JUNE   1994
1.	Inder Parshad Vs. Union of India [1994] INSC 343 (20 June 1994)
2.	Corporation Bank Vs. D.S. Godwa [1994] INSC 344 (20 June 1994)
3.	State of Gujarat Vs. Gadhvi Rambhai Nathabhai [1994] INSC 345 (20 June 1994)
4.	Oil & Natural Gas Commission Vs. Utpal Kumar Basu [1994] INSC 346 (23 June 1994)
5.	Dr Rashlal Yadav Vs. State of Bihar [1994] INSC 347 (23 June 1994)
6.	Kerala S.M.T.Fed. Vs. Kerala T.B.O. Assn [1994] INSC 348 (23 June 1994)
7.	Govt. of U.T. of Pondichery Vs. Mohammed Husain [1994] INSC 349 (30 June 1994)