DECEMBER   1994
1.	Krishi Utpadan Mandi Samiti & ANR Vs. Makrand Singh & Ors [1994] INSC 621 (1 December 1994)
2.	M/S. Shori Lal & Sons & Ant. Vs. Delhi Development Authority & Ant [1994] INSC 622 (1 December 1994)
3.	State Bank of India Vs. Ajit Jain & Ors [1994] INSC 623 (1 December 1994)
4.	Super Forgings & Steels (Sales) Pvt. Ltd. Vs. Thyabally Rasuljee [1994] INSC 624 (1 December 1994)
5.	Super Forgings & Steels Vs. Thyabally Rasuljee [1994] INSC 625 (1 December 1994)
6.	State of U.P. Vs. Abhai Kishore Masta [1994] INSC 626 (1 December 1994)
7.	Transport Commr. Vs. Radha K. Moorthy [1994] INSC 627 (1 December 1994)
8.	Union of India Vs. Gurbachan Singh [1994] INSC 628 (1 December 1994)
9.	State of U.P. & ANR Vs. Dr. S.K. Sinha & Ors [1994] INSC 629 (2 December 1994)
10.	L. Chandra Kumar Vs. The Union of India & Ors [1994] INSC 630 (2 December 1994)
11.	U.P. Jal Nigam & Ors Vs. Durga Prasad Singh & Ors [1994] INSC 631 (2 December 1994)
12.	Sugan Chand Vs. Dy. Director of Consolidation Dehradun/Saharanpur, U [1994] INSC 632 (2 December 1994)
13.	L. Chandra Kumar Vs. Union of India & Ors [1994] INSC 633 (2 December 1994)
14.	V.Gopal Reddiar & ANR Vs. State of Tamil Nadu & ANR [1994] INSC 634 (6 December 1994)
15.	M/S. Bombay Oil Industries Pvt. Ltd. Vs. Union of India & Ors [1994] INSC 635 (6 December 1994)
16.	M/S. Spencer & Company Ltd. & ANR Vs. M/S. Vishwadarshan Distributors Pvt. Ltd. & Ors [1994] INSC 636 (6 December 1994)
17.	Spencer & Co. Vs. Vishwadarshan Distributors [1994] INSC 637 (6 December 1994)
18.	Union of India & Ors Vs. Brg. P.K. Dutta (Retd.) [1994] INSC 638 (7 December 1994)
19.	Anirudh Pandey Vs. The Bihar State Road Transport Corporation & ANR [1994] INSC 639 (7 December 1994)
20.	Municipal Corporation Ludhiana Vs. The Commissioner of Patialadivision, Patiala & ANR [1994] INSC 640 (7 December 1994)
21.	State of U.P. Vs. Vijay Kumar Tripathi & ANR [1994] INSC 641 (7 December 1994)
22.	Madhya Pradesh Hasta Shilpa Vikas Nigam Limited Vs. Devendra Kumar Jain & Ors [1994] INSC 642 (7 December 1994)
23.	Gangadhar Madhavrao Bidwai Vs. Hanmantrao Vyankatrao Mungale [1994] INSC 643 (7 December 1994)
24.	Jamaat-E-Islami Hind Vs. Union of India [1994] INSC 644 (7 December 1994)
25.	Radhakrishanan Nair & Ors Vs. State of Kerala [1994] INSC 645 (7 December 1994)
26.	Madya Pradesh Hasta Shilpa Vikas Ltd Vs. Devendra K.Jain [1994] INSC 646 (7 December 1994)
27.	Jamaat-E-Islami Hind Vs. Union of India [1994] INSC 647 (7 December 1994)
28.	Municipal Corpn. Vs. Commr. of Patiala Division [1994] INSC 648 (7 December 1994)
29.	Union of India & Ors Vs. G. Vasudevan Pillay & Ors [1994] INSC 649 (8 December 1994)
30.	Union of India & ANR Vs. Shri Harish Chander Bhatia & Ors [1994] INSC 650 (8 December 1994)
31.	Ashok Kumar Jain & Ors Vs. The State of Bihar & Ors [1994] INSC 651 (8 December 1994)
32.	Parmar Kanaksinh Bhagwansinh Vs. Makwana Shanabhai Bhikhabhai & ANR [1994] INSC 652 (8 December 1994)
33.	Bajirao T.Kote & ANR Vs. State of Maharashtra & Ors [1994] INSC 653 (8 December 1994)
34.	The Papnasam Labour Union Vs. Madura Coats Ltd. & ANR [1994] INSC 654 (8 December 1994)
35.	Union of India & ANR Vs. Harish Chander Bhatia & Ors [1994] INSC 655 (8 December 1994)
36.	Union of India Vs. G. Vasudevan Pillay [1994] INSC 656 (8 December 1994)
37.	Ashok Kumar Jain Vs. State of Bihar [1994] INSC 657 (8 December 1994)
38.	Papnasam Labour Union Vs. Madura Coats Ltd. [1994] INSC 658 (8 December 1994)
39.	The Superintendent and Remembrancer of Legal Affairs, West Vs. Mangal Pathak & Ors [1994] INSC 659 (9 December 1994)
40.	M/S. Basant Industries, Agra Vs. Collector of Central Excise [1994] INSC 660 (9 December 1994)
41.	M/S. Quality Steel Tubes (P) Ltd. Vs. Collector of Central Excise, U.P [1994] INSC 661 (9 December 1994)
42.	Basant Industries Vs. C.C.E [1994] INSC 662 (9 December 1994)
43.	State of Punjab Vs. Avtar Singh & Ors [1994] INSC 663 (9 December 1994)
44.	Smt. H.B. Usha Vs. D.S. Ramachandra [1994] INSC 664 (12 December 1994)
45.	Central Coalfields Ltd. Vs. Ekate of Madhya Pradesh & Ors [1994] INSC 665 (13 December 1994)
46.	M/S Subhash Aggarwal Agencies Vs. M/S Bhilwara Synthethics Ltd. & Ors [1994] INSC 666 (13 December 1994)
47.	M.R. Gopalakrishnan Vs. Thachady Prabhakaran & Ors [1994] INSC 667 (13 December 1994)
48.	Bombay Metropolitan Region Development Authority, Bombay. Vs. Gokak Patel Volkart Ltd. & Ors [1994] INSC 668 (13 December 1994)
49.	Central Coalfields Ltd. Vs. State of M.P. & Ors [1994] INSC 669 (13 December 1994)
50.	Bmrda Vs. Gokak Patel Volkart [1994] INSC 670 (13 December 1994)
51.	Liberty Oil Mills (P) Ltd. Vs. C.C.E [1994] INSC 671 (13 December 1994)
52.	Subhash Aggarwal Agencies Vs. Bhilwara Synthetics & Ors [1994] INSC 672 (13 December 1994)
53.	M.S.Usmani & Ors Vs. Union of India & Ors [1994] INSC 673 (14 December 1994)
54.	State of Orissa & ANR Vs. Radheyshyam Meher & Ors [1994] INSC 674 (14 December 1994)
55.	Shri P.K. Sarin & ANR Vs. State of U.P. & Ors [1994] INSC 675 (14 December 1994)
56.	Smt. Ishwari Devi Vs. Smt. Sarla Devi & Ors [1994] INSC 676 (14 December 1994)
57.	M/S. Ballarpur Industries Ltd. Vs. The Collector of Customes (Appeals), Customs House, Madras [1994] INSC 677 (14 December 1994)
58.	Smt. Kamla Devi Vs. Shri Vasdev [1994] INSC 678 (14 December 1994)
59.	Shri P. G. Gupta Vs. State of Gujrat & Ors [1994] INSC 679 (14 December 1994)
60.	State Bank of Bikaner & Jaipur Vs. National Iron & Steel Rolling Corpn. & Ors [1994] INSC 680 (14 December 1994)
61.	Union of India & ANR Vs. Pratap Singh & Ors [1994] INSC 681 (14 December 1994)
62.	State of Bank Bikaner & Jaipur Vs. National Iron & Steel Rolling Corporation & Ors [1994] INSC 682 (14 December 1994)
63.	State of Orissa Vs. Radheyshyam Mehar [1994] INSC 683 (14 December 1994)
64.	A.E.Rani Vs. V.S.R. Sarma [1994] INSC 684 (14 December 1994)
65.	Kamla Devi Vs. Vasdev [1994] INSC 685 (14 December 1994)
66.	Bank of India Vs. Apurba Saha [1994] INSC 686 (14 December 1994)
67.	Ex-Employees'assn Vs. Bharat Petroleum Corpn. Ltd. [1994] INSC 687 (15 December 1994)
68.	M/S. Astra Pharmaceuticals (P) Ltd. Vs. Collector of Central Excise, Chandigarh [1994] INSC 688 (16 December 1994)
69.	Naraindas Lilaram Adnani Vs. Narsingdas Naraindas Adnani & Ors [1994] INSC 689 (16 December 1994)
70.	United India Insurance Co. Ltd. Vs. Narendra Pandurang Kadam & Ors [1994] INSC 690 (16 December 1994)
71.	Smt. Harbans Kaur Vs. Union of India & Ors [1994] INSC 691 (16 December 1994)
72.	Sundaramurthi Vs. State of Tamil Nadu [1994] INSC 692 (16 December 1994)
73.	Tata Iron & Steel Co. Ltd. Vs. Collector of Central Excise [1994] INSC 693 (16 December 1994)
74.	The South Indian Film Chamber of Commerce, Madras Vs. Entertaining Enterprises, Madras & Ors [1994] INSC 694 (16 December 1994)
75.	Astra Pharmaceuticals (P) Ltd. Vs. C.C.E [1994] INSC 695 (16 December 1994)
76.	Harbans Kaur Vs. Union of India [1994] INSC 696 (16 December 1994)
77.	P.K.Sarin Vs. State of U.P [1994] INSC 697 (16 December 1994)
78.	Tata Iron & Steel Co. Ltd. Vs. C.C.E [1994] INSC 698 (16 December 1994)
79.	United India Insurance Co. Vs. Narendra P. Kadam [1994] INSC 699 (16 December 1994)
80.	Harjit Singh Vs. Union of India [1994] INSC 700 (17 December 1994)