OCTOBER   1994
1.	State of Orissa & Ors Vs. Bhagaban Sarangi & Ors [1994] INSC 504 (1 October 1994)
2.	Jagatjit Sugar Mills Vs. State of Punjab [1994] INSC 505 (4 October 1994)
3.	Bhanwari Lal Vs. Satyanarain & ANR [1994] INSC 506 (4 October 1994)
4.	New Delhi Municipal Committee Vs. State of Punjab [1994] INSC 507 (4 October 1994)
5.	Santhosh Kumaar Vs. Secy.,Min. of Human Resources Development [1994] INSC 508 (4 October 1994)
6.	Arvinder Subgh Bagga Vs. State of U.P [1994] INSC 509 (4 October 1994)
7.	Joseph Kurian Vs. State of Kerala [1994] INSC 510 (4 October 1994)
8.	Kondiram Bikhu Kirdat Vs. Krishna Bikhu Kirdat (04 October 1994)
9.	Rainbow Industries (P) Ltd. Vs. Collector of Central Excise, Vadodara (04 October 1994)
10.	Khushal Chand Swarup Chand Zabak Jain Vs. Suresh Chandra Kanhiyalal Kochar and Anr. (04 October 1994)
11.	Sitaram Vs. State of Rajasthan [1994] INSC 511 (5 October 1994)
12.	Sukhpal Vs. State of Haryana [1994] INSC 512 (5 October 1994)
13.	Srikant K. Jituri Vs. Corpn . of The City of Bengauam [1994] INSC 513 (5 October 1994)
14.	Ram Chand Vs. Randhir Singh [1994] INSC 514 (5 October 1994)
15.	Noorduddin Vs. Dr. K.L. Anand [1994] INSC 515 (6 October 1994)
16.	U.P.Jal Nigam & ANR Vs. Nareshwar Sahi Mathur & Anrs [1994] INSC 516 (6 October 1994)
17.	Arvinder Singh Bagga Vs. State If U.P [1994] INSC 517 (6 October 1994)
18.	Neerja Saraph Vs. Jayant V.Saraph [1994] INSC 518 (6 October 1994)
19.	Hem Chand Vs. State of Haryana (06 October 1994)
20.	Board of Trustees For The Port of Calcutta & ANR Vs. Bombay Flour Mills Pvt. Ltd. & ANR [1994] INSC 519 (7 October 1994)
21.	Ram Kumar Vs. State of Haryana (07 October 1994)
22.	New Kenilworth Hotels (P) Ltd. Vs. Ashoka Industries Ltd. [1994] INSC 520 (17 October 1994)
23.	Ravinder Sharma Vs. State of Punjab [1994] INSC 521 (17 October 1994)
24.	Vaman Prabhu Mahambre Vs. Maria Alcina De Menezes E Gonsalves & Ors [1994] INSC 522 (18 October 1994)
25.	State of U.P. Vs. U.P.Govt Counsel (Cril) Welfare Assn [1994] INSC 523 (18 October 1994)
26.	State of Karnataka Vs. Shankara Textiles Mills Ltd. [1994] INSC 524 (18 October 1994)
27.	Kaniska Trading Vs. Union of India [1994] INSC 525 (18 October 1994)
28.	Prahlad K. Modi and Ors. (D) by LRS. Vs. State of Gujarat (18 October 1994)
29.	M/S. Neyvely Lignite Corpn. Ltd. Vs. Special Tahsildar (Land Acquisition) Neyvely & Ors [1994] INSC 526 (19 October 1994)
30.	Khoday Distilleries Ltd. Vs. State of Karnataka [1994] INSC 527 (19 October 1994)
31.	Neyvely Lignite Corpn. Vs. Special Tahsildar [1994] INSC 528 (19 October 1994)
32.	D.C.Vatia Vs. Union of India [1994] INSC 529 (19 October 1994)
33.	Delhi Domestic Working Women's Forum Vs. Union of India & Ors [1994] INSC 530 (19 October 1994)
34.	Committee of Management, Kisan Degree College Vs. Shambhu Saran Pandey & Ors [1994] INSC 531 (20 October 1994)
35.	Smt. Ramti Devi Vs. Union of India [1994] INSC 532 (20 October 1994)
36.	Union of India Vs. N.P. Dhamania [1994] INSC 533 (20 October 1994)
37.	K.S. Paripoornan (Ii) Vs. State of Kerla [1994] INSC 534 (20 October 1994)
38.	Municipal Corporation of Delhi Vs. Razak [1994] INSC 535 (20 October 1994)
39.	Ramti Devi Vs. Union of India [1994] INSC 536 (20 October 1994)
40.	Sub-Committee On Judicial Accountability Vs. Justice Vs. Ramaswami [1994] INSC 537 (20 October 1994)
41.	Rajiv K. Garg & Ors Vs. Shanti Bhushan, Senior Advocate & Ors [1994] INSC 538 (20 October 1994)
42.	U.P. Awas Evam Vikas Parishad Vs. Gyan Devi (D) by LRs. and Ors. (20 October 1994)
43.	Anil Kumar Singh Vs. Shivnath Mishra and Gadasa Guru [1994] INSC 539 (24 October 1994)
44.	The State of Himachal Pradesh & Ors Vs. Shri Mangat Ram [1994] INSC 540 (24 October 1994)
45.	P. A. Chandran Vs. Board of Revenue (Excise) [1994] INSC 541 (24 October 1994)
46.	State of A.P. Vs. S.B.P.V.Chalapathi Rao [1994] INSC 542 (24 October 1994)
47.	Bahadur Singh Vs. Shangara Singh [1994] INSC 543 (24 October 1994)
48.	Govt. of T.N. Vs. A. Rajapandian [1994] INSC 544 (24 October 1994)
49.	C.S.T. Vs. Pine Chemicals Ltd. [1994] INSC 545 (24 October 1994)
50.	Mohd. Aslam Vs. Union of India [1994] INSC 546 (24 October 1994)
51.	Ismail Faruqui Vs. Union of India [1994] INSC 547 (24 October 1994)
52.	George Zacharig @ Raju Karuvamplakka Vs. T.K Varghese & ANR [1994] INSC 548 (25 October 1994)
53.	M/S Punjab Footwear Limited, Jalandhar Vs. Collector of Central Excise, Chandigarh [1994] INSC 549 (26 October 1994)
54.	Grauer & Weil (India) Ltd. Vs. C.C.E [1994] INSC 550 (26 October 1994)
55.	Punjab Footwear Ltd. Vs. C.C.E [1994] INSC 551 (26 October 1994)
56.	Pt.Chet Ram Vashist Vs. Municipal Corporation of Delhi [1994] INSC 552 (26 October 1994)
57.	Land Acquisition & ANR Vs. Smt. Jasti Rohini & ANR [1994] INSC 553 (27 October 1994)
58.	Sarat Kumar Dash & Ors Vs. Biswajit Patnaik & Ors [1994] INSC 554 (27 October 1994)
59.	Land Aquisition Officer Vs. Jasti Rohini [1994] INSC 555 (27 October 1994)
60.	P K. Narayanan Vs. State of Kerala [1994] INSC 556 (27 October 1994)
61.	Mahabir Biswas & ANR Vs. State of W.B [1994] INSC 557 (28 October 1994)
62.	Juthika Mulick Vs. Dr Mahendra Yashwant Bal [1994] INSC 558 (28 October 1994)
63.	Committee of Management, K.D. College Vs. Shambhu Saran Pandey [1994] INSC 559 (28 October 1994)