DECEMBER    1995
1.	Rajeev Metal Works & Ors Vs. The Mineral & Metal Trading Corpn. of India Ltd. [1995] INSC 772 (1 December 1995)
2.	Gulabrao Keshavrao Patil & Ors Vs. State of Gujarat & Ors [1995] INSC 773 (1 December 1995)
3.	Dr. Mahesh Chand Sharma Vs. Smt Raj Kumari Sharma & Ors [1995] INSC 774 (1 December 1995)
4.	State of Harayana & ANR Vs. Dhan Singh [1995] INSC 775 (4 December 1995)
5.	Hari Pada Khan Vs. Union of India & Ors [1995] INSC 776 (4 December 1995)
6.	New Reviera Co-Op. Housing Society & ANR Vs. Special Land Acquisition Officer & Ors [1995] INSC 777 (4 December 1995)
7.	Gyan Chand Vs. Union of India & Ors [1995] INSC 778 (4 December 1995)
8.	Collector, Land Acquisition Vs. Ganaram Dhoba [1995] INSC 779 (4 December 1995)
9.	Haryana State Electricity Board Vs. Surasti Devi [1995] INSC 780 (4 December 1995)
10.	Union of India & ANR Vs. Babu Singh & Ors [1995] INSC 781 (4 December 1995)
11.	P. Veerappa Vs. M.A. Mohammed Amanulla [1995] INSC 782 (4 December 1995)
12.	The State of Madhya Pradesh & Ors Vs. Dr. Yashwant Trimbak [1995] INSC 783 (4 December 1995) Dharmvir Vs. State of U.P. & Ors [1995] INSC 458 (4 december 1995)
13.	State of Kerala Vs. M.K. Kunhikannan Nambiar Manjerimanikoth, Naduvil [1995] INSC 784 (4 December 1995)
14.	State of Punjab Vs. Gurdip Singh & Ors [1995] INSC 785 (5 December 1995)
15.	Smt. Viroj Kunwar & Ors Vs. Ii Additionl District Judge & Ors [1995] INSC 786 (5 December 1995)
16.	Dina Vs. The Financial Commissioner, Punjab, Chandigarh & Ors [1995] INSC 787 (5 December 1995)
17.	Abdul Mannan & Ors Vs. State of West Bengal [1995] INSC 788 (5 December 1995)
18.	R.Balakrishna Pillai Vs. State of Kerala & ANR [1995] INSC 789 (5 December 1995)
19.	Union of India & Ors Vs. C.N. Ponnappan [1995] INSC 790 (5 December 1995)
20.	Narendra Nath Sinha Vs. State of U.P. & Ors [1995] INSC 791 (5 December 1995)
21.	Khoday Distilleries Limited & ANR Vs. The Registrar General, Supreme Court of India [1995] INSC 792 (5 December 1995)
22.	Ravji @ Ram Chandra Vs. State of Rajasthan [1995] INSC 793 (5 December 1995)
23.	Paschimbanga Prathamik Sikshak Sikshanprapts Bakar-O-Siksha Vs. President, West Bengal Primary School Council & Ors [1995] INSC 794 (5 December 1995)
24.	Harbilas Rai Bansal Vs. The State of Punjab & ANR [1995] INSC 795 (5 December 1995)
25.	Kuldeep Singh Vs. Ganpat Lal & ANR [1995] INSC 796 (5 December 1995)
26.	Sanjoy Industrial And Engineering Company Vs. The State of Bihar & Ors [1995] INSC 797 (6 December 1995)
27.	P. Venkataraju Vs. Special Tehsildar (Land Acquisition) [1995] INSC 798 (6 December 1995)
28.	Chief Conservator of Forests& Anr, Vs. Jagannath M [1995] INSC 799 (6 December 1995)
29.	Sector-6, Bahadurgarh Plotholders Association & Ors Vs. [1995] INSC 800 (6 December 1995)
30.	State of West Bengal & ANR Vs. Bandan Bayen & Ors [1995] INSC 801 (7 December 1995)
31.	Sita Devi Wd/O Mukand Lal Vs. State of Haryana & ANR [1995] INSC 802 (7 December 1995)
32.	Karuna Lahiri Vs. Gautam Kumar Chakraborty & Ors [1995] INSC 803 (7 December 1995)
33.	The State of Maharashtra Vs. Deorao & ANR [1995] INSC 804 (7 December 1995)
34.	Gangal Ram Vs. State of Haryana & Ors [1995] INSC 805 (7 December 1995)
35.	The Board of Trustees For Theport of Calcutta Vs. Engineers-De-Space-Age [1995] INSC 806 (7 December 1995)
36.	State Through Cbi Vs. Mohd. Ashraft Bhat & ANR [1995] INSC 807 (7 December 1995)
37.	Bahadur Sihgh Naroda & Ors Vs. State of M.P. & Ors [1995] INSC 808 (7 December 1995)
38.	Mary Johny Vs. Union of India & Ors [1995] INSC 809 (7 December 1995)
39.	P.R. Sinha & Ors Vs. Inder Krishan Raina & Ors [1995] INSC 810 (7 December 1995)
40.	Chief of Naval Staff & ANR Vs. G.Gopalakrishna Pillai & Ors [1995] INSC 811 (8 December 1995)
41.	Uppari Venkataswamy & Ors Vs. The Public Prosecutor, High Court of Andhra Pradesh [1995] INSC 812 (8 December 1995)
42.	Land Acquisition Officer, Punjab Vs. Anudeep Kaur & Ors [1995] INSC 813 (8 December 1995)
43.	State of Haryana Vs. Trilok Chand & Ors [1995] INSC 814 (8 December 1995)
44.	S.P. Goel Vs. Collector of Stamps, Delhi [1995] INSC 815 (8 December 1995)
45.	Dr. V.P. Malik & Ors Vs. Union of India [1995] INSC 816 (8 December 1995)
46.	Manohar Joshi Vs. Nitin Bhaurao Patil & ANR [1995] INSC 817 (11 December 1995)
47.	Ramakant Mayekar Vs. Smt. Celine D'silva [1995] INSC 818 (11 December 1995)
48.	Prof. Ramchandra G. Kapse Vs. Haribansh Ramakbal Singh [1995] INSC 819 (11 December 1995)
49.	Salauddin Abdulsamad Shaikh Vs. The State of Maharashtra [1995] INSC 820 (11 December 1995)
50.	Chandrakanta Goyal Vs. Sohan Singh Jodh Singh Kohli [1995] INSC 821 (11 December 1995)
51.	Dr. Ramesh Yeshwant Prabhoo Vs. Shri Prabhakar Kashinath Kunte & Ors [1995] INSC 822 (11 December 1995)
52.	Income Tax Officer Vs. Ch. Atchaiah [1995] INSC 823 (11 December 1995)
53.	Shri Suryakant Venkatrao Mahadik Vs. Smt. Saroj Sandesh Naik (Bh [1995] INSC 824 (11 December 1995)
54.	Moreshwar Save Vs. Dwarkadas Yashwantrao Pathrikar [1995] INSC 825 (11 December 1995)
55.	Sultan Singh Vs. State of Haryana & ANR [1995] INSC 826 (12 December 1995)
56.	Mohan Lal & Ors Vs. Mirza Abdul Gaffar & ANR [1995] INSC 827 (12 December 1995)
57.	Santosh Kumar Singh Vs. The State of U.P. & Ors [1995] INSC 828 (12 December 1995)
58.	Union of India & Ors Vs. Shri Ghanshyam Dass Kedia & Ors [1995] INSC 829 (12 December 1995)
59.	Union of India & ANR Vs. M/S. Murugan Talkies [1995] INSC 830 (12 December 1995)
60.	Dharamdeo Vs. Bijarat & Ors [1995] INSC 831 (12 December 1995)
61.	Malikarjunappa Shivmurthappa Vs. The State of Maharashtra [1995] INSC 832 (12 December 1995)
62.	M/S. Chandrapur Magnetwires (P) Ltd. Nagpur Vs. Collector O [1995] INSC 833 (12 December 1995)
63.	State of Rajasthan Vs. Fateh Chand Soni [1995] INSC 834 (12 December 1995)
64.	Harnam Singh & Ors Vs. State of Madhya Pradesh [1995] INSC 835 (12 December 1995)
65.	Vishwanath Vs. Chandra Bhan & Ors [1995] INSC 836 (13 December 1995)
66.	Kalyan Vs. Gorakh [1995] INSC 837 (13 December 1995)
67.	N.G. Sreedharan & ANR Vs. State of Kerala [1995] INSC 838 (13 December 1995)
68.	New India Assurance Co. Ltd. Vs. Mandar Madhav Tambe & Ors [1995] INSC 839 (14 December 1995)
69.	Balkrishna Pandey Vs. State of Bihar & Ors [1995] INSC 840 (14 December 1995)
70.	Raj Kumar & ANR Vs. Official Receiver of The Estate of M/S. Chiranji Lal Ram Chan [1995] INSC 841 (14 December 1995)
71.	State of Rajasthan & Ors Vs. Rameshwar Lal Gahlot [1995] INSC 842 (14 December 1995)
72.	State of U.P. Vs. Madho Kumar Swarup & Ors [1995] INSC 843 (14 December 1995)
73.	The State of Punjab & Ors Vs. Sharan Pal Singh & Ors [1995] INSC 844 (14 December 1995)
74.	The Special Officer (Revenue) Kerala State Electircity Board Vs. M.R.F. Limited [1995] INSC 845 (14 December 1995)
75.	Joint Action Councilof Service Doctors Organizations Vs. Union of India & ANR [1995] INSC 846 (14 December 1995)
76.	Union of India & Ors Vs. J.V. Subhaiah & Ors [1995] INSC 847 (15 December 1995)
77.	Constable Davinder Singh & Ors Vs. State of Haryana & Ors [1995] INSC 848 (15 December 1995)
78.	State of Kerala Vs. M.M. Abdul Khader [1995] INSC 849 (15 December 1995)
79.	Union of India & Ors Vs. B.N. Singh & Ors [1995] INSC 850 (15 December 1995)
80.	Welfare Association of Absorbed Central Government Employees Vs. Union of India & ANR [1995] INSC 851 (15 December 1995)
81.	Re: Balaji Raghavan [1995] INSC 852 (15 December 1995)
82.	Vijayalaxmi Cashew Company & Ors Vs. The Deputy Commercial Tax Officer & ANR [1995] INSC 853 (15 December 1995)
83.	Deepa Vs. State of Rajasthan & Ors [1995] INSC 854 (15 December 1995)
84.	M/S. Khoday Distilleries Ltd. Vs. State of Karnataka & Ors [1995] INSC 855 (15 December 1995)
85.	Shri Bodhisattwa Gautam Vs. Miss Subhra Chakraborty [1995] INSC 856 (15 December 1995)