NOVEMBER   1994
1.	Jagit Singh Vs. Dharam Pal Singh & Ors [1994] INSC 560 (7 November 1994)
2.	M/S Darshan Oils Pvt. Ltd. & ANR Vs. Union of India & Ors [1994] INSC 561 (8 November 1994)
3.	S.G. Glass Works Pvt. Ltd Vs. C.C.E [1994] INSC 562 (8 November 1994)
4.	Darshan Oils Pvt. Ltd. Vs. Union of India [1994] INSC 563 (8 November 1994)
5.	B. Alamelu Vs. State of T.N [1994] INSC 564 (8 November 1994)
6.	Tarun Bharat Sangh Vs. Union of India [1994] INSC 565 (8 November 1994)
7.	State of Rajasthan Vs. Aruna Devi & Ors [1994] INSC 566 (8 November 1994)
8.	Nisar & ANR Vs. State of U.P [1994] INSC 567 (9 November 1994)
9.	Suba Singh Vs. State of Punjab [1994] INSC 568 (9 November 1994)
10.	Suraj Pal Vs. State of Haryana [1994] INSC 569 (9 November 1994)
11.	Nisar & ANR Vs. State of U.P [1994] INSC 570 (9 November 1994)
12.	Krishi Upaj Mandi Samiti Vs. Orient Paper & Industris Ltd. [1994] INSC 571 (9 November 1994)
13.	New Horizons Ltd. Vs. Union of India [1994] INSC 572 (9 November 1994)
14.	Kumar Jagdish Chandra Sinha Vs. Eileen K.Patricia D'rozarie [1994] INSC 573 (10 November 1994)
15.	State of Haryana Vs. Raghubir Dayal [1994] INSC 574 (10 November 1994)
16.	Balbir Singh Vs. State of Punjab [1994] INSC 575 (10 November 1994)
17.	Bate Krishna Damani Vs. Kailash Chand Srivastava & ANR [1994] INSC 576 (11 November 1994)
18.	Dolat Ram & Ors Vs. The State of Haryana [1994] INSC 577 (11 November 1994)
19.	Saswad M.S.S. Karkhana Ltd. Vs. Union of India [1994] INSC 578 (11 November 1994)
20.	Chandra Shashi Vs. Anil Kumar Verma [1994] INSC 579 (14 November 1994)
21.	Govt. of A.P. Vs. A.V. Venugopala Rao [1994] INSC 580 (14 November 1994)
22.	Bibijan & Ors Vs. Murlidhar & Ors [1994] INSC 581 (15 November 1994)
23.	Maroti Vs. Tulsiram & ANR [1994] INSC 582 (15 November 1994)
24.	Rajeshwar Vs. Board of Revenue [1994] INSC 583 (15 November 1994)
25.	Bibijan Vs. Murlidhar [1994] INSC 584 (15 November 1994)
26.	State of W.B. Vs. Terra Firma Investment & Trading Pvt. Ltd. [1994] INSC 585 (15 November 1994)
27.	Ashok Kumar Vs. Union Territory [1994] INSC 586 (16 November 1994)
28.	State of W.B. Vs. Ashutosh Lahiri [1994] INSC 587 (16 November 1994)
29.	Meera Bhanja Vs. Nirmala Kumari Choudhury [1994] INSC 588 (16 November 1994)
30.	Dr Santosh Kumari Vs. Union of India [1994] INSC 589 (17 November 1994)
31.	Achan Rizvi (1) Vs. State of U. P [1994] INSC 590 (20 November 1994)
32.	State of Gujrat Vs. C.G. Raiyani [1994] INSC 591 (21 November 1994)
33.	Director of Education Vs. Gajedhar Prasad Verma [1994] INSC 592 (21 November 1994)
34.	Ravindra Singh Vs. Phool Singh [1994] INSC 593 (21 November 1994)
35.	Smt. Sita Devi Vs. State of Bihar & Ors [1994] INSC 594 (22 November 1994)
36.	The State of Tamil Nadu & Ors Vs. Ananthi Ammal & Ors [1994] INSC 595 (22 November 1994)
37.	Regional Provident Fund Commissioner Vs. M/S. Ict. Rolling Mills Pvt. Ltd. [1994] INSC 596 (22 November 1994)
38.	Consolidated Coffee Limited & ANR Vs. The Coffee Board & ANR [1994] INSC 597 (22 November 1994)
39.	Mac Laboratories Vs. C.C.E [1994] INSC 598 (22 November 1994)
40.	Sooraj & Ors Vs. S.D.O. Rehli & Ors [1994] INSC 599 (22 November 1994)
41.	State of T.N. Vs. Ananthi Ammal [1994] INSC 600 (22 November 1994)
42.	Consolidated Coffee Limited Vs. Coffee Board [1994] INSC 601 (22 November 1994)
43.	R.P.F. Commr. Vs. K.T. Rolling Mills Pvt. Ltd. [1994] INSC 602 (22 November 1994)
44.	The Government of Andhra Pradesh & Ors Vs. Bala Musalaiah & Ors [1994] INSC 603 (23 November 1994)
45.	Rakesh Kumar @ Sachdeva @ Deva Vs. State (Delhi Admn.) [1994] INSC 604 (23 November 1994)
46.	M/S Durga Ram Prasad Vs. Govt. of Andhra Pradesh [1994] INSC 605 (23 November 1994)
47.	Durga Ram Prasad Vs. Govt. of A.P [1994] INSC 606 (23 November 1994)
48.	State of Karnataka Vs. Vedanayagam [1994] INSC 607 (23 November 1994)
49.	Govt. of A.P. Vs. Bala Musalaiah [1994] INSC 608 (23 November 1994)
50.	State of W.B Vs. Mohammed Khalid [1994] INSC 609 (24 November 1994)
51.	Ratna Alias Ratnavati(Smt) Vs. Syndicate Bank & Ors [1994] INSC 610 (24 November 1994)
52.	Dolat Ram Vs. State of Haryana [1994] INSC 611 (24 November 1994)
53.	Ishvarbhai Fujibhai Patni Vs. State of Gujarat [1994] INSC 612 (24 November 1994)
53.	Sanjay Ahlawat Vs. M.D. University & Ors. (24 November 1994)
53.	Narinder Pal Sharma Vs. State of Punjab (25 November 1994)
54.	Talrochan Singh & ANR Vs. The State of Punjab & Ors [1994] INSC 613 (29 November 1994)
55.	Shivappa Vs. State of Karnataka [1994] INSC 614 (29 November 1994)
56.	Thilagavathy Vs. Regional Transport Authority [1994] INSC 615 (29 November 1994)
57.	L. Vasantha Kumari Vs. Balammal & Ors [1994] INSC 616 (30 November 1994)
58.	Kuldip Mahaton & Ors Vs. Bhulan Mahato & Ors [1994] INSC 617 (30 November 1994)
59.	L.Vasant Kumari Vs. Balammal [1994] INSC 618 (30 November 1994)
60.	Karsan Ambubhai Sindhav Vs. State of Gujarat [1994] INSC 619 (30 November 1994)
61.	Santram Vs. State of Haryana [1994] INSC 620 (30 November 1994)