APRIL    1994
1.	Shankar Vs. State of T.N [1994] INSC 213 (4 April 1994)
2.	Union of India Vs. District Judge [1994] INSC 214 (5 April 1994)
3.	Panty & Company Pvt. Ltd. Vs. Dundoo Balkrishnam Bombay [1994] INSC 215 (5 April 1994)
4.	Donlop India Ltd. Vs. Union of India [1994] INSC 216 (5 April 1994)
5.	Surendra Gupta Vs. Bhawan Devi (Smt) & ANR [1994] INSC 217 (5 April 1994)
6.	Surendra Gupta Vs. Bhagwandevi [1994] INSC 218 (5 April 1994)
7.	S.N.Thapa Vs. State of Maharashtra [1994] INSC 219 (5 April 1994)
8.	T.M.A. Pai Foundation Vs. State of Karnataka [1994] INSC 220 (5 April 1994)
9.	Burmah Shell Oil Storage & Distributing Co. of India Ltd. Vs. C.I.T [1994] INSC 221 (6 April 1994)
10.	Ujagar Singh Vs. State If Punjab [1994] INSC 222 (6 April 1994)
11.	Culcutta Port Trust Vs. Deba Prosad Bag [1994] INSC 223 (6 April 1994)
12.	P. Punnaiah Vs. Jeypore Sugar Co. Ltd. [1994] INSC 224 (6 April 1994)
13.	Prabhu Vs. State of Rajasthan [1994] INSC 225 (7 April 1994)
14.	G.Giriyappa Vs. Anantharail Parekh [1994] INSC 226 (7 April 1994)
15.	Devidass Gopal Krishan Pvt. Ltd. Vs. State of Punjab [1994] INSC 227 (8 April 1994)
16.	Jai Bhagawan Vs. Laxman Singh [1994] INSC 228 (8 April 1994)
17.	New Delhi Municipal Committee Vs. Gymkhana Club Ltd. [1994] INSC 229 (8 April 1994)
18.	Rajendra Sales Corpn. Vs. Indermull Mimtaji [1994] INSC 230 (8 April 1994)
19.	A.Neelalohithadasan Nadar Vs. George Mascrene [1994] INSC 231 (11 April 1994)
20.	Tarun Bharat Sangh Vs. Union of India [1994] INSC 232 (12 April 1994)
21.	Balraj Vs. State of U.P [1994] INSC 233 (12 April 1994)
22.	Omprakash Vs. Asstt. Engineer [1994] INSC 234 (12 April 1994)
23.	Vasant Pratap Pandit Vs. Dr Anant Trimbak Sabnis [1994] INSC 235 (12 April 1994)
24.	State of A.P. Vs. T.G. Lakshmainah Setty & Sons [1994] INSC 236 (13 April 1994)
25.	Hind Plastics Vs. Collector of Customs [1994] INSC 237 (13 April 1994)
26.	Jashubha Bharatsingh Gohil Vs. State of Gujarat [1994] INSC 238 (13 April 1994)
27.	Meesala Ramakrishan Vs. State of A.P [1994] INSC 239 (13 April 1994)
28.	Dr Jacob George Vs. State of Kerala [1994] INSC 240 (13 April 1994)
29.	All India Judges Association Vs. Union of India & Ors [1994] INSC 241 (15 April 1994)
30.	Karnataka Forest Devlp. Corpn. Ltd. Vs. Cantreads Pvt. Ltd. [1994] INSC 242 (15 April 1994)
31.	Mohd. Iqbal Khanday Vs. Abdul Majid Rather [1994] INSC 243 (16 April 1994)
32.	Entry Tax Officer Vs. Chandanmal Champalal & Co [1994] INSC 244 (18 April 1994)
33.	Joginder Singh Vs. State (Delhi Administration0 [1994] INSC 245 (19 April 1994)
34.	Union of India Vs. Jain Associates [1994] INSC 246 (19 April 1994)
35.	Om Prakash Vs. State of Haryana [1994] INSC 247 (19 April 1994)
36.	State of H.P. Vs. Raj Kumar Chopra [1994] INSC 248 (19 April 1994)
37.	Mool Raj Upadhyaya Vs. State of H.P [1994] INSC 249 (19 April 1994)
38.	State of Sikkim Vs. Surendra Prasad Sharma [1994] INSC 250 (19 April 1994)
39.	Indrani Bai Vs. Union of India [1994] INSC 251 (21 April 1994)
40.	Mehraj Singh Vs. State of U.P [1994] INSC 252 (21 April 1994)
41.	Shatish Chandra Vs. Registrar of Coop. Societies [1994] INSC 253 (21 April 1994)
42.	State of Haryana Vs. Suman Enterprises [1994] INSC 254 (21 April 1994)
43.	State of U.P. Vs. Prem Misra [1994] INSC 255 (21 April 1994)
44.	Hico Products Ltd. Vs. C.C.E [1994] INSC 256 (22 April 1994)
45.	Vishwas Anna Sawant Vs. Municipal Corpn. of Greater Bombay [1994] INSC 257 (22 April 1994)
46.	Anshad Vs. State of Karnataka [1994] INSC 258 (22 April 1994)
47.	Joginder Kumar Vs. State of U.P [1994] INSC 259 (25 April 1994)
48.	State of A.P. Vs. Modern Proteins Ltd. [1994] INSC 260 (26 April 1994)
49.	K.A.A.Raja Vs. State of Kerala [1994] INSC 261 (26 April 1994)
50.	Hindustan Sugar Mills Ltd. Vs. State of U.P [1994] INSC 262 (26 April 1994)
51.	Sardar Singh Vs. Krishna Devi [1994] INSC 263 (26 April 1994)
52.	P.Rathinam Vs. Union of India [1994] INSC 264 (26 April 1994)
53.	Mangilal Vs. State of M.P [1994] INSC 265 (27 April 1994)
54.	State of Rajasthan Vs. Sardar Pushpendra Singh [1994] INSC 266 (27 April 1994)
55.	Grahak Sanstha Manch Vs. State of Maharashtra [1994] INSC 267 (27 April 1994)
56.	Central Bank of India Vs. Elmot Engineering Co [1994] INSC 268 (27 April 1994)
57.	Alapati V.S. Murthy Vs. State of A.P [1994] INSC 269 (28 April 1994)
58.	Bhagwan Kaur Vs. Kartar Kaur [1994] INSC 270 (28 April 1994)
59.	State of A.P. Vs. Hyderabad Asbestos Cement Production Ltd. [1994] INSC 271 (28 April 1994)
60.	State of A.P. Vs. P. Narasimha [1994] INSC 272 (29 April 1994)
61.	National Airport Authority Vs. M.A. Wahab [1994] INSC 273 (29 April 1994)
62.	Kaki Ramesh Vs. State of A.P [1994] INSC 274 (29 April 1994)
63.	G. Ramachandra Reddy Vs. Chief Engineer [1994] INSC 275 (29 April 1994)