AUGUST   1994
1.	Builders Associations of India Vs. Union of India [1994] INSC 408 (1 August 1994)
2.	Satish Chandra Vs. Union of India [1994] INSC 409 (1 August 1994)
3.	State of T.N. Vs. T.V. Venugopalan [1994] INSC 410 (3 August 1994)
4.	A.Hamsaveni Vs. State of T.N [1994] INSC 411 (3 August 1994)
5.	S.K. Mukherejee Vs. Union of India [1994] INSC 412 (3 August 1994)
6.	Ramesh Kumar Vs. State of Bihar [1994] INSC 413 (4 August 1994)
7.	Basha Vs. Khairunnessa Bivi [1994] INSC 414 (5 August 1994)
8.	Sukalu Ram Gond Vs. State of M.P [1994] INSC 415 (5 August 1994)
9.	State of M.P. Vs. Raghuveer Singh Yadav [1994] INSC 416 (8 August 1994)
10.	Bhajan Lal Vs. Jindal Strips Ltd. [1994] INSC 417 (8 August 1994)
11.	P.Chinnanna Vs. State of A.P [1994] INSC 418 (8 August 1994)
12.	Manphul Singh Sharma Vs. Ahmedi Begum [1994] INSC 419 (9 August 1994)
13.	Amrutlal Someswar Joshi Vs. State of Maharashtra (Ii) [1994] INSC 420 (10 August 1994)
14.	Amrutlal Someshwar Joshi Vs. State of Maharashtra (1) [1994] INSC 421 (10 August 1994)
15.	Bijendra Nath Srivastava Vs. Mayank Srivastava [1994] INSC 422 (10 August 1994)
16.	Municipal Corpn.Of Delhi Vs. C.L. Batra [1994] INSC 423 (10 August 1994)
17.	H.R. Adyanthaya Vs. Sandoz (India) Ltd. [1994] INSC 424 (11 August 1994)
18.	All India Judges' Assn. Vs. Union of India [1994] INSC 425 (12 August 1994)
19.	N. Krishnamachari Vs. Managing Director, Apsrtc [1994] INSC 426 (12 August 1994)
20.	State of U.P. Vs. Babul Nath [1994] INSC 427 (12 August 1994)
21.	Rakesh Kaul Vs. Register High Court of J&K [1994] INSC 428 (12 August 1994)
22.	P.V. Sankara Kurup Vs. Leelavathy Nambiar [1994] INSC 429 (16 August 1994)
23.	Hindustan Lever Ltd. Vs. B.N. Dongre [1994] INSC 430 (17 August 1994)
24.	Esskey Roadways (Firm) Vs. Anandhakrishnan Bus Service [1994] INSC 431 (17 August 1994)
25.	Mukesh Bhai C. Patel Vs. Jt. Agri. & Marketing Advisor [1994] INSC 432 (18 August 1994)
26.	Mah. State Financial Corpn. Vs. Suvarna Board Mills [1994] INSC 433 (18 August 1994)
27.	Sunjay Dutt Vs. State (I) [1994] INSC 434 (18 August 1994)
28.	C.C.E. Vs. Popular Cotton Covering Works [1994] INSC 435 (22 August 1994)
29.	N.K. Singh Vs. Union of India [1994] INSC 436 (25 August 1994)
30.	Subhash Muljimal Gandhi Vs. L.Himingliana [1994] INSC 437 (26 August 1994)
31.	Mehtab Singh Vs. State of Haryana [1994] INSC 438 (30 August 1994)
32.	Ram Pukar Singh Vs. Heavy Engineering Corpn [1994] INSC 439 (31 August 1994)
33.	State of Maharashtra Vs. Admane Anita Moti [1994] INSC 440 (31 August 1994)
34.	Shanti Devi Vs. State of Rajasthan [1994] INSC 441 (31 August 1994)
35.	Narayanamma Vs. State of Karnataka [1994] INSC 442 (31 August 1994)