FEBRUARY    1995
1.	State of Madya Pradesh Vs. Rakesh Menon & ANR [1995] INSC 103 (1 February 1995)
2.	State of M.P. Vs. Mahalaxmi Fabric Mills Limited & Ors [1995] INSC 104 (1 February 1995)
3.	The Union of India & Ors Vs. D. Mohan & Ors [1995] INSC 105 (1 February 1995)
4.	M/S Warden & Co.(India) Pvt.Ltd. Vs. The Collector of Central Excise, Thane [1995] INSC 106 (1 February 1995)
5.	State of M.P. & ANR Vs. Rakesh Menon & ANR [1995] INSC 107 (1 February 1995)
6.	Chabungbam Ibohal Singh Vs. Union of India & Ors [1995] INSC 108 (2 February 1995)
7.	Ms. Swati Gupta Vs. State of U.P. & Ors [1995] INSC 109 (2 February 1995)
8.	G.D. Zalani & ANR Vs. Union of India & Ors [1995] INSC 110 (2 February 1995)
9.	Habibulla Khan Vs. State of Orissa & ANR [1995] INSC 111 (2 February 1995)
10.	M/S Isha Marbles Vs. Bihar State Electricity Board [1995] INSC 112 (3 February 1995)
11.	Sri Bagawati Tea Estates Ltd. & ANR Vs. Government of India & Ors [1995] INSC 113 (3 February 1995)
12.	State of M.P. & ANR Vs. Ram Krishna Balothia & ANR [1995] INSC 114 (6 February 1995)
13.	Madan Lal & Ors Vs. The State of Jammu & Kashmir & Ors [1995] INSC 115 (6 February 1995)
14.	Lal Babu Hussein & Ors Vs. Electrol Registration Officer & Ors [1995] INSC 116 (6 February 1995)
15.	The New India Assurance Co. Ltd. Vs. Smt. Shanti Bai & Ors [1995] INSC 117 (6 February 1995)
16.	Surjit Ghosh Vs. Chairman & Managing Director, United Commercial Bank & Ors [1995] INSC 118 (6 February 1995)
17.	State of Orissa & ANR Vs. Dr. Prari Mohan Misra [1995] INSC 119 (6 February 1995)
18.	Shramik Uttarsh Sabha Vs. Raymond Woolen Mills Ltd. & Ors [1995] INSC 120 (7 February 1995)
19.	M/S Voltas Limited, Bombay. Vs. Union of India & Ors [1995] INSC 121 (7 February 1995)
20.	Messrs Noorulla Ghazanfarulla Vs. The Municipal Board of Aligarh, Aligarh [1995] INSC 122 (7 February 1995)
21.	Election Commission of India Vs. State Bank of India Staff Association Local Head Office [1995] INSC 123 (7 February 1995)
22.	Delhi Development Authority Vs. Skipper Construction & ANR [1995] INSC 124 (8 February 1995)
23.	The Chairman, Thiruvalluvar Transport Corporation Vs. The Consumer Protection Council [1995] INSC 125 (9 February 1995)
24.	The Secretary, Ministry of Information & Broadcasting Vs. Cricket Association of Bengal & ANR [1995] INSC 126 (9 February 1995)
25.	Hindustan Steel Works Construction Limited Vs. Hindustan Steel Works Construction Limited Employees' Union [1995] INSC 127 (10 February 1995)
26.	Amrit Banaspati Co. Ltd. Vs. Union of India & Ors [1995] INSC 128 (10 February 1995)
27.	R. K. Sabharwal & Ors Vs. State of Punjab & Ors [1995] INSC 129 (10 February 1995)
28.	State of Maharashtra & Ors Vs. Pandurang K. Pangare & Ors [1995] INSC 130 (13 February 1995)
29.	Dr. (Mrs.) Pushpa Vishnu Kumar Gurtu Vs. State of Maharashtra & Ors [1995] INSC 131 (14 February 1995)
30.	M/S. Bharat Coking Coal Ltd. Vs. M/S. C.K. Ahuja & ANR [1995] INSC 132 (14 February 1995)
31.	Union of India & Ors Vs. Kantilal Hematram Pandya [1995] INSC 133 (14 February 1995)
32.	M/S. Moti Laminates Pvt. Ltd. Vs. The Collector of Central Excise, Ahmedabad [1995] INSC 134 (14 February 1995)
33.	Bank of Maharashtra Vs. Rice Shipping & Transport Co. Pvt. Limited & ANR [1995] INSC 135 (16 February 1995)
34.	The State of Bihar Vs. The Tata Iron Steel Co. Ltd. [1995] INSC 136 (17 February 1995)
35.	Delhi Development Authority Vs. Grihsthapana Co-Operative Group Housing Society Ltd. [1995] INSC 137 (20 February 1995)
36.	Ravindranath Pai & ANR Vs. State of Karnataka & ANR [1995] INSC 138 (20 February 1995)
37.	The Director General, Council of Scientific & Industrial Vs. Dr. K. Naryanaswami & Ors [1995] INSC 139 (21 February 1995)
38.	Newanness Alias Mewajannessa Vs. Shaikh Mohamad Alias & Ors [1995] INSC 140 (21 February 1995)
39.	State of Maharashtra Vs. Maharau Srawan Hatkar [1995] INSC 141 (21 February 1995)
40.	H.M.T. House Building Co-Op. Society Vs. Syed Khader & Ors [1995] INSC 142 (21 February 1995)
41.	International Airports Authority of India Vs. M/S Grand Slam International & Om [1995] INSC 143 (21 February 1995)
42.	The Deputy Registrar, Co-Operative Societies, Faizabad. Vs. Sachindra Nath Pandey & Ors [1995] INSC 144 (21 February 1995)
43.	Murlidhar Dayandeo Kesekar Vs. Vishwanath Pandu Barde & ANR [1995] INSC 145 (22 February 1995)
44.	State of Maharashtra & ANR Vs. Sant Joginder Singh Kishan Singh & Ors [1995] INSC 146 (22 February 1995)
45.	Aries Advertising Bureau Vs. C.T. Devaraj [1995] INSC 147 (22 February 1995)
46.	State of Punjab & ANR Vs. Shri Satinder Bir Singh [1995] INSC 148 (22 February 1995)
47.	Rao Mahmood Ahmed Khan Through Their L.R. Vs. Shri Ranbir Singh & Ors [1995] INSC 149 (22 February 1995)
48.	Union of India & Ors Vs. Delhi Judicial Service Assn. & ANR [1995] INSC 150 (23 February 1995)
49.	Union of India & Ors Vs. Executive Officers Association Group-C [1995] INSC 151 (23 February 1995)
50.	P. Udayani Devi Vs. V.V. Rajeshwara Prasad Rao & ANR [1995] INSC 152 (24 February 1995)
51.	Sa. Jain College Trust & Managing Society Vs. The State of Haryana & ANR [1995] INSC 153 (24 February 1995)
52.	State of Haryana & Ors Vs. Shri K.N. Dutt [1995] INSC 154 (24 February 1995)
53.	Integrated Rural Development Agency Vs. Ram Pyare Pandey [1995] INSC 155 (24 February 1995)
54.	The Deputy Director of Collegiate Education Vs. S. Nagoor Meera [1995] INSC 156 (24 February 1995)
55.	The State of Punjab & Ors Vs. Babu Singh & Ors [1995] INSC 157 (28 February 1995)