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MARCH 1994
1.
S.P. Vaithianathan Vs. K. Shanmuganathan [1994] INSC 148 (1 March 1994)
2.
C.W.S. (India) Ltd. Vs. C.I.T [1994] INSC 149 (1 March 1994)
3.
Rampal Pithwa Rahidas Vs. State of Maharashtra [1994] INSC 150 (1 March 1994)
4.
Buta Singh Vs. Union of India [1994] INSC 151 (1 March 1994)
5.
State of Punjab Vs. Balbir Singh [1994] INSC 152 (1 March 1994)
6.
Ramsinh Bavaji Jadeja Vs. State of Gujarat [1994] INSC 153 (1 March 1994)
7.
Arjun Marik Vs. State of Bihar [1994] INSC 154 (2 March 1994)
8.
Amar Nath Sugan Chand Vs. Lal Chand Bansal [1994] INSC 155 (2 March 1994)
9.
Chase Bright Steel Ltd. Vs. Shantaramshankar Sawant [1994] INSC 156 (2 March 1994)
10.
Shantibai Vs. Dinkar Balkrishna Vaidya [1994] INSC 157 (2 March 1994)
11.
Sonapur Tea Co.(P) Ltd. Vs. State of Assam [1994] INSC 158 (3 March 1994)
12.
Shri Lakshmi Venkateshwara Enterprises Vs. Syeda Vajhiunnisa [1994] INSC 159 (3 March 1994)
13.
Telangana Steel Industries Vs. State of A. P [1994] INSC 160 (4 March 1994)
14.
Mithilesh Rani Vs. Regional Transport Authority [1994] INSC 161 (4 March 1994)
15.
Gainda Ram Vs. M.C.D [1994] INSC 162 (4 March 1994)
16.
U.P Judicial Officers Assn. Vs. Union of India [1994] INSC 163 (7 March 1994)
17.
Bhanabhai Khalpabhai Vs. Collector of Customs [1994] INSC 164 (8 March 1994)
18.
S.K. Maini Vs. Carona Sahu Co. Ltd. [1994] INSC 165 (8 March 1994)
19.
Jagmal Singh Yadav Vs. Aimaduddin Ahmed Khan [1994] INSC 166 (9 March 1994)
20.
State of U.P. Vs. Mata Bhikha & Ors [1994] INSC 167 (9 March 1994)
21.
Vireder Kumar Vs. Chief of The Army Staff [1994] INSC 168 (11 March 1994)
22.
Major G.S. Sodhi Vs. Union of India [1994] INSC 169 (11 March 1994)
23.
D.C. Aggarwal Vs. State Bank of India [1994] INSC 170 (11 March 1994)
24.
Asifali Vs. State of Gujarat [1994] INSC 171 (11 March 1994)
25.
Kartar Singh Vs. State of Punjab [1994] INSC 172 (11 March 1994)
26.
S.R. Bommai Vs. Union of India [1994] INSC 173 (11 March 1994)
27.
Marwadi Kishor Parmanand Vs. State of Gujarat [1994] INSC 174 (15 March 1994)
28.
Uday Singh Vs. State of W.B [1994] INSC 175 (15 March 1994)
29.
Punjab S.E.B. Vs. Bassi Cold Storage [1994] INSC 176 (16 March 1994)
30.
State of W.B. Vs. Hari Narayan Bhowal [1994] INSC 177 (16 March 1994)
31.
Ajay Kumar Singh Vs. State of Bihar [1994] INSC 178 (17 March 1994)
32.
Union of India Vs. S.K. Lall [1994] INSC 179 (17 March 1994)
33.
K. Sasidharan Vs. Kerala State Film Development Corpn [1994] INSC 180 (17 March 1994)
34.
Union of India Vs. P.N.Menon [1994] INSC 181 (17 March 1994)
35.
Col. Sir Harinder Singh Brar Bans Bahadur Vs. Biharilal [1994] INSC 182 (18 March 1994)
36.
Col. Sir Harinder Singh Brar B. Bahadur Vs. Biharilal [1994] INSC 183 (18 March 1994)
37.
Balwant Singh Vs. State of Haryana [1994] INSC 184 (18 March 1994)
38.
Sudip Mazumdar Vs. State of M.P [1994] INSC 185 (18 March 1994)
39.
Union of India Vs. Scientific Workers Assn. [1994] INSC 186 (18 March 1994)
40.
Mohammad Jafar Vs. Union of India [1994] INSC 187 (18 March 1994)
41.
B. Shivananda Vs. Andhra Bank Ltd. [1994] INSC 188 (18 March 1994)
42.
Ajit Singh Vs. State of Punjab [1994] INSC 189 (18 March 1994)
43.
K.T. Huchegowda Vs. Deputy Commissioner [1994] INSC 190 (18 March 1994)
44.
Syndicate Bank Vs. K.Umesh Nayak [1994] INSC 191 (19 March 1994)
45.
Syed Abdul Razack Vs. Matadin Agarwal [1994] INSC 192 (28 March 1994)
46.
State of Karnataka Vs. C. Venkatagiriah [1994] INSC 193 (29 March 1994)
47.
Orissa State Warehousing Corpn. Ltd. Vs. Employees' Union [1994] INSC 194 (29 March 1994)
48.
V.S. Dempo & Co. Pvt.Ltd. Vs. Board of Trustees [1994] INSC 195 (29 March 1994)
49.
Ishwari Kumar Vs. State of H.P [1994] INSC 196 (29 March 1994)
50.
P.P. Muralidharan Vs. Zonal Manager [1994] INSC 197 (29 March 1994)
51.
Kazilhendup Dorji Vs. Central Bureau of Investigation [1994] INSC 198 (29 March 1994)
52.
Ram Narayan Prasad Vs. Atul Chander Mitra [1994] INSC 199 (29 March 1994)
53.
State of Gujrat Vs. M.P. Shah Charitable Trust [1994] INSC 200 (29 March 1994)
54.
Land Commissioner Vs. Manjiya Pillai [1994] INSC 201 (30 March 1994)
55.
Ram Prasad Vs. Assistant Director of Consolidation [1994] INSC 202 (30 March 1994)
56.
Ex-Capt. Harish Uppal Vs. Union of India [1994] INSC 203 (30 March 1994)
57.
Depot Manager A.P.S.R.T.C. Vs. V.Kenkateswarulu [1994] INSC 204 (30 March 1994)
58.
Mafatlal Group Staff Assn. Vs. Regl. Commr. P.F [1994] INSC 205 (30 March 1994)
59.
P.K. Vijayan Vs. Kamalakshi Amma & Ors [1994] INSC 206 (30 March 1994)
60.
District Manager, A.P.S.R.T.C. Vs. N.Lakshminarayana [1994] INSC 207 (30 March 1994)
61.
Subhash Desai Vs. Sharad J. Rao [1994] INSC 208 (31 March 1994)
62.
U.P. State Electricity Board Vs. Radhey Mohan Verma [1994] INSC 209 (31 March 1994)
63.
Indian Timber And Plywood Corpn. Ltd. Vs. State of Kerela [1994] INSC 210 (31 March 1994)
64.
G.D.A. Vs. Delhi Auto & General Finance Pvt. Ltd. [1994] INSC 211 (31 March 1994)
65.
Tharumal Vs. Masjid Hajam Pharosan Va Madrassa Talimul Islam [1994] INSC 212 (31 March 1994)
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