MAY    1995
1.	Hal Employees Union Vs. The Presiding Officer & ANR [1995] INSC 246 (1 May 1995)
2.	K.Raheja Constructions Ltd. & ANR Vs. Alliance Ministers & Ors [1995] INSC 247 (1 May 1995)
3.	Vidyawati Vs. Man Mohan & Ors [1995] INSC 248 (1 May 1995)
4.	Vijay Pal Singh & ANR Vs. Dy. Director of Consolidation & Ors [1995] INSC 249 (2 May 1995)
5.	U.P.Avas Evam Vikas Parishad & ANR Vs. Ravi Kumar Anand & Ors [1995] INSC 250 (2 May 1995)
6.	Indore Development Authority Vs. Tarak Singh & Ors [1995] INSC 251 (2 May 1995)
7.	Arjuna & Ors Vs. State of Maharashtra & Ors [1995] INSC 252 (2 May 1995)
8.	Raghubar Dayal Vs. State of U.P. & Ors [1995] INSC 253 (2 May 1995)
9.	Commissioner of Income Tax, Jullundur Vs. Ajanta Electricals, Punjab [1995] INSC 254 (2 May 1995)
10.	The Rajasthan State Road Transport Corporation & ANR Vs. Krishna Kant [1995] INSC 255 (3 May 1995)
11.	Satpal Antil Vs. Union of India & ANR [1995] INSC 256 (5 May 1995)
12.	State of Uttar Pradesh & ANR Vs. M/S.Gulshan Sugar & Chemicals Ltd. [1995] INSC 257 (5 May 1995)
13.	Central Bank of India Vs. Ravindra & Ors [1995] INSC 258 (7 May 1995)
14.	Dilbag Singh Vs. State of U.P. & Ors [1995] INSC 259 (8 May 1995)
15.	S.L. Soni Vs. State of M.P. & ANR [1995] INSC 260 (8 May 1995)
16.	Bhukamp Pidit Andolan Vs. State of U.P. & ANR [1995] INSC 261 (8 May 1995)
17.	National Thermal Powercorporation Ltd. Vs. M/S Flowmore Private Ltd. & ANR [1995] INSC 262 (8 May 1995)
18.	Union of India & Ors Appelants Vs. Dr. J. K. Goel [1995] INSC 263 (8 May 1995)
19.	Commissioner of Income-Tax Vs. Patel Brothers & Co. Ltd, [1995] INSC 264 (9 May 1995)
20.	Brig.(Retd.) D.K.Jetley Vs. Army Welfare Housing Organisation & ANR [1995] INSC 265 (9 May 1995)
21.	Gujarat Electricity Board,Thermal Power Station, Ukai, Guja Vs. Hind Mazdoor Sabha & Ors [1995] INSC 266 (9 May 1995)
22.	Sumanlal Chhotalal Kamdar Vs. Miss Asha Trilokbhai Shah [1995] INSC 267 (9 May 1995)
23.	Rabindra Nath Mukherjee & ANR Vs. Panchanan Banerjee & Ors [1995] INSC 268 (9 May 1995)
24.	Smt. Sarla Mudgal, President, Kalyani & Ors Vs. Union of India & Ors [1995] INSC 269 (10 May 1995)
25.	The State of Madhya Pradesh & ANR Vs. M/S. Birla Jute Manufacturing Co. Ltd. [1995] INSC 270 (10 May 1995)
26.	Vidya Devi @ Vidya Vati Vs. Prem Prakash & Ors [1995] INSC 271 (10 May 1995)
27.	L.I.C. of India & ANR Vs. Consumer Education & Research Centre & Ors [1995] INSC 272 (10 May 1995)
28.	Ishwar Chand Vs. State of Madhya Pradesh & ANR [1995] INSC 273 (10 May 1995)
29.	Fakruddin Vs. The Principal, Consolidation Training Institute & Ors [1995] INSC 274 (10 May 1995)
30.	State of Haryana Vs. Shanti Parshad Jain & Ors [1995] INSC 275 (10 May 1995)
31.	Tej Kaur & ANR Vs. Kirpal Singh & ANR [1995] INSC 276 (10 May 1995)
32.	K.Posayya & Ors Vs. Special Tahsildar [1995] INSC 277 (10 May 1995)
33.	M/S Ramnarayan Satyanarayanagrawal Distilleries Pvt.Ltd. Vs. Associated Alcohols & Breweries Ltd. & Ors [1995] INSC 278 (10 May 1995)
34.	Amalesh Chandra Chakraborty & Ors Vs. Union of India & Ors [1995] INSC 279 (10 May 1995)
35.	State of Maharashtra Vs. Digambar [1995] INSC 280 (12 May 1995)
36.	G.C. Kanungo Vs. State of Orissa [1995] INSC 281 (12 May 1995)
37.	Lachhman Dass Vs. Santokh Singh [1995] INSC 282 (12 May 1995)
38.	Swapan Kumar Choudhary & Ors Vs. Tapas Chakravorty & Ors [1995] INSC 283 (12 May 1995)
39.	The Chairman And Managing Director, Sipcot, Madras Vs. Contromix Pvt. Ltd. [1995] INSC 284 (12 May 1995)
40.	B. Gangadhar Vs. B.G. Rajalingam [1995] INSC 285 (12 May 1995)
41.	Sarwan Singh Lamba & Ors Vs. Union of India & Ors [1995] INSC 286 (12 May 1995)
42.	Institute of Human Resources Development & Ors Vs. T.R.Rameshkumar & Ors [1995] INSC 287 (12 May 1995)
43.	Government of Andhra Pradesh Vs. P.B. Vijayakumar & ANR [1995] INSC 288 (12 May 1995)
44.	Dr. (Mrs.) Vimal Vs. Bhaguji & Ors [1995] INSC 289 (12 May 1995)