MARCH    1995
1.	P.V. Devassia Vs. State of Kerala & Ors [1995] INSC 158 (1 March 1995)
2.	M/S. Real Food Products Ltd. & Ors Vs. A.P. State Electricity Board & Ors [1995] INSC 159 (1 March 1995)
3.	Gurdial Singh & ANR Vs. State of Punjab [1995] INSC 160 (1 March 1995)
4.	Prem Kumar & ANR Vs. State of Bihar [1995] INSC 161 (2 March 1995)
5.	State of Gujarat Vs. Vora Saiyedbhai Kadarbhai & Ors, [1995] INSC 162 (2 March 1995)
6.	The Hindustan Corporation Co. Ltd. Vs. Governor of Orissa & Ors [1995] INSC 163 (2 March 1995)
7.	Heirs & Lrs. of Deceased Somabhai Kanjibhai Baria Vs. Patel Parshottamdas Jamdas (D) & ANR [1995] INSC 164 (3 March 1995)
8.	Nani Gopal Paul Vs. T. Prasad Singh & Ors [1995] INSC 165 (6 March 1995)
9.	Canara Bank Vs. Nuclear Power Corporation of India Ltd. & Ors [1995] INSC 166 (6 March 1995)
10.	Shiv Dass & Ors Vs. Smt. Devki & Ors [1995] INSC 167 (7 March 1995)
11.	Secretary, Agricultural Produce Marketing Committee, D.K.Di Vs. Varadaraya Shenoy & ANR [1995] INSC 168 (7 March 1995)
12.	The Secretary, Karnataka Electricity Board Vs. Assistant Commissioner, Gadag & Ors [1995] INSC 169 (7 March 1995)
13.	Gulzara Singh Vs. The Collector, Ludhiana & Ors [1995] INSC 170 (7 March 1995)
14.	M/S S.R.F. Limited Vs. M/S Garware Plastics And Polyesters Ltd. & Ors [1995] INSC 171 (7 March 1995)
15.	Indore Development Authority Vs. Smt. Sadhana Agarwal & Ors [1995] INSC 172 (7 March 1995)
16.	Major General Ipa Dewan Vs. Union of India [1995] INSC 173 (7 March 1995)
17.	Mohan Singh Vs. State of Haryana [1995] INSC 174 (8 March 1995)
18.	Dr. Ajay Singh Rawat Vs. Union of India & Ors [1995] INSC 175 (9 March 1995)
19.	P.Sheshadri Vs. Union of India [1995] INSC 176 (9 March 1995)
20.	National Federation of S.B.I. & Ors Vs. Union of India & Ors [1995] INSC 177 (10 March 1995)
21.	The Municipal Corporation For City of Pune & ANR Vs. Bharat Forge Co. Ltd. & Ors [1995] INSC 178 (10 March 1995)
22.	A Polytechnic By Name Larson And Toubro Institute Oftechnol Vs. All India Council For Technical Education & Ors [1995] INSC 179 (10 March 1995)
23.	In Re: Vinay Chandra Mishra [1995] INSC 180 (10 March 1995)
24.	M/S. Union Carbide India Ltd. Vs. State of Andhra Pradesh [1995] INSC 181 (20 March 1995)
25.	Collector of Central Excise, Shillong Vs. Wood Craft Products Ltd. [1995] INSC 182 (20 March 1995)
26.	Shankar Balwant Lokhande Vs. Chandrakant Shankar Lokhande & ANR [1995] INSC 183 (20 March 1995)
27.	Smt. Abhilash Vinodkumar Jain Vs. Cox & Kings (India) Ltd. Ors [1995] INSC 184 (21 March 1995)
28.	Virupakshayya Shankarayya Vs. Neelakanta Shivacharya Pattadadevaru [1995] INSC 185 (21 March 1995)
29.	Mangamma Avva Alias Nese Yesodamma & Ors Vs. State of Andhra Pradesh [1995] INSC 186 (21 March 1995)
30.	Kartar Singh @ Naranjan Singh & Ors Vs. State of Punjab [1995] INSC 187 (21 March 1995)
31.	M.O. Shamsudhin Vs. State of Kerala [1995] INSC 188 (21 March 1995)
32.	Ranbir Yadav Vs. State of Bihar [1995] INSC 189 (21 March 1995)
33.	Mir Fazeelath Hussain & Ors Vs. Special Deputy Collector, Land Acquisition, Hyderabad [1995] INSC 190 (23 March 1995)
34.	Mahboob Sahab Vs. Syed Ismail & Ors [1995] INSC 191 (23 March 1995)
35.	State of U.P. & Orsetc. Vs. Pradhan Sangh Kshettra Samiti & Ors [1995] INSC 192 (24 March 1995)
36.	P.Kasilingam & Ors Vs. P.S.G. College of Technology & Ors [1995] INSC 193 (24 March 1995)
37.	State of Tamil Nadu & ANR Vs. Adhiyaman Educational & Research Institute & Ors [1995] INSC 194 (24 March 1995)
38.	R.S. Mittal Vs. Union of India [1995] INSC 195 (27 March 1995)
39.	State of West Bengal & Ors Vs. Sri Deb Kumar Mukherjee & Ors [1995] INSC 196 (27 March 1995)
40.	Commissioner of Wealth Tax, Orissa, Bhubaneswar Vs. Smt. Binapani Chakravarty [1995] INSC 197 (28 March 1995)
41.	Sukhwant Singh Vs. State of Punjab [1995] INSC 198 (28 March 1995)
42.	R.R.S.Choudan & Ors Vs. Union of India & Ors [1995] INSC 199 (28 March 1995)
43.	Sumati Dayal Vs. Commissioner of Income-Tax, Bangalore [1995] INSC 200 (28 March 1995)
44.	Fenner (India) Ltd. Vs. Collector of Central Excise, Madurai [1995] INSC 201 (28 March 1995)
45.	Koti Sarroj Anamma & ANR Vs. Jonnalagada Malleswara Rao [1995] INSC 202 (28 March 1995)
46.	Nagar Palika, Jind. Vs. Jagat Singh, Advocate [1995] INSC 203 (28 March 1995)
47.	Parimal Chandra Raha & Ors Vs. Life Insurance Corporation of India & Ors [1995] INSC 204 (29 March 1995)
48.	Butu Prasad Khumbhar & Ors Vs. Steel Authority of India Ltd. & Ors [1995] INSC 205 (30 March 1995)
49.	People's Union For Civil Liberties (Pucl) Vs. Union of India & ANR [1995] INSC 206 (30 March 1995)
50.	Jhumman Singh & Ors Vs. Central Bureau of Investigation & Ors [1995] INSC 207 (30 March 1995)
51.	Collector, Central Excise, Bombay Vs. M/S. S.D. Fine Chemicals Pvt. Ltd. [1995] INSC 208 (30 March 1995)