SEPTEMBER   1994
1.	Prestige Engineering (India) Ltd. Vs. C.C.E [1994] INSC 443 (1 September 1994)
2.	Vijay Vs. State of M.P [1994] INSC 444 (2 September 1994)
3.	Kumari Madhuri Patil Vs. Addl. Commissioner [1994] INSC 445 (2 September 1994)
4.	Pankaj Bhargava Vs. Mohinder Nath [1994] INSC 446 (2 September 1994)
5.	State of U.P. Vs. Ramona Perhar [1994] INSC 447 (2 September 1994)
6.	Government of A.P.& ANR Vs. Y. Sagareswara Rao [1994] INSC 448 (5 September 1994)
7.	Punjab State Electricity Board Vs. V.N. Sharma [1994] INSC 449 (5 September 1994)
8.	Government of A.P. Vs. Y. Sagareswara Rao [1994] INSC 450 (5 September 1994)
9.	Darshan Singh Vs. Gurdev Singh [1994] INSC 451 (5 September 1994)
10.	Dalip Chand & Ors Vs. Union of India & Ors [1994] INSC 452 (6 September 1994)
11.	High Court of M.P. Vs. Mahesh Prakash & Ors [1994] INSC 453 (6 September 1994)
12.	N.Nagendra Rao & Co. Vs. State of A.P [1994] INSC 454 (6 September 1994)
13.	Smt. Radhika Vs. Aghnu Ram Mahto [1994] INSC 455 (7 September 1994)
14.	Thakur Kishan Singh Vs. Arvind Kumar [1994] INSC 456 (7 September 1994)
15.	Sukhpal Singh Vs. Punjab State Agrl. Marketing Board [1994] INSC 457 (7 September 1994)
16.	Radhika Vs. Aghnu Ram Mahto [1994] INSC 458 (7 September 1994)
17.	Labanya Bala Devi and Ors. Vs. State of Bihar Patna Secretariat, Patna and Ors. (07 September 1994)
18.	Gauri Shanker Vs. Union of India [1994] INSC 459 (8 September 1994)
19.	University of Delhi Vs. Raj Singh (08 September 1994)
20.	N. Jayalakshmi Ammal Vs. R. Gopala Pathar [1994] INSC 460 (9 September 1994)
21.	State of U. P. Vs. Praveen Kumar Sharma [1994] INSC 461 (9 September 1994)
22.	Bloom Dekor Limited Vs. Subhash Himatlal Desai [1994] INSC 462 (9 September 1994)
23.	Khedat Mazdoor Chetna Sangth Vs. State of M.P [1994] INSC 463 (9 September 1994)
24.	Ashok Kumar Vs. Delhi Development Authority [1994] INSC 464 (9 September 1994)
25.	Sunjay Datt Vs. State (Ii) [1994] INSC 465 (9 September 1994)
26.	State of Goa and Ors. Vs. A. H. Jaffar and Sons (09 September 1994)
27.	State of Orissa and Ors. Vs. Joy Prakash Panda and Anr. (09 September 1994)
28.	Havildar Clerk Hans Raj Sharma Etc. Vs. Union of India and Ors. (09 September 1994)
29.	Chandra Gupta, I.F.S. Vs. Secy., Govt. of India [1994] INSC 466 (12 September 1994)
30.	Shyama Devi Vs. Manju Shukla [1994] INSC 467 (12 September 1994)
31.	Chairman, Puri Gramya Bank Vs. Ananda Chandra Das [1994] INSC 468 (12 September 1994)
32.	K.S. Paripoornan Vs. State of Kerala [1994] INSC 469 (12 September 1994)
33.	Union of India Vs. K.B. Khare and Ors. (12 September 1994)
34.	Smt. Rama Dubey Vs. Deputy Director of Consolidation & Ors [1994] INSC 470 (13 September 1994)
35.	T.R. Kothandaraman Vs. T.N. Water Supply & Drainage Bd [1994] INSC 471 (13 September 1994)
36.	State Trading Corpn. of India Ltd Vs. Jainsons Clothing Corpn [1994] INSC 472 (14 September 1994)
37.	Union Bank of India Vs. Chandra Kanta Gordhandas Shah [1994] INSC 473 (14 September 1994)
38.	Novopan India Ltd. Hyderabad Vs. Collector of Central Excise and Customs, Hyderabad (14 September 1994)
39.	Commissioner of Income Tax, Hyderabad Vs. P.J. Chemicals Ltd. Etc. (14 September 1994)
40.	Managing Director Vs. K. Ramachandra Naidu [1994] INSC 474 (15 September 1994)
41.	Inder Singh Vs. State of Punjab [1994] INSC 475 (15 September 1994)
42.	Kalimpong Land & Building Ltd. Vs. State of W. B [1994] INSC 476 (16 September 1994)
43.	Lipton India Ltd. Vs. Union Od India [1994] INSC 477 (16 September 1994)
44.	State of Rahjasthan Vs. Puti Construction Co. Ltd. [1994] INSC 478 (16 September 1994)
45.	Sahib Ram Vs. The State of Haryana & Ors [1994] INSC 479 (19 September 1994)
46.	Sahib Ram Vs. State of Haryana [1994] INSC 480 (19 September 1994)
47.	M.P. Public Service Commission Vs. Navnit Kumar Potdar [1994] INSC 481 (19 September 1994)
48.	V. Sujatha Etc. Vs. State of Kerala and Ors. (19 September 1994)
49.	All India Ex-Ec Offrs.& Sc Offrs. Welfare Assn. Vs. Union of India [1994] INSC 482 (20 September 1994)
50.	Union of India Vs. Sayed Muzaffar Mir [1994] INSC 483 (20 September 1994)
51.	Indian Cable Co. Ltd. Vs. C.C.E [1994] INSC 484 (20 September 1994)
52.	Nedurimillij. Reddy Vs. Progressive Democratic Students' Union [1994] INSC 485 (20 September 1994)
53.	Niaz Mohammad Vs. Statee of Harayana [1994] INSC 486 (20 September 1994)
54.	Kanta Devi Vs. Union of India & Ors [1994] INSC 487 (20 September 1994)
55.	Jogibhai Mangalbhai Tandel Etc. Vs. Mamlatdar and Agricultural Land Tribunal, Pardi and Anr. (20 September 1994)
56.	Union of India Vs. S. Vijaykumar and Ors. (20 September 1994)
57.	Shyam Sundar Dutta Vs. Baikuntha Nath Banerjee [1994] INSC 488 (21 September 1994)
58.	Pavai Ammal Vaiyapuri Education Trust Vs. Govt. of T.N [1994] INSC 489 (21 September 1994)
59.	Shri Mahinder Kumar Gupta Vs. Union of India, Ministry of Petroleum And Natural Gas [1994] INSC 490 (22 September 1994)
60.	Mahinder Kumar Gupta Vs. Union of India [1994] INSC 491 (22 September 1994)
61.	C.W.T. Vs. Sharvan Kumar Swarup & Sons [1994] INSC 492 (22 September 1994)
62.	Sahakari Khand Udyog Mandali Ltd. Vs. State of Gujarat [1994] INSC 493 (23 September 1994)
63.	H.M.M. Limited Vs. C.C.E [1994] INSC 494 (23 September 1994)
64.	Municipal Corpn. of India Vs. Asian Art Printers (P) Ltd. [1994] INSC 495 (23 September 1994)
65.	Indian Tool Manufacturers Vs. Asstt. Collector of Central Excise, Nasik and Ors. (23 September 1994)
66.	Delhi Development Authority Vs. Pushpendra Kumar Jain (23 September 1994)
67.	Chandigarh Administration Etc. Vs. K.K. Jerath (27 September 1994)
68.	Tamil Nadu Housing Board Vs. C.C.E [1994] INSC 496 (28 September 1994)
69.	Union of India Vs. Ghamandiram Kewalji Gowani [1994] INSC 497 (28 September 1994)
70.	Ali Mustafa Abdul Rahman Moosa Vs. State of Kerala [1994] INSC 498 (28 September 1994)
71.	R. Kapur Vs. Director of Inspection [1994] INSC 499 (29 September 1994)
72.	Stae of Rajastham Vs. Umrao Singh [1994] INSC 500 (29 September 1994)
73.	Sulekh Chand & Salek Chand Vs. Commissioner of Police & Ors [1994] INSC 501 (30 September 1994)
74.	K.R.Shinivas Vs. R.M. Premchand [1994] INSC 502 (30 September 1994)
75.	O. Janardhan Reddy Vs. Spl.Dy Collector [1994] INSC 503 (30 September 1994)
76.	Life Insurance Corporation of India Vs. Vishwanath Verma and Ors. (30 September 1994)
77.	Municipal Corporation of Delhi Vs. DY. Commissioner of Police (Licencing) and Anr. (30 September 1994)