JANUARY    1994
1.	Dhan Singh Vs. Nagina (Kuldip Singh, J.) [1994] INSC 1 (3 January 1994)
2.	R.R. Bhanot Vs. Union of India [1994] INSC 2 (4 January 1994)
3.	Bhura Vs. Kashi Ram [1994] INSC 3 (5 January 1994)
4.	Workmen Vs. Kettlewell Bullen & Co. Ltd. [1994] INSC 4 (6 January 1994)
5.	Chander Sain Vs. State of Hyrayana [1994] INSC 5 (7 January 1994)
6.	State Bank of India Vs. Samaredra Kishore Endow [1994] INSC 6 (8 January 1994)
7.	Sandhya Rani Vs. Kalyanram Narayanan [1994] INSC 7 (10 January 1994)
8.	Union of India Vs. Baleshwar Singh [1994] INSC 8 (10 January 1994)
9.	Bihar S. A. Produce Marketing Board Vs. Shankar Makhana Bhandar & Ors [1994] INSC 9 (10 January 1994)
10.	A.K. Dass Vs. National Fed. of Coop. Sugar Factories Ltd. [1994] INSC 10 (11 January 1994)
11.	Common Cause, A Regd Society Vs. Union of India [1994] INSC 11 (11 January 1994)
12.	Ghoorey Lal Vs. Sheo Murti Gupta [1994] INSC 12 (11 January 1994)
13.	Maharashtra Housing & Area Development Authority Vs. Gangaram [1994] INSC 13 (11 January 1994)
14.	C.I.T. Vs. Express Newspapers Ltd. [1994] INSC 14 (11 January 1994)
15.	Union of India Vs. Justice S.S. Sandhawalia [1994] INSC 15 (11 January 1994)
16.	Dhananjoy Chaterjee Vs. State of W.B [1994] INSC 16 (11 January 1994)
17.	State Bank of Hydrabad Vs. Rangachary [1994] INSC 17 (12 January 1994)
18.	State Bank of India Vs. S.S.Koshal [1994] INSC 18 (12 January 1994)
19.	Managing Director Ecil Vs. B. Karunakar (Ii) [1994] INSC 19 (12 January 1994)
20.	State of U.P. Vs. Sadhu Saran Shukla [1994] INSC 20 (12 January 1994)
21.	Manipal Academy of Higher Education Vs. State of Karnataka [1994] INSC 21 (12 January 1994)
22.	Gopal Chandra Ghosh Vs. Renu Bala Majumdar [1994] INSC 22 (12 January 1994)
23.	Ashok Kumar Sahay Vs. Rama Shankar Prasad [1994] INSC 23 (13 January 1994)
24.	Des Raj Om Parkash Vs. Shankar Dass [1994] INSC 24 (13 January 1994)
25.	Savani Transport (P) Ltd. Vs. L.Rajamanikkam [1994] INSC 25 (13 January 1994)
26.	S.P. Mehta Vs. Union of India [1994] INSC 26 (13 January 1994)
27.	Inder Prashad Vs. Union of India [1994] INSC 27 (13 January 1994)
28.	R.R.Bhanot Vs. Union of India [1994] INSC 28 (13 January 1994)
29.	Parasuram Patel & Anr Vs. State of Orissa [1994] INSC 29 (14 January 1994)
30.	Eastern Coalfields Limited Vs. Raviudyog [1994] INSC 30 (14 January 1994)
31.	State Bank of Patiala Vs. Mahendra Kumar Singhal [1994] INSC 31 (14 January 1994)
32.	Dr I.B. Gupta Vs. State of U.P [1994] INSC 32 (14 January 1994)
33.	Re: Article 32 of The Constitution of India [1994] INSC 33 (14 January 1994)
34.	Om Prakash Poplai Vs. Delhi Stock Exchange Assn. Ltd. [1994] INSC 34 (14 January 1994)
35.	U.P. Public Service Commission Vs. Alpana [1994] INSC 35 (17 January 1994)
36.	S.Chandra Vs. Pallvan Transport Corporation [1994] INSC 36 (17 January 1994)
37.	Nagappa Fakirappa Goundar Vs. State of Karnataka [1994] INSC 37 (18 January 1994)
38.	P. N. Muthu Vs. Food Inspector [1994] INSC 38 (18 January 1994)
39.	Union of India Vs. B.R. Bajaj [1994] INSC 39 (18 January 1994)
40.	State of U.P. Vs. Mukunde Singh [1994] INSC 40 (18 January 1994)
41.	Keshav Kumar Swarup Vs. Flowmore Private Limited [1994] INSC 41 (18 January 1994)
42.	Ajai Kumar Goel Vs. Anil Kumar Sharma [1994] INSC 42 (19 January 1994)
43.	Union of India Vs. I. S. Singh [1994] INSC 43 (19 January 1994)
44.	State of Haryana Vs. Hari Ram Yadav [1994] INSC 44 (19 January 1994)
45.	Madras Fertilizers Ltd. Vs. Assistant C.C.E [1994] INSC 45 (20 January 1994)
46.	Bimla Devi Vs. State of Bihar [1994] INSC 46 (20 January 1994)
47.	Rajesh Kumar Verma Vs. State of M.P [1994] INSC 47 (21 January 1994)
48.	Kartar Singh Vs. Harbans Kaur [1994] INSC 48 (21 January 1994)
49.	State of U. P. Vs. Jamshed [1994] INSC 49 (21 January 1994)
50.	Charanjit Kaur Vs. Union of India [1994] INSC 50 (21 January 1994)
51.	Svenska Handelsbanken Vs. Indian Charge Chrome Ltd. [1994] INSC 51 (24 January 1994)
52.	Jaw Ajee Nagnatham Vs. Revenue Divisional Officer [1994] INSC 52 (25 January 1994)
53.	Islam Vs. Gopal Dubey [1994] INSC 53 (25 January 1994)
54.	Sri Ranga Match Industries Vs. Union of India [1994] INSC 54 (25 January 1994)
55.	National Spiritual Assembly of Bahais of India Vs. Maharashtra State Khadi And Village Industries Board [1994] INSC 55 (25 January 1994)
56.	Ram Janam Singh Vs. State of U.P [1994] INSC 56 (25 January 1994)
57.	State of Maharashtra Vs. Gurappa Hirojirao [1994] INSC 57 (25 January 1994)
58.	Bhola Nath Varshney Vs. Mulk Raj Madan [1994] INSC 58 (25 January 1994)
59.	Union of India Vs. Leukoplast Private Limited [1994] INSC 59 (25 January 1994)
60.	Bar Council of India Vs. Aparna Basu Mallick [1994] INSC 60 (25 January 1994)
61.	State of Orissa & Ors Vs. Adwait Charan Mohanty [1994] INSC 61 (27 January 1994)
62.	State of U. P. Vs. Dr. Sanjay Singh [1994] INSC 62 (27 January 1994)
63.	Virsa Singh Kamboh Vs. Darshan Singh Datta [1994] INSC 63 (27 January 1994)
64.	Mohd.Yusuf Vs. State of U.P [1994] INSC 64 (27 January 1994)
65.	Eshwariah Vs. State of Karnataka [1994] INSC 65 (27 January 1994)
66.	Kranti Swaroop Machine Tools(P) Ltd. Vs. Kantabai Asawa [1994] INSC 66 (27 January 1994)
67.	Styabrata Biswas Vs. Kalyan Kumar Kisku [1994] INSC 67 (27 January 1994)
68.	Billa Jagan Mohan Reddy Vs. Billa Sanjeeva Reddy [1994] INSC 68 (28 January 1994)
69.	P. Nagesware Rao Vs. Govt. of A. P [1994] INSC 69 (31 January 1994)
70.	Director of School Education Madras & Ors Vs. O. Karuppa Thevan [1994] INSC 70 (31 January 1994)
71.	Directorate of Enforcement Vs. Deepak Mahajan [1994] INSC 71 (31 January 1994)
72.	M. Venugopal Vs. Divisional Manager [1994] INSC 72 (31 January 1994)