OCTOBER    1993
1.	B.Rama Rao Vs. Govt. of A.P [1993] INSC 397 (1 October 1993)
2.	Bhagwanti Mamtani Vs. Union of India [1993] INSC 398 (1 October 1993)
3.	Bonam Satyavathi Vs. Addala Raghavulu [1993] INSC 399 (5 October 1993)
4.	S. D. Raghunandan Singh Vs. State of Karnataka [1993] INSC 400 (5 October 1993)
5.	K. Ramadas Shenoy Vs. State of Karnataka & Ors [1993] INSC 401 (5 October 1993)
6.	State of M.P. Vs. Maganlal Nathulal [1993] INSC 402 (5 October 1993)
7.	Tukaram Gundu Naik Vs. State of Maharashtra [1993] INSC 403 (5 October 1993)
8.	Stridewell Leathers (P) Vs. Bhankerpur Simbhaoli Beverages (P) Ltd. [1993] INSC 404 (5 October 1993)
9.	Jethabhai Valohbai Sanghada Vs. State of Gujarat [1993] INSC 405 (6 October 1993)
10.	Vaideswara Ara Iyer Vs. Kamakshi Ammal [1993] INSC 406 (6 October 1993)
11.	United Bank of India Vs. Official Liquidator [1993] INSC 407 (6 October 1993)
12.	Dev Raj & ANR Vs. State of H. P [1993] INSC 408 (7 October 1993)
13.	D.Devaji Vs. K.Sudarashana Rao [1993] INSC 409 (7 October 1993)
14.	Renusagar Power Co. Ltd. Vs. General Electric Co [1993] INSC 410 (7 October 1993)
15.	J.Chandrashekhar Reddy Vs. D.Arora [1993] INSC 411 (7 October 1993)
16.	Sureshchandra C. Mehta Vs. The State of Karnatka [1993] INSC 412 (8 October 1993)
17.	Pirthi Vs. State of Haryana [1993] INSC 413 (8 October 1993)
18.	State of Karnataka Vs. Sureshbabu Pukrajporral [1993] INSC 414 (8 October 1993)
19.	Purna Chandra Sen Gupta Vs. Supdt & Remembrancer of Legal Affairs [1993] INSC 415 (8 October 1993)
20.	P. Babu Vs. State of A.P. [1993] INSC 416 (8 October 1993)
21.	State of Bihar Vs. Secretariat Asstt. Successful Examinees Union [1993] INSC 417 (8 October 1993)
22.	U. P. State Coop. Land Development Bank Ltd. Vs. Taz Mulk Ansari [1993] INSC 418 (11 October 1993)
23.	Mukund Engineering Works. Vs. Bansi Purshottam [1993] INSC 419 (11 October 1993)
24.	Rosiline George Vs. Union of India [1993] INSC 420 (11 October 1993)
25.	Jodha Ram Vs. Financial Commissioner [1993] INSC 421 (11 October 1993)
26.	Bakshish Singh Vs. Darshan Engineering Works [1993] INSC 422 (11 October 1993)
27.	State of Maharashtra Vs. Additional Commissioner & Ors [1993] INSC 423 (12 October 1993)
28.	State of Bihar Vs. Rajni Ranjan [1993] INSC 424 (12 October 1993)
29.	Mohd. Sayeed Vs. State of U. P. & Ors [1993] INSC 425 (12 October 1993)
30.	Fertilizer Corporation of India Ltd. Sindri Vs. Jagdish Prasad Kesharwani [1993] INSC 426 (12 October 1993)
31.	Amar Sing Vs. State of Punjab [1993] INSC 427 (12 October 1993)
32.	Raju Vs. State of Karnataka [1993] INSC 428 (12 October 1993)
33.	Balai Chandra Biswans Vs. State of W.B [1993] INSC 429 (12 October 1993)
34.	Laxmi Bai Sadashiv Date Vs. Annappa Sidappa Nargude [1993] INSC 430 (12 October 1993)
35.	Devi Singh Vs. Board of Revenue For Rajasthan [1993] INSC 431 (12 October 1993)
36.	Balbir Singh & ANR Vs. Gurbachan Kaur & Ors [1993] INSC 432 (13 October 1993)
37.	State of Maharashtra Vs. Abdul Hamid Haji Mohammed [1993] INSC 433 (13 October 1993)
38.	Shari Malaprabha Coop. Sugar Factor Vs. Union of India [1993] INSC 434 (13 October 1993)
39.	Vjjay Kumar Sonkar Vs. District Judge [1993] INSC 435 (13 October 1993)
40.	S.P.S. Balasubramanyam Vs. Suruttayan [1993] INSC 436 (13 October 1993)
41.	State of W.B. Vs. National Builders (Sahai, J) [1993] INSC 437 (13 October 1993)
42.	Municipal Committee, Abohar Vs. Kanshi Ram & Ors [1993] INSC 438 (14 October 1993)
43.	Swaraj Ashram Karamchari Sangh Vs. Swarajya Ashram [1993] INSC 439 (14 October 1993)
44.	A.P. Manchanda Vs. State of Haryana [1993] INSC 440 (14 October 1993)
45.	State of Orissa Vs. Md. Fakiruddin [1993] INSC 441 (14 October 1993)
46.	Printers House Pvt. Ltd. Vs. Saiyadan [1993] INSC 442 (14 October 1993)
47.	Union of India Vs. Amrik Singh [1993] INSC 443 (14 October 1993)
48.	Modi Industries Ltd. Vs. State of U.P [1993] INSC 444 (14 October 1993)
49.	Royal Hatcheries Pvt. Ltd. Vs. State of A.P [1993] INSC 445 (15 October 1993)
50.	C.I.T. Vs. Ahmedeabad Cotton Mfg.Co. Ltd. [1993] INSC 446 (15 October 1993)
51.	Yovan Vs. Management of India Cements Ltd. [1993] INSC 447 (15 October 1993)
52.	Svenska Handelsbanken Vs. Indian Charge Chrome [1993] INSC 448 (15 October 1993)
53.	Chetan Anand Vs. State of Punjab [1993] INSC 449 (15 October 1993)
54.	Mala Singh Vs. Financial Commissioner [1993] INSC 450 (15 October 1993)
55.	Central Board of Secondary Education Vs. Vineetha Mathajan [1993] INSC 451 (15 October 1993)
56.	Rajindra Vs. Commissioner of Police [1993] INSC 452 (27 October 1993)
57.	Union of India Vs. Satya Prakash Vasisht [1993] INSC 453 (27 October 1993)
58.	A.P. Manchanda Vs. State of Haryana [1993] INSC 454 (27 October 1993)
59.	Nathu Ram Vs. State of Haryana [1993] INSC 455 (27 October 1993)
60.	Surjet Kaur Vs. Garja Singh [1993] INSC 456 (27 October 1993)
61.	Noor Salman Makani Vs. Union of India [1993] INSC 457 (27 October 1993)
62.	S.P Chengalvaraya Naidu Vs. Jagannath [1993] INSC 458 (27 October 1993)
63.	Aruby Sales And Services (P) Ltd. Vs. State of Maharashtra [1993] INSC 459 (28 October 1993)
64.	Employee's State Insurance Corpn. Vs. R.K.Swamy [1993] INSC 460 (28 October 1993)
65.	Entertainment Tax Officer Vs. Ambae Picture Palace [1993] INSC 461 (28 October 1993)
66.	Union of India Vs. Dharmalingam [1993] INSC 462 (28 October 1993)
67.	Anzar Ahmad Vs. State of Bihar [1993] INSC 463 (28 October 1993)
68.	K.P. Tiwari Vs. State of M.P [1993] INSC 464 (29 October 1993)
69.	Achyut Das Vs. State of Assam [1993] INSC 465 (29 October 1993)
70.	Joginder Singh Wasu Vs. State of Punjab [1993] INSC 466 (29 October 1993)