| 1. |
Shri M.L. Jaggi Vs. Mahanagar Telephones Nigam Ltd. & Ors [1995] INSC 1 (2 January 1995)
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| 2. |
Birla Cement Works Vs. G.M., Western Railways & ANR [1995] INSC 2 (2 January 1995)
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| 3. |
State of Rajasthan Vs. Sevanivatra Karamchari Hitkari Samiti [1995] INSC 3 (3 January 1995)
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| 4. |
Madhya Pradesh Electricity Board, Rampur Vs. M/S. Central India Electric Supply Company Ltd. & Ors [1995] INSC 4 (3 January 1995)
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| 5. |
State of Rajasthan Vs. Sevanivatra Karamchari Hitkari Samiti [1995] INSC 5 (3 January 1995)
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| 6. |
M.P.E.B. Vs. Central India Electric Supply Co. Ltd. [1995] INSC 6 (3 January 1995)
|
| 7. |
Mukhtiar Singh & ANR Vs. State of Punjab [1995] INSC 7 (4 January 1995)
|
| 8. |
Giani Devender Singh Sant Sepoy Sikh Vs. Union of India & ANR [1995] INSC 8 (4 January 1995)
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| 9. |
Mukhtiar Singh Vs. State of Punjab [1995] INSC 9 (4 January 1995)
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| 10. |
Giani Devender Singh Vs. Union of India & ANR [1995] INSC 10 (4 January 1995)
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| 11. |
Commissioner of Income Tax, Calcutta Vs. M/S. Park Hotel (P) Ltd. [1995] INSC 11 (5 January 1995)
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| 12. |
Shri Harish Tandon Vs. The Addl.District Magistrate, Allahabad, U.P. & Ors [1995] INSC 12 (5 January 1995)
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| 13. |
Harish Tandon Vs. Addl. District Magistrate [1995] INSC 13 (5 January 1995)
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| 14. |
United Glass Bangalore Vs. Collector of Central Excise [1995] INSC 14 (5 January 1995)
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| 15. |
State of Bihar & Ors Vs. Sachchidanand Vishore Prasadsinha & Ors [1995] INSC 15 (6 January 1995)
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| 16. |
Annasaheb Bapusaheb Patil & Ors Vs. Balwant And Balasaheb Babusaheb Patil [1995] INSC 16 (6 January 1995)
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| 17. |
Mr. R.D. Hattangadi Vs. M/S Pest Control (India) Pvt. Ltd. & Ors [1995] INSC 17 (6 January 1995)
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| 18. |
R.D. Hattangadi Vs. Pest Control (India) Pvt. Ltd. [1995] INSC 18 (6 January 1995)
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| 19. |
Siri Pal Vs. Haryana State Electricity Board & ANR [1995] INSC 19 (9 January 1995)
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| 20. |
Natwar Textile Processors Pvt. Ltd. & ANR Vs. Union of India & Ors [1995] INSC 20 (9 January 1995)
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| 21. |
I.P. Jal Nigam & Ors Vs. Durga Prasad Singh & Ors [1995] INSC 21 (9 January 1995)
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| 22. |
Natwar Textile Processors Pvt.Ltd Vs. Union of India [1995] INSC 22 (9 January 1995)
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| 23. |
Smt. Prem Lata & ANR Vs. M/S. Ishar Dass Chaman Lal & Ors [1995] INSC 23 (10 January 1995)
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| 24. |
Metal Box India Ltd. Vs. The Collector of Central Excise, Madras [1995] INSC 24 (10 January 1995)
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| 25. |
Dr. Bal Krishna Agarwal Vs. State of Uttar Pradesh & Ors [1995] INSC 25 (10 January 1995)
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| 26. |
Chief Medical Officer Vs. Khadeer Khadri [1995] INSC 26 (10 January 1995)
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| 27. |
Chandigarh Administration & ANR Vs. Jagiit Singh & Anretc [1995] INSC 27 (10 January 1995)
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| 28. |
Karnail Singh Vs. Anil Kumar & ANR [1995] INSC 28 (10 January 1995)
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| 29. |
Rajeswari Amma & ANR Vs. Joseph & ANR [1995] INSC 29 (10 January 1995)
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| 30. |
Prem Lata Vs. Ishar Dass Chaman Lal [1995] INSC 30 (10 January 1995)
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| 31. |
Metal Box India Ltd. Vs. C.C.E [1995] INSC 31 (10 January 1995)
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| 32. |
Cheif Medical Officer Vs. Khadeer Khadri [1995] INSC 32 (10 January 1995)
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| 33. |
Karnail Singh Vs. Anil Kumar & ANR [1995] INSC 33 (10 January 1995)
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| 34. |
Ghaziabad Development Authority Vs. Jan Kaluan Samiti,Sheopuri, Ghaziabad & ANR [1995] INSC 34 (9 January 1995)
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| 35. |
Dr Bal Krishna Agarwal Vs. State of U.P [1995] INSC 35 (10 January 1995)
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| 36. |
The Special Tahsildar (La), P.W.D.Schemes, Vijayawada Vs. M.A. Jabbar [1995] INSC 36 (11 January 1995)
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| 37. |
Shri Lokraj & Ors Vs. Kishan Lal & Ors [1995] INSC 37 (11 January 1995)
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| 38. |
M/S. Sarmon Pte Limited Vs. M/S. Umesh Kumar Kajaria & ANR [1995] INSC 38 (11 January 1995)
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| 39. |
Special Tahsildar (La), P.W.D. Schemes Vs. M.A. Jabbar [1995] INSC 39 (11 January 1995)
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| 40. |
Shri Jagannath & Ors Vs. State of Uttar Pradesh [1995] INSC 40 (12 January 1995)
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| 41. |
U.P. State of Road Transport Corporation & ANR Vs. U.P. Parivahan Nigam Shishukhs Berozgar Sangh & Ors [1995] INSC 41 (12 January 1995)
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42. |
U.P.S.R.T.C. Vs. U.P. Parivahan Nigam Shishukhs Berozgar Sangh [1995] INSC 42 (12 January 1995)
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| 43. |
The State of Rajasthan & ANR Vs. Gopaldas [1995] INSC 43 (13 January 1995)
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| 44. |
Charipalli Shankararao Vs. Public Prosecutor High Court of Andhra Pradesh, Hyderabad [1995] INSC 44 (13 January 1995)
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| 45. |
Romesh Chander Vs. Smt. Savitri [1995] INSC 45 (13 January 1995)
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| 46. |
Central Bank of India Vs. M/S Shivam Udyog & Ors [1995] INSC 46 (13 January 1995)
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| 47. |
State of Haryana & ANR Vs. Jagdish Chander [1995] INSC 47 (13 January 1995)
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| 48. |
V. Lakshmanan Vs. B.R. Mangalagiri & Ors [1995] INSC 48 (13 January 1995)
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| 49. |
Dinesh Prasad Yadav Vs. The State of Bihar & Ors [1995] INSC 49 (13 January 1995)
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| 50. |
Collector of Madras & ANR Vs. K. Rajamanickam [1995] INSC 50 (13 January 1995)
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| 51. |
Central Bank of India Vs. Shivam Udyog [1995] INSC 51 (13 January 1995)
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| 52. |
Romesh Chander Vs. Savitri [1995] INSC 52 (13 January 1995)
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| 53. |
T. Shantharam Vs. State of Karnataka & Ors [1995] INSC 53 (16 January 1995)
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| 54. |
Ram Deo Bhandari & Ors Vs. Election Commission of India & Ors [1995] INSC 54 (17 January 1995)
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| 55. |
The Cochin Devaswam Board Vs. Captain E.M. George & Ors [1995] INSC 55 (17 January 1995)
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| 56. |
E.K. Chandrasenan Vs. The State of Kerala [1995] INSC 56 (17 January 1995)
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| 57. |
Indian Council of Legal Aid & Advice, Vs. Bar Council of India & ANR [1995] INSC 57 (17 January 1995)
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| 58. |
Umed Industries And Land Development Co. & Ors Vs. State of Rajasthan & Ors [1995] INSC 58 (17 January 1995)
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| 59. |
Ram Deo Bhandari Vs. Election Commission of India [1995] INSC 59 (17 January 1995)
|
| 60. |
E.K. Chandrasenan Vs. State of Kerala [1995] INSC 60 (17 January 1995)
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| 61. |
Indian Counsil of Legal Aid & Advice Vs. B.C.I [1995] INSC 61 (17 January 1995)
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| 62. |
U.P.State Tourism Development Corporation Ltd. Vs. I.B. Misra & Ors [1995] INSC 62 (18 January 1995)
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| 63. |
Chief General Manager (Telecom) N.E. Telecom Circle & ANR Vs. Shri Rajendra Ch. Bhattacharjee & Ors [1995] INSC 63 (18 January 1995)
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| 64. |
State of Madhya Pradesh Vs. Smt. Shantabhai & Ors [1995] INSC 64 (18 January 1995)
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| 65. |
Collector of Central Excise Vs. M/S. H.M.M. Limited [1995] INSC 65 (18 January 1995)
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| 66. |
Gian Chand Vs. Gopala & Ors [1995] INSC 66 (18 January 1995)
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| 67. |
State of Haryana Vs. Gurcharan Singh & ANR [1995] INSC 67 (18 January 1995)
|
| 68. |
Mirza Majid Hussain Vs. State of M.P. & ANR [1995] INSC 68 (18 January 1995)
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| 69. |
Khanna Improvement Trust Vs. Land Acquisition Tribunal & Ors [1995] INSC 69 (18 January 1995)
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| 70. |
Gem Granites & ANR Vs. State of Tamil Nadu & Ors [1995] INSC 70 (19 January 1995)
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| 71. |
Ravi Paul & Ors Vs. Union of India & Ors [1995] INSC 71 (19 January 1995)
|
| 72. |
State of Tamil Nadu Vs. M.P.P. Kavery Chetty [1995] INSC 72 (19 January 1995)
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| 73. |
Rama Narang Vs. Ramesh Narang & Ors [1995] INSC 73 (19 January 1995)
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| 74. |
G. Krishna Murthy & Ors Vs. State of Orissa [1995] INSC 74 (19 January 1995)
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| 75. |
D. Krishna Veni & ANR Vs. State of Orissa & Ors [1995] INSC 75 (19 January 1995)
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| 76. |
State of Madya Pradesh & Ors Vs. Sri S.S. Kourav & Ors [1995] INSC 76 (19 January 1995)
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| 77. |
Shri Bhagwan Singh Vs. The Chairman, Noida & Ors [1995] INSC 77 (19 January 1995)
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| 78. |
Durga Narayan Vs. Chairman And Managing Director, Dena Bank [1995] INSC 78 (20 January 1995)
|
| 79. |
M/S. New India Assurance Co. Ltd. Vs. Union of India & Ors [1995] INSC 79 (20 January 1995)
|
| 80. |
State of Punjab Vs. Ajaib Singh [1995] INSC 80 (20 January 1995)
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| 81. |
Mrs. Mary Joyce Poonacha Vs. V. M/S. K.T. Plantations Pvt. Ltd. & Ors [1995] INSC 81 (20 January 1995)
|
82. |
State of Andhra Pradesh Vs. Sri S. Vishwanatha Raju [1995] INSC 82 (20 January 1995)
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| 83. |
M/S. Hind Wire Industries Ltd. Vs. The Commissioner of Income Tax, West Bengal-V [1995] INSC 83 (20 January 1995)
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| 84. |
Mahadeo Savlaram Shelke & Ors Vs. The Puna Municipal Corpn. & ANR [1995] INSC 84 (23 January 1995)
|
| 85. |
Major Pakhar Singh Atwal & Ors Vs. The State of Punjab & Ors [1995] INSC 85 (24 January 1995)
|
| 86. |
V.N. Sunanda Reddy & Ors Vs. State of Andhra Pradesh & Ors [1995] INSC 86 (25 January 1995)
|
| 87. |
Anant Madaan Vs. State of Haryana & Ors [1995] INSC 87 (25 January 1995)
|
| 88. |
Delhi Development Authority Vs. Skipper Construction & ANR [1995] INSC 88 (25 January 1995)
|
| 89. |
Smt. Shakuntala Devi Vs. Delhi Electric Supply Undertaking & Ors [1995] INSC 89 (25 January 1995)
|
| 90. |
Anant Madaan Vs. State of Haryana & Ors [1995] INSC 90 (25 January 1995)
|
| 91. |
Consumer Education & Research Centre & Ors Vs. Union of India & Ors [1995] INSC 91 (27 January 1995)
|
| 92. |
P.Ram Reddy Vs. Land Acquisition Officer Hyderabad [1995] INSC 92 (27 January 1995)
|
| 93. |
Union of India Vs. Smt. Pratap Kaur & ANR [1995] INSC 93 (27 January 1995)
|
| 94. |
Union of India & Ors Vs. B. Rama Murthy [1995] INSC 94 (27 January 1995)
|
| 95. |
State of Maharashtra Vs. Gulab Rao [1995] INSC 95 (30 January 1995)
|
| 96. |
Director General of Ordnance Services & Ors Vs. P.N. Malhotra [1995] INSC 96 (30 January 1995)
|
| 97. |
State of Tamil Nadu Vs. Thirukkural Perumal [1995] INSC 97 (31 January 1995)
|
| 98. |
R.Rajagopal Reddy Vs. Padmini Chandrasekharan [1995] INSC 98 (31 January 1995)
|
| 99. |
Consumer Unity & Trust Society, Jaipur Vs. The Chairman & Managing Director, Bank of Baroda, Calcutta [1995] INSC 99 (31 January 1995)
|
| 100. |
Syed Azam Hussaini Vs. The Andhra Bank Ltd. [1995] INSC 100 (31 January 1995)
|
| 101. |
Sate of Punjab & Ors Vs. Chaman Lal Goyal [1995] INSC 101 (31 January 1995)
|
| 102. |
Consumer Unity & Trust Society Vs. Chairman & Managing Director [1995] INSC 102 (31 January 1995)
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