SEPTEMBER    1993
1.	Rajasthan Roller Flour Mills Assn. Vs. State of Rajasthan [1993] INSC 330 (1 September 1993)
2.	Bharat Heavy Electrical Ltd. Vs. Regional P. F. Commr [1993] INSC 331 (2 September 1993)
3.	K. Narayanan Vs. State of Karnataka [1993] INSC 332 (2 September 1993)
4.	Union of India Vs. P.C. Misra [1993] INSC 333 (2 September 1993)
5.	Girja Shankar Misra Vs. State of U.P [1993] INSC 334 (3 September 1993)
6.	Gabriel Saver Fernandes Vs. State of Karnataka [1993] INSC 335 (5 September 1993)
7.	State of Maharashtra & Ors Vs. Manik [1993] INSC 336 (7 September 1993)
8.	Swadeshi Cotton Mills Vs. Industrial Tribunal (Iii) [1993] INSC 337 (7 September 1993)
9.	Bhola Singh & Anr Vs. State of Punjab [1993] INSC 338 (7 September 1993)
10.	C.I.T. Vs. N.C.Budharaja And Co [1993] INSC 339 (7 September 1993)
11.	State of U.P. Vs. Sheopat Rai [1993] INSC 340 (7 September 1993)
12.	Prof.Sumer Chand Vs. Union of India [1993] INSC 341 (7 September 1993)
13.	Ankeri Vs. State of Rajasthan [1993] INSC 342 (8 September 1993)
14.	Kashi Rai Vs. State of Bihar [1993] INSC 343 (8 September 1993)
15.	Bhey Ram Sharma Vs. Haryana State Electricity Board [1993] INSC 344 (8 September 1993)
16.	R. J. Mehta Vs. State of Maharashtra [1993] INSC 345 (9 September 1993)
17.	Raja Bhaiya Vs. State of M.P [1993] INSC 346 (9 September 1993)
18.	Union of India Vs. Vijay Kumari [1993] INSC 347 (9 September 1993)
19.	Icic of India Ltd. Vs. Official Liquidator [1993] INSC 348 (10 September 1993)
20.	Southern Painters Vs. Fertilizers & Chemicals Travancore Ltd. [1993] INSC 349 (10 September 1993)
21.	Roshan Lal Vs. Director, Rajya Krishi Utpadan Mandi Parishad [1993] INSC 350 (13 September 1993)
22.	Khem Chand Vs. State of H.P [1993] INSC 351 (14 September 1993)
23.	H.S. Shivakantappa Vs. Commissionor of Agariculture Income Tax [1993] INSC 352 (14 September 1993)
24.	Union of India Vs. Jalyan Udyog [1993] INSC 353 (14 September 1993)
25.	Vijay Kumar Budhia Vs. C.I.T [1993] INSC 354 (14 September 1993)
26.	Bhawan Finance Corpn. (P) Ltd. Vs. State of H.P [1993] INSC 355 (15 September 1993)
27.	S. Ashok Kumar Vs. State of T. N [1993] INSC 356 (17 September 1993)
28.	State of Rajasthan Vs. Gopal Singh [1993] INSC 357 (17 September 1993)
29.	S.S Jatley Vs. College of Vocational Studies [1993] INSC 358 (17 September 1993)
30.	Uco Bank Vs. Iyengar Consultancy Services Pvt. Ltd. [1993] INSC 359 (17 September 1993)
31.	Jangir Kaur Vs. State of Punjab [1993] INSC 360 (17 September 1993)
32.	Sarita Thakur Vs. Union of India [1993] INSC 361 (17 September 1993)
33.	State of Orissa Vs. Mohd. Yunus [1993] INSC 362 (17 September 1993)
34.	Desh Bandhu Gupta Vs. N.L.Anand & Rajinder Singh [1993] INSC 363 (17 September 1993)
35.	Prem Kumari & Anr Vs. U.T. Admn., Chandigarh & Ors [1993] INSC 364 (20 September 1993)
36.	Union of India Vs. Satya Prakash Vasisht [1993] INSC 365 (20 September 1993)
37.	K. Sujatha Vs. Marathwada University [1993] INSC 366 (21 September 1993)
38.	Trimbak Vikram Maratha Vs. Prahlad Namdeo Hade [1993] INSC 367 (21 September 1993)
39.	Jamna Vs. State of U.P [1993] INSC 368 (21 September 1993)
40.	Hardip Singh Vs. State of Punjab [1993] INSC 369 (21 September 1993)
41.	State of Karnataka Vs. Jinappa Payappa Kudachi [1993] INSC 370 (21 September 1993)
42.	Secy. & Commissioner Vs. R. Kirubakaran [1993] INSC 371 (21 September 1993)
43.	Hatamantl. Kukkadi Vs. State of Karnataka [1993] INSC 372 (21 September 1993)
44.	Special Refrence No. 1. of 1993 [1993] INSC 373 (21 September 1993)
45.	C.W.T. Vs. Kishan Lal Babna [1993] INSC 374 (21 September 1993)
46.	Mari Chettiar Vs. S.P. Arumuga Naicker [1993] INSC 375 (22 September 1993)
47.	Govind Bapu Salvi & Ors Vs. Vishwanath Janardhan Joshi [1993] INSC 376 (22 September 1993)
48.	Systopic Laboratories (Pvt.) Ltd. Vs. Dr Prem Gupta. J [1993] INSC 377 (22 September 1993)
49.	Maniyeri Madhavan Vs. Sub-Inspector of Police [1993] INSC 378 (22 September 1993)
50.	Naniram Vs. State of M. P [1993] INSC 379 (23 September 1993)
51.	Hindustan Petroleum Corpn Ltd. Vs. Okha Gram Panchayat [1993] INSC 380 (23 September 1993)
52.	Rajasthan S.R.T.C. Vs. Krishna Kant [1993] INSC 381 (23 September 1993)
53.	Union Territory of Pondicherry & Ors Vs. P.V. Suresh & Ors [1993] INSC 382 (23 September 1993)
54.	Umesh Chand Gandhi Vs. Ist Addl. Dist & Sessions Judge [1993] INSC 383 (23 September 1993)
55.	State of W.B. Vs. Orilal Jaiswal [1993] INSC 384 (23 September 1993)
56.	Rachhpal Singh Vs. Sohan Singh [1993] INSC 385 (24 September 1993)
57.	Suresh T. Kilachand Vs. Sampat Shripat Lambate & Anr [1993] INSC 386 (24 September 1993)
58.	Sulochana Amma Vs. Narayanan Nair [1993] INSC 387 (24 September 1993)
59.	Aligarh Muslim Univiersity Enterprises (P) Vs. Vinay Engineering Entreprises (P) [1993] INSC 388 (27 September 1993)
60.	Uco Bank Vs. Iyengar Consultancy Services Pvt. Ltd. [1993] INSC 389 (28 September 1993)
61.	Jangir Kaur Vs. State of Punjab [1993] INSC 390 (28 September 1993)
62.	Sikhar Behera Vs. State of Orissa [1993] INSC 391 (28 September 1993)
63.	Dr. H. Mukherjee Vs. Union of India [1993] INSC 392 (28 September 1993)
64.	Hindustan Lever Vs. Hindustan Lever Mazdoor Sabha [1993] INSC 393 (28 September 1993)
65.	State of Haryana Vs. Randhir Singh [1993] INSC 394 (29 September 1993)
66.	Union of India Vs. Dr Gyan Prakesh Singh [1993] INSC 395 (30 September 1993)
67.	Ram Chand Vs. Union of India (N.P. Singh, J) [1993] INSC 396 (30 September 1993)