NOVEMBER    1993
1.	Ganga Dass Vs. State of Haryana [1993] INSC 467 (2 November 1993)
2.	H.H. Sir Rama Varma Vs. C.I.T [1993] INSC 468 (2 November 1993)
3.	Govind Prasad Vs. R.G. Prasad [1993] INSC 469 (2 November 1993)
4.	State of Kerala Vs. Joseph Antony [1993] INSC 470 (2 November 1993)
5.	C.I.T. Vs. Ram Kumar Aggrawal [1993] INSC 471 (2 November 1993)
6.	State of Maharashtra Vs. Prabhu [1993] INSC 472 (3 November 1993)
7.	Reserve Bank of India Vs. Bhopal Singh Panchal [1993] INSC 473 (3 November 1993)
8.	Raghu Seeds & Farms & Ors Vs. Union of India & Ors [1993] INSC 474 (3 November 1993)
9.	Steel Authority of India Ltd. Vs. Salem Stainless Steel Suppliers [1993] INSC 475 (3 November 1993)
10.	Wellman (India) Pvt. Ltd. Vs. Employees State Insurance Corpn [1993] INSC 476 (3 November 1993)
11.	Panchaiah Vs. State of Karnataka [1993] INSC 477 (4 November 1993)
12.	Tma Pai Foundation Vs. State of Karnataka [1993] INSC 478 (4 November 1993)
13.	Chancellor Vs. Dr Bijay Ananda Kar [1993] INSC 479 (4 November 1993)
14.	Gujarat Housing Board Engineers Assn. Vs. State of Gujarat [1993] INSC 480 (5 November 1993)
15.	S.K. Khanna (Dr) Vs. State of Haryana [1993] INSC 481 (5 November 1993)
16.	Veb Deutfracht Seereederei Rostock Vs. New Central Jute Mills Co. Ltd & Ors [1993] INSC 482 (5 November 1993)
17.	Lucknow Development Authority Vs. M.K. Gupta [1993] INSC 483 (5 November 1993)
18.	Union of India Vs. Shantaram Gajanan Kanekar [1993] INSC 484 (16 November 1993)
19.	Arvinder Singh Bagga Vs. State of U.P [1993] INSC 485 (16 November 1993)
20.	Ameena Amma Vs. Sundaram Pillai [1993] INSC 486 (16 November 1993)
21.	Satate of Rajasthan Vs. Shyamlal Joshi [1993] INSC 487 (16 November 1993)
22.	Secy. To The Govt. of Orissa Vs. Laxmikanta Nanda [1993] INSC 488 (16 November 1993)
23.	New Redbank Tea Co. Pvt.Ltd. Vs. Kumkum Mittal [1993] INSC 489 (16 November 1993)
24.	Damodar Engg. & Construction & Co. Vs. Board of Trustees [1993] INSC 490 (16 November 1993)
25.	Union of India Vs. Kolluni Ramaiah [1993] INSC 491 (16 November 1993)
26.	Rameshwar Manjhi Vs. Managment of Sangaramgarh Colliery [1993] INSC 492 (16 November 1993)
27.	Suraj Pal Vs. State of U.P [1993] INSC 493 (17 November 1993)
28.	Committee of Management of Pachaiyappa Strust Vs. Official Trustee of Madras [1993] INSC 494 (17 November 1993)
29.	Shrinavas Kasherlal Palid Vs. Vithal Shivagir Gosavi [1993] INSC 495 (18 November 1993)
30.	Amir Ahmad Vs. Ram Niwas Agrawal [1993] INSC 496 (19 November 1993)
31.	Gadakhyashwantrao Kankarrao Vs. Balasaheb Vikhe Patil [1993] INSC 497 (19 November 1993)
32.	Renu Mullick Vs. Union of India [1993] INSC 498 (19 November 1993)
33.	V. Bhagat Vs. D. Bhagat [1993] INSC 499 (19 November 1993)
34.	S.K. Saha Vs. Prem Prakesh Agarwal [1993] INSC 500 (23 November 1993)
35.	Saurashtra Cement And Chemical Industries Ltd. Vs. Union of India [1993] INSC 501 (23 November 1993)
36.	Hanuman Vs. State of Rajasthan [1993] INSC 502 (25 November 1993)
37.	Pagoti Sreeramulu & Anr Vs. State of A.P [1993] INSC 503 (25 November 1993)
38.	Govind & Ors Vs. State of M.P [1993] INSC 504 (25 November 1993)
39.	Gurcharan Singh & Ors Vs. State of Punjab [1993] INSC 505 (25 November 1993)
40.	Lakhbir Singh Vs. State of Punjab [1993] INSC 506 (26 November 1993)
41.	Manipal Academy of Higher Education Vs. State of Karnataka [1993] INSC 507 (26 November 1993)
42.	Shri Devendra Vs. Punjab National Bank [1993] INSC 508 (26 November 1993)
43.	Babubhai Ranchodbhaipatel Vs. State of Gujarat [1993] INSC 509 (26 November 1993)
44.	State of Punjab Vs. Renuka Singla [1993] INSC 510 (26 November 1993)
45.	Manipal Academy of Higher Education Vs. State of Karnataka [1993] INSC 511 (30 November 1993)