Vs. Surajpal & Ors [1995] INSC 584 (30 October 1995)
43.	Housing Board of Havana Vs. Havana Housing Board Employees Union & Ors [1995] INSC 585 (30 October 1995)
44.	Proprietor, M/S. Jabalpur Tractors Vs. Sedmal Jainarain & ANR [1995] INSC 586 (30 October 1995)
45.	State of Karnataka Vs. Mallinath & Ors [1995] INSC 587 (30 October 1995)
46.	Nandkumar Narayanrao Ghodmare Vs. State of Maharashtra & Ors [1995] INSC 588 (30 October 1995)
47.	Union of India & Ors Vs. M. Bhaskaran [1995] INSC 589 (30 October 1995)
48.	Smt. Yashomati Harsukhlal Lathia & Ors Vs. Saurashtra Kutch Stock Exchange & Ors [1995] INSC 590 (30 October 1995)
49.	Commissioner/Secretary To Governmenthealth And Medical Edu. Vs. Dr. Ashok Kumar Kohli [1995] INSC 591 (31 October 1995)
50.	Kashi Ram Namdeo Zambro Vs. State of Maharashtra [1995] INSC 592 (31 October 1995)
51.	The Special Land Acquisition Officer, Kalinadai Vs. Vasant Gundu Bale [1995] INSC 593 (31 October 1995)
52.	E. Gopalakrishnan & Ors Vs. Union of India [1995] INSC 594 (31 October 1995)
53.	Rishyashringa Jewellery Ltd. & ANR Vs. The Stock Exchange, Bombay & Ors [1995] INSC 595 (31 October 1995)
54.	M/S. Lok Nath And Company, The Mall, Shimla. Vs. Commissioner of Wealth Tax, Patiala [1995] INSC 596 (31 October 1995)
55.	Smt. Beli Ram Singh Chowdhry & Ors Vs. State of Assam [1995] INSC 597 (31 October 1995)
56.	National Textile Corporation (Sm) Ltd. Vs. Associated Building Co. Ltd. & Ors [1995] INSC 598 (31 October 1995)
57.	Kapurthala Improvement Trust, Punjab Vs. Land Acquisition Tribunal, Kapurthala & Ors [1995] INSC 599 (31 October 1995)
58.	Government of Tamil Nadu & Ors Vs. S. Balasubramanian & Ors [1995] INSC 600 (31 October 1995)