APRIL    1995
1.	Saiyad Mohd. Saiyad Umar Saiyed & Ors Vs. The State of Gujarat [1995] INSC 209 (3 April 1995)
2.	V. Charulatha & Ors Vs. S. Gunalan, Chairman, Railway Recruitment Board, Madras, [1995] INSC 210 (4 April 1995)
3.	Laxmi Engineering Works Vs. P.S.G. Industrial Institute [1995] INSC 211 (4 April 1995)
4.	Commissioner of Income Tax, Calcutta Vs. Bijoy Kumar Almal [1995] INSC 212 (4 April 1995)
5.	Shahbuddin Abdul Khahlik Shaikh Vs. State of Gujarat [1995] INSC 213 (5 April 1995)
6.	Indian Oil Corporation Ltd. Vs. Municipal Corporation & ANR [1995] INSC 214 (7 April 1995)
7.	Hardial Singh & Ors Vs. The State of Punjab [1995] INSC 215 (9 April 1995)
8.	All India Judge's Association & Ors Vs. Union of India & Ors [1995] INSC 216 (10 April 1995)
9.	Union of India Vs. Meera Mohideen [1995] INSC 217 (14 April 1995)
10.	Union of India & Ors Vs. Sher Singh & ANR [1995] INSC 218 (15 April 1995)
11.	Wardington Lyngdoh & Ors Vs. The Collector, Mawkyrwat [1995] INSC 219 (17 April 1995)
12.	State of Manipur & Ors Vs. Smt.A. Ongbi Memcha Devi & ANR [1995] INSC 220 (17 April 1995)
13.	S.V.R. Mudaliar & Ors Vs. Mrs. Rajabu F. Buhari & Ors [1995] INSC 221 (17 April 1995)
14.	Maharashtra Rajya Sahkari Sakkar Karkhana Sangh Ltd. Vs. State of Maharashtra & Ors [1995] INSC 222 (18 April 1995)
15.	Director of Tribal Welfare, Government of Andhra Pradesh Vs. Laveti Giri & ANR [1995] INSC 223 (18 April 1995)
16.	M\S. Bombay Chemical Private Limited Vs. The Collector of Central Excise, Bombay [1995] INSC 224 (18 April 1995)
17.	A.K. Kaul & ANR Vs. Union of India & ANR [1995] INSC 225 (19 April 1995)
18.	Rajanna Vs. Union of India [1995] INSC 226 (19 April 1995)
19.	In Re: Shri Sanjiv Datta [1995] INSC 227 (19 April 1995)
20.	Shri Ganesh Narayan Hegde Vs. Shri S. Bangarappa & Ors [1995] INSC 228 (20 April 1995)
21.	Dr. Rashmi Srivastava Vs. Vikram University & Ors [1995] INSC 229 (20 April 1995)
22.	Kanwar Lal Vs. Iind Additional Distt. Judge, Nainital & Ors [1995] INSC 230 (20 April 1995)
23.	Miss Radha Bai Vs. The Union Territory of Pondicherry [1995] INSC 231 (20 April 1995)
24.	Orissa State Electricity Board & ANR Vs. M/S. Ipi Steel Ltd. [1995] INSC 232 (21 April 1995)
25.	Burn Standard Co. Ltd. & Ors Vs. Shri Dinabandhu Majumdar & ANR [1995] INSC 233 (21 April 1995)
26.	U.P. Avas Evam Vikas Parishad & ANR Vs. Friends Coop. Housing Society Ltd. & ANR [1995] INSC 234 (24 April 1995)
27.	State of Orissa & Ors Vs. Mahanadi Coalfields Ltd. & Ors [1995] INSC 235 (24 April 1995)
28.	Shreedharan Kallat Vs. The Union of India & Ors [1995] INSC 236 (26 April 1995)
29.	Shri Narayan Yeshwant Gore Vs. Union of India & Ors [1995] INSC 237 (26 April 1995)
30.	Ram Bhajan Singh & Ors Vs. Madheshwar Singh & Ors [1995] INSC 238 (26 April 1995)
31.	Shyam Lal & Ors Vs. Kesho Lal ANR [1995] INSC 239 (26 April 1995)
32.	G. Raj Mallaiah & ANR Vs. State of Andhra Pradesh [1995] INSC 240 (27 April 1995)
33.	State of Bihar Vs. Dhirendra Kumar & Ors [1995] INSC 241 (27 April 1995)
34.	Lalitha J. Rai Vs. Aithappa Rai [1995] INSC 242 (27 April 1995)
35.	Sunil Kumar Jain Vs. Kishan & Ors [1995] INSC 243 (27 April 1995)
36.	M/S. Hindustan Petroleum Corporation Ltd. Vs. The Collector of Central Excise [1995] INSC 244 (27 April 1995)
37.	Gosar Family Trust, Jamnagar Vs. Commissioner of Income Tax, Rajkot [1995] INSC 245 (28 April 1995)