FEBRUARY    1994
1.	Vithal Vs. State of Maharashtra [1994] INSC 73 (1 February 1994)
2.	Kuriakose Vs. State of Kerala [1994] INSC 74 (1 February 1994)
3.	Union of India Vs. Rahul Rasgotra [1994] INSC 75 (1 February 1994)
4.	A.P. State Electricity Borad Vs. C. C. E [1994] INSC 76 (1 February 1994)
5.	Deepchand Vs. Land Acquisition Officer [1994] INSC 77 (2 February 1994)
6.	H.H. Lakshmi Bai Vs. Commissioner of Wealth Tax [1994] INSC 78 (2 February 1994)
7.	Shakuntala Sharma Vs. High Court of H.P. At Shimla [1994] INSC 79 (2 February 1994)
8.	Ramankutty Gupta Vs. Avara [1994] INSC 80 (3 February 1994)
9.	Santosh Dev Vs. Archna Guha [1994] INSC 81 (3 February 1994)
10.	Narender Kumar Chandla Vs. Haryana [1994] INSC 82 (4 February 1994)
11.	A.M. Vadi Vs. India Trade Promotion Organisation [1994] INSC 83 (4 February 1994)
12.	Agadhu Panda Vs. Pramananda Beura [1994] INSC 84 (4 February 1994)
13.	Premium Granites Vs. State of T.N [1994] INSC 85 (4 February 1994)
14.	Oswal Agro Mills Ltd. Vs. Asstt. C.C.E [1994] INSC 86 (4 February 1994)
15.	Bheru Singh Vs. State of Rajasthan [1994] INSC 87 (4 February 1994)
16.	Veeramani Vs. State of T.N [1994] INSC 88 (4 February 1994)
17.	P.V. Papanna Vs. K. Padmanabhaiah [1994] INSC 89 (4 February 1994)
18.	Union of India Vs. G. Chakrapani [1994] INSC 90 (7 February 1994)
19.	Printers (Mysore) Ltd. Vs. Asstt. Commercial Tax Officer [1994] INSC 91 (7 February 1994)
20.	K.Ashok Reddy Vs. Government of India [1994] INSC 92 (7 February 1994)
21.	Maghi Lal Vs. Kundan Lal [1994] INSC 93 (8 February 1994)
22.	Ram Dular Vs. Dy. Director of Consolidation [1994] INSC 94 (8 February 1994)
23.	Balbir Singh Vs. State of Punjab [1994] INSC 95 (8 February 1994)
24.	Mataprasad Vs. State of U.P [1994] INSC 96 (8 February 1994)
25.	Tirathram Saini Vs. State of Punjab [1994] INSC 97 (8 February 1994)
26.	Shivnath Singh Vs. State of U.P [1994] INSC 98 (8 February 1994)
27.	Shyam Babu Verma Vs. Union of India [1994] INSC 99 (8 February 1994)
28.	Power Control Appliances Vs. Sumeet Machines Pvt. Ltd. [1994] INSC 100 (8 February 1994)
29.	Workmen Vs. Kettlewell Bullen & Co. Ltd. [1994] INSC 101 (8 February 1994)
30.	Ravi S. Naik Vs. Union of India [1994] INSC 102 (9 February 1994)
31.	Pradeshiya Industrial & Investment Corpn. of U.P. Vs. North India Petrochemicals Ltd. [1994] INSC 103 (9 February 1994)
32.	Dalmia Industries Ltd Vs. State of U.P [1994] INSC 104 (9 February 1994)
33.	Board of School Education Vs. Arun Rathi [1994] INSC 105 (9 February 1994)
34.	Chhavi Mehrotra Vs. Director General Health Services [1994] INSC 106 (9 February 1994)
35.	R.M. Investments & Trading Co. Pvt. Ltd. Vs. Boeing Co [1994] INSC 107 (10 February 1994)
36.	A.P. State Financial Corpn Vs. Gar Re-Rolling Mills [1994] INSC 108 (10 February 1994)
37.	N. Venkateswara Rao Vs. Commissioner And Special Officer [1994] INSC 109 (10 February 1994)
38.	Prem Nath Vs. Financial Commissioner [1994] INSC 110 (10 February 1994)
39.	Gumpha Vs. Jaibai [1994] INSC 111 (11 February 1994)
40.	State of Maharashtra Vs. Atur India Pvt. Ltd. [1994] INSC 112 (11 February 1994)
41.	Dr Ramesh Chandra Tyagi Vs. Union of India [1994] INSC 113 (11 February 1994)
42.	Chand Kaur & Ors Vs. Union of India [1994] INSC 114 (14 February 1994)
43.	Abdul Ise Suleman Vs. State of Gujarat [1994] INSC 115 (14 February 1994)
44.	State Bank of Patiala Vs. Harbans Singh [1994] INSC 116 (14 February 1994)
45.	A.Franklin Joseph (Dr) Vs. State of T.N [1994] INSC 117 (14 February 1994)
46.	State of Kerala Vs. Mcdowell & Co. Ltd. [1994] INSC 118 (15 February 1994)
47.	State of Punjab Vs. Hans Raj [1994] INSC 119 (15 February 1994)
48.	Shailesh Prabhudas Mehta Vs. Calico Dyeing & Printing Mills Ltd. [1994] INSC 120 (15 February 1994)
49.	Food Corpn. of India Vs. New India Assurance Co. Ltd. [1994] INSC 121 (15 February 1994)
50.	Registrar, Cooperative Socieites Vs. F.X. Fernando [1994] INSC 122 (15 February 1994)
51.	Sethi Roop Lal Vs. Malti Thapar [1994] INSC 123 (15 February 1994)
52.	Tarapore & Co. Vs. State of M.P [1994] INSC 124 (16 February 1994)
53.	C.C.E. Vs. I.T.C. Limited [1994] INSC 125 (17 February 1994)
54.	Rajinder Singh Vs. Dalip Chand [1994] INSC 126 (17 February 1994)
55.	Jaipur Development Authority Vs. Radhey Shyam [1994] INSC 127 (17 February 1994)
56.	Union of India Vs. Upendra Singh [1994] INSC 128 (17 February 1994)
57.	Harish Chandra Ram Vs. Mukh Ram Dubey [1994] INSC 129 (18 February 1994)
58.	Balwant Singh Vs. State of Punjab [1994] INSC 130 (18 February 1994)
59.	K.S.Sunderaraju Chettiar Vs. M.R. Ramachandra Naidu [1994] INSC 131 (18 February 1994)
60.	Kalisaran Vs. Bhagwan Singh [1994] INSC 132 (18 February 1994)
61.	State of Orissa Vs. Bimal Kumar Mohanty [1994] INSC 133 (21 February 1994)
62.	State of Maharashtra Vs. Abdul Hamid Haji Mohammad [1994] INSC 134 (21 February 1994)
63.	Collector of Central Excise, Hyderabad Vs. Fenoplast (P) Ltd. [1994] INSC 135 (22 February 1994)
64.	Asstt. Excise Commissioner Vs. Issac Peter [1994] INSC 136 (22 February 1994)
65.	Laxman Naik Vs. State of Orissa [1994] INSC 137 (22 February 1994)
66.	Raja Ram Vs. State of M.P [1994] INSC 138 (22 February 1994)
67.	Jharmal Vs. State of Haryana [1994] INSC 139 (22 February 1994)
68.	O.M. Bhargava Vs. Satyavati Bhargava & Ors [1994] INSC 140 (23 February 1994)
69.	Indian Tobacco Co. Ltd. Vs. Industrial Court [1994] INSC 141 (23 February 1994)
70.	Krishna Chander Dutta (Spice) (P) Ltd. Vs. C.T.O [1994] INSC 142 (23 February 1994)
71.	State of Rajasthan Vs. Purkharam [1994] INSC 143 (23 February 1994)
72.	Harkishan Lal Vs. State of J & K [1994] INSC 144 (25 February 1994)
73.	Ram Chandra Tripathi Vs. U.P. Public Services Tribunal Iv & Ors [1994] INSC 145 (25 February 1994)
74.	State of U.P. Vs. U.P. University Persioners Assn [1994] INSC 146 (28 February 1994)
75.	LIC Vs. Asha Ramchandra Ambekar [1994] INSC 147 (28 February 1994)