NOVEMBER    1995
101.	Shantistar Builders Vs. Narayan Khimalal Gotame & Ors [1995] INSC 701 (17 November 1995)
102.	Union of India & Ors Vs. The Special Tehsildar (Za) & Ors [1995] INSC 702 (17 November 1995)
103.	Prakash Marotirao Shere Vs. State of Maharashtra & Ors [1995] INSC 703 (17 November 1995)
104.	Management of Nilpur Tea Estate Vs. State of Assam & Ors [1995] INSC 704 (17 November 1995)
105.	Resham Singh Pyara Singh Vs. Abdul Sattar [1995] INSC 705 (20 November 1995)
106.	Government of Andhra Pradesh & ANR Vs. M. Pandurang & Ors [1995] INSC 706 (20 November 1995)
107.	Rajpal Vs. State of Haryana & Ors [1995] INSC 707 (20 November 1995)
108.	State of Madhya Pradesh & Ors Vs. Joginder Nath Monga [1995] INSC 708 (20 November 1995)
109.	State of Punjab & Ors Vs. Mohabir Singh [1995] INSC 709 (21 November 1995)
110.	Sant Ram & Ors Vs. Union of India [1995] INSC 710 (21 November 1995)
111.	M/S. Complete Insulations (P) Ltd. Vs. New India Assurance Company Ltd. [1995] INSC 711 (21 November 1995)
112.	The State of Punjab & Ors Vs. M/S Mahajan Sabha, Gurdaspur & Ors [1995] INSC 712 (21 November 1995)
113.	Gurmukh Singh & Ors Vs. The State of Haryana [1995] INSC 713 (21 November 1995)
114.	Ratan Lal Gupta & Ors Vs. Union of India [1995] INSC 714 (21 November 1995)
115.	Mir Singh & Ors Vs. Union of India [1995] INSC 715 (21 November 1995)
116.	Sakti Vs. R.K. Ragala & Ors [1995] INSC 716 (21 November 1995)
117.	Pehlad Singh & ANR Vs. Union of India [1995] INSC 717 (21 November 1995)
118.	Sardarkhan Rajadarkhan Vs. The Charity Commissioner & Ors [1995] INSC 718 (21 November 1995)
119.	Union of India & Ors Vs. Pratibha Bonnerjea & ANR [1995] INSC 719 (21 November 1995)
120.	Bhupendrasingh Vs. State of Maharashtra & Ors [1995] INSC 720 (21 November 1995)
121.	Sheo Nandan Singh Vs. Union of India & Ors [1995] INSC 721 (22 November 1995)
122.	The Executive Engineer, Bihar State Housing Board Vs. Ramesh Kumar Singh & Ors [1995] INSC 722 (22 November 1995)
123.	Mrs. Nutan J. Patel Vs. Prasad & ANR [1995] INSC 723 (22 November 1995)
124.	The State of Punjab & Orsetc. Vs. Shambhu Nath Singh & Ors [1995] INSC 724 (22 November 1995)
125.	The Secretary To Government Ofmadras & ANR Vs. P.R. Sriramulu & ANR [1995] INSC 725 (22 November 1995)
126.	Food Corpn. of India Vs. V.K.Sukumaran [1995] INSC 726 (23 November 1995)
127.	P. Bhaskaran & Ors Vs. Union of India & Ors [1995] INSC 727 (23 November 1995)
128.	Smt. Shakuntalabai & Ors Vs. State of Maharashtra [1995] INSC 728 (23 November 1995)
129.	Durga Prasad Vs. Smt. Gita Kumari & Ors [1995] INSC 729 (23 November 1995)
130.	Jarnail Singh Vs. State of Punjab [1995] INSC 730 (23 November 1995)
131.	Janata Dal (Samajwadi) Vs. The Election Commission of India [1995] INSC 731 (23 November 1995)
132.	S. Prabh Singh Dhillon Vs. Hoshiarpur Improvement Trust & Ors [1995] INSC 732 (23 November 1995)
133.	Bhagwan Das & ANR Vs. Sardar Atma Singh [1995] INSC 733 (23 November 1995)
134.	Gurbachan Singh Vs. Bhag Singh & Ors [1995] INSC 734 (24 November 1995)
135.	Satya Narayan Athya Vs. High Court of M.P. & ANR [1995] INSC 735 (24 November 1995)
136.	Municipal Committee, Karnal Vs. Nirmala Devi [1995] INSC 736 (24 November 1995)
137.	Rashtriya Mill Mazdoor Sangh Vs. National Textile Corporation (South Maharashtra) Ltd. & Ors [1995] INSC 737 (24 November 1995)
138.	Beli Ram & ANR Vs. Salio Ram [1995] INSC 738 (24 November 1995)
139.	Smt. Hans Raj Vs. Yosodanand [1995] INSC 739 (24 November 1995)
140.	G. Nagamma & ANR Vs. Siromanamma & ANR [1995] INSC 740 (27 November 1995)
141.	Union of India & Ors Vs. Jayakumar Parida [1995] INSC 741 (27 November 1995)
142.	State of Gujarat Through Chief Secretary & Ors Vs. Sarti Devi [1995] INSC 742 (27 November 1995)
143.	Ms. Harvinder Chaudhary Srivastava Vs. Union of India & Ors [1995] INSC 743 (27 November 1995)
144.	M/S. Hotel Darpan,Mussoorie Vs. Sub-Divisional Magistrate, Mussoorie & ANR [1995] INSC 744 (27 November 1995)
145.	Hari Krishna Patel & ANR Vs. State of A.P. & ANR [1995] INSC 745 (28 November 1995)
146.	The Collector, Ongole & ANR Vs. Narra Venkateswarlu & Ors [1995] INSC 746 (28 November 1995)
147.	Nahar Singh Vs. State of U.P. & Ors [1995] INSC 747 (28 November 1995)
148.	Wassan Singh Vs. The State of Punjab [1995] INSC 748 (28 November 1995)
149.	Sri Sisir Kumar Mohanty Vs. State of Orissa & ANR [1995] INSC 749 (28 November 1995)
150.	Suresh H. Rajput Vs. Bhartiben Pravinbhai Soni & Ors [1995] INSC 750 (28 November 1995)
151.	Associated Power Co. Ltd. Vs. Commissioner of Income-Tax [1995] INSC 751 (28 November 1995)
152.	Ranjit Kumar Majumdar Vs. Union of India & Ors [1995] INSC 752 (28 November 1995)Suresh Chandra Vs. State of U.P. & ANR [1995] INSC 652 (9 November 1995)
153.	Gurmit Kaur Vs. Surjit Singh @ Jeet Singh [1995] INSC 753 (28 November 1995)
154.	Bihar State Food & Civil Supplies Corporation Vs. Narendra Kumar Mishra & ANR [1995] INSC 754 (28 November 1995)
155.	State of U.P. Vs. Shakeel Ahmed [1995] INSC 755 (28 November 1995)
156.	The State of Maharashtra Vs. Nanakchand Pyarmal & Ors [1995] INSC 756 (28 November 1995)
157.	The Managing Director, Madrasmetropolitan Water Supply Ands Vs. R. Rajan [1995] INSC 757 (28 November 1995)
158.	Dr. Km. Suman Agarwal Vs. The Vice-Chancellor & Ors [1995] INSC 758 (29 November 1995)
159.	Delhi Development Authority Vs. Skipper Construction & ANR [1995] INSC 759 (29 November 1995)
160.	Rajiv Choudhary Vs. Jagdish Narain Khanna & ANR [1995] INSC 760 (29 November 1995)
161.	Prem Nath Kapur & ANR Vs. National Fertilizers Corporation [1995] INSC 761 (29 November 1995)
162.	Jai Narain & Ors Vs. Union of India & Ors [1995] INSC 762 (29 November 1995)
163.	Dr. Krishna Pal & ANR Vs. State of U.P [1995] INSC 763 (30 November 1995)
164.	Mother Superior, Infant Jesus Fransicanclarist Convent, Eng Vs. Ambi Kunjumon & Ors [1995] INSC 764 (30 November 1995)
165.	State of Punjab & Ors Vs. Om Prakash & Ors [1995] INSC 765 (30 November 1995)
166.	Yogendra Narayan Chowdhury & Ors Vs. Union of India & Ors [1995] INSC 766 (30 November 1995)
167.	Mustaq Ali Khan Vs. Deputy Director of Consolidat [1995] INSC 767 (30 November 1995)
168.	Sabir Hussain & ANR Vs. State of U.P. & Ors [1995] INSC 768 (30 November 1995)
169.	Smt. Kamalabai Jageshwar Joshi & Ors Vs. State of Maharashtra [1995] INSC 769 (30 November 1995)
170.	Mukhtiar Singh & Ors Vs. State of Punjab [1995] INSC 770 (30 November 1995)
171.	State of Maharashtra & Ors Vs. Ishwar Piraji Kalpatri [1995] INSC 771 (30 November 1995)Devinderpal Singh Vs. Govt. of National Capital Territory of Delhi [1995] INSC 671 (14 November 1995)

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