MAY   1994
1.	Municiapl Corpn. of Greater Bombay Vs. C.B.I [1994] INSC 276 (2 May 1994)
2.	Harnam Singh Vs. Khema Kunwar [1994] INSC 277 (2 May 1994)
3.	Workers Vs. Rohtas Industries Ltd. [1994] INSC 278 (2 May 1994)
4.	Dr Umrao Singh Choudhary Vs. State of M.P [1994] INSC 279 (2 May 1994)
5.	Srinivasa Coop. House Building Society Ltd. Vs. Madam G. Sastry [1994] INSC 280 (3 May 1994)
6.	Surinder Vs. State of Haryana [1994] INSC 281 (3 May 1994)
7.	Sarwan Singh Lamba Vs. Union of India [1994] INSC 282 (3 May 1994)
8.	S.P. Vaithianathan Vs. K. Shanmuganathan [1994] INSC 283 (4 May 1994)
9.	Shiv Kumar Vs. State of Haryana [1994] INSC 284 (4 May 1994)
10.	Jolly Das Vs. Tapan Ranjan Das [1994] INSC 285 (4 May 1994)
11.	Union of India Vs. Sudhir Kumar Jaiswal [1994] INSC 286 (4 May 1994)
12.	K. Periasami Vs. Sub-Tehsildar (Land Acquisition) [1994] INSC 287 (4 May 1994)
13.	Umesh Kumar Nagpal Vs. State of Haryana [1994] INSC 288 (4 May 1994)
14.	Jay Laxmi Salt Words (P) Ltd. Vs. State of Gujarat [1994] INSC 289 (4 May 1994)
15.	State of M.P. Vs. L.P. Tiwari [1994] INSC 290 (5 May 1994)
16.	G.B. Pant Agr. & Tech. University Vs. Kesho Ram [1994] INSC 291 (5 May 1994)
17.	Patna University Vs. Awadh Kishore Pd. Yadav [1994] INSC 292 (5 May 1994)
18.	Commissioner, Food And Civil Supplies Vs. Prakash C. Saxena [1994] INSC 293 (5 May 1994)
19.	S. Satyapal Reddy Vs. Govt. of A.P [1994] INSC 294 (6 May 1994)
20.	Kudremukh Iron Ore Co. Vs. Fairgrowth Financial Services [1994] INSC 295 (6 May 1994)
21.	G. Satyanarayana Reddy Vs. State of A.P [1994] INSC 296 (9 May 1994)
22.	C.I.T. Vs. Kamalini Khatau [1994] INSC 297 (9 May 1994)
23.	J.K. Synthetics Ltd. Vs. Commercial Taxes Officer [1994] INSC 298 (9 May 1994)
24.	Tilak Chand Magatram Obhan Vs. Kamala Prasad Shukla [1994] INSC 299 (10 May 1994)
25.	Jagjit Singh Vs. State of Punjab [1994] INSC 300 (10 May 1994)
26.	Tej Singh Vs. State of Rajasthan [1994] INSC 301 (10 May 1994)
27.	Sales Tax Officer, Sector Ix, Kanpur Vs. Dealing Dairy Products & Anr [1994] INSC 302 (10 May 1994)
28.	Gujarat State Dy. Xen Assn. Vs. State of Gujarat [1994] INSC 303 (10 May 1994)
29.	Union of India Vs. Yogendra Singh [1994] INSC 304 (10 May 1994)
30.	Mohd.Quaramuddin Vs. State of A.P [1994] INSC 305 (10 May 1994)
31.	Supreme Court Legal Aid Committee Vs. State of M.P [1994] INSC 306 (10 May 1994)
32.	Urmilla Pandey Vs. Khalil Ahmad [1994] INSC 307 (10 May 1994)
33.	Manakshi Bala Vs. Sudhir Kumar [1994] INSC 308 (10 May 1994)
34.	Thakkar Vrajlal Bhimjee Vs. Thakkar Jamnadas Valjee Andanother [1994] INSC 309 (11 May 1994)
35.	Hardev Singh Vs. State of Punjab [1994] INSC 310 (11 May 1994)
36.	Sk. Ayyub Vs. State of Maharashtra [1994] INSC 311 (11 May 1994)
37.	Siddegowda @ Motegowda Vs. Kenchegowda [1994] INSC 312 (11 May 1994)
38.	Election Commission of India Vs. All India Anna DMK [1994] INSC 313 (12 May 1994)
39.	Surajmal Kania Lal Soni Vs. State of Gujarat [1994] INSC 314 (12 May 1994)
40.	R.K. Panda Vs. Steel Authority of India [1994] INSC 315 (12 May 1994)
41.	Attorney General For India Vs. Amratlal Prajivandas [1994] INSC 316 (12 May 1994)
42.	United Bank of India Vs. Cooks And Kelvey Properties (P)Ltd. [1994] INSC 317 (12 May 1994)
43.	Kerala Financial Corpn. Vs. Cit [1994] INSC 318 (12 May 1994)
44.	Christian Children Fund Inc. Vs. Municipal Corpn. of Delhi [1994] INSC 319 (12 May 1994)
45.	Indian Nut Products Vs. Union of India [1994] INSC 320 (12 May 1994)
46.	Krishan Yadav Vs. State of Haryana (Mohan J.) [1994] INSC 321 (12 May 1994)
47.	H.R. Adyanthaya & Ors Vs. Sandoz (India) Limited [1994] INSC 322 (12 May 1994)
48.	T.M.A. Pai Foundation & Ors Vs. State of Karnataka & Ors [1994] INSC 323 (13 May 1994)
49.	State of T.N. Vs. T.Thulasingam [1994] INSC 324 (13 May 1994)
50.	Bhagwan Singh Vs. State of Punjab [1994] INSC 325 (13 May 1994)
51.	P.Muthayya Vs. Chellappan Pillai [1994] INSC 326 (13 May 1994)
52.	Jagat Singh Vs. State of Punjab [1994] INSC 327 (13 May 1994)
53.	Maniram Vs. State of U. P [1994] INSC 328 (13 May 1994)
54.	A.K. Nigam Vs. Sunil Misra [1994] INSC 329 (13 May 1994)
55.	Telecommunication Engg. Service Assn Vs. Union of India [1994] INSC 330 (13 May 1994)
56.	Frick India Ltd. Vs. State of Haryana [1994] INSC 331 (13 May 1994)
57.	State of Orissa Vs. Rajendra Prasad Bharadia [1994] INSC 332 (13 May 1994)
58.	Bharat Coking Coal Ltd. Vs. State of Bihar [1994] INSC 333 (13 May 1994)
59.	Public Union For Civilliberties Vs. State of T.N [1994] INSC 334 (13 May 1994)
60.	Nihal Chand Rameshwar Dass Vs. Vinod Rastogi [1994] INSC 335 (13 May 1994)
61.	V.S. Achuthanandan Vs. R. Balakrishna Pillai [1994] INSC 336 (13 May 1994)
62.	Anar Devi Vs. Nathuram [1994] INSC 337 (13 May 1994)
63.	Mohan Lal Vs. Hari Prasad Yadav [1994] INSC 338 (13 May 1994)
64.	State of Haryana Vs. Naresh Kumar Bali [1994] INSC 339 (17 May 1994)
65.	Virendra Swarup Vs. Krishna Swarup [1994] INSC 340 (17 May 1994)
66.	Morgan Stanley Mutual Fund Vs. Kartick Das [1994] INSC 341 (20 May 1994)
67.	Dr N.D. Mitra Vs. Union of India [1994] INSC 342 (23 May 1994)