MAY    1993
1.	State of West Bengal & Ors Vs. Suburban Agriculture Dairy & Fisheries Pvt. Ltd. & ANR [1993] INSC 255 (3 May 1993)
2.	Balwinder Singh Vs. State of Punjab [1993] INSC 256 (3 May 1993)
3.	Shiv Kumar Chadha Vs. Municipal Corporation of Delhi & Ors [1993] INSC 257 (4 May 1993)
4.	Srikanta Datta Narasimharaja Wodiyar Vs. Enforcement Officer, Mysore [1993] INSC 258 (4 May 1993)
5.	Forest Range Officer & Ors Vs. P.Mohammed Ali & Ors [1993] INSC 259 (4 May 1993)
6.	Central Coalfields Vs. H.M.P [1993] INSC 260 (5 May 1993)
7.	Ombir Singh Vs. Union of India [1993] INSC 261 (5 May 1993)
8.	Chief Election Commissioner Vs. Sat Pal [1993] INSC 262 (5 May 1993)
9.	Chittaranjan Crochet (P) Ltd. Vs. Lakshmoni Dass [1993] INSC 263 (5 May 1993)
10.	Panni Lal Vs. Rajinder Singh & ANR [1993] INSC 264 (5 May 1993)
11.	Ram Asrey Vs. State of Uttar Pradesh [1993] INSC 265 (5 May 1993)
12.	State of West Bengal Vs. Falguni Dutta & ANR [1993] INSC 266 (5 May 1993)
13.	Ajay Agarwal Vs. Union of India & Ors [1993] INSC 267 (5 May 1993)
14.	D.K. Yadav Vs. J.M.A. Industries Ltd. [1993] INSC 268 (7 May 1993)
15.	State of Bihar Vs. Rameshwar Prasad Order [1993] INSC 269 (7 May 1993)
16.	Rajasthan State Road Transport Corpn. Vs. Bhagyo Mal & Ors [1993] INSC 270 (7 May 1993)
17.	Fibre Bond (Sales) Vs. Chand Rani [1993] INSC 271 (7 May 1993)
18.	Bharat Beedi Works (Private) Limited & ANR Vs. Commissioner of Income-Tax [1993] INSC 272 (7 May 1993)
19.	S. S. Grewal Vs. State of Punjab & Ors [1993] INSC 273 (7 May 1993)
20.	S.B. Noronah (Smt) Vs. Union of India & Ors [1993] INSC 274 (10 May 1993)
21.	Venkateshwara Theatre Vs. State of Andhra Pradesh & Ors [1993] INSC 275 (10 May 1993)
22.	Subhash Photographics Vs. Union of India & Ors [1993] INSC 276 (11 May 1993)
23.	Gulzara Singh & Ors, Vs. State of Punjab & Ors [1993] INSC 277 (11 May 1993)
24.	State of West Bengal Vs. Gaurangalal Chatterjee [1993] INSC 278 (11 May 1993)
25.	State of Maharashtra Vs. Husen [1993] INSC 279 (12 May 1993)
26.	B.N. Kavatakar Vs. State of Karnataka [1993] INSC 280 (12 May 1993)
27.	Kabir Chawla Vs. State of U.P [1993] INSC 281 (12 May 1993)
28.	State of Karnataka Vs. Bheemappa [1993] INSC 282 (13 May 1993)
29.	Union of India Vs. B. Jayaraman [1993] INSC 283 (13 May 1993)
30.	Ratan Chandra Sammanta & Ors Vs. Union of India & Ors [1993] INSC 284 (13 May 1993)
31.	All India Imam Organisation & Ors Vs. Union of India & Ors [1993] INSC 285 (13 May 1993)
32.	Prithvichand Ramchand Sablok Vs. S.Y.Shinde [1993] INSC 286 (13 May 1993)
33.	Surendra Pal Singh Vs. The Board of Revenue For Rajasthan & Ors [1993] INSC 287 (13 May 1993)
34.	Saru Smelting (P) Ltd. Vs. Commissioner of Sales Tax, Lucknow [1993] INSC 288 (13 May 1993)
35.	Union of India Vs. R.Jayaraman & Ors [1993] INSC 289 (13 May 1993)
36.	Goutam Kundu Vs. State of West Bengal & ANR [1993] INSC 290 (14 May 1993)
37.	Dr. Nandjee Singh Vs. P.G. Medical Students Association & Ors [1993] INSC 291 (14 May 1993)
38.	N.P.V. Ramaswamy Udayar Vs. All India Subscriber Association & Ors [1993] INSC 292 (14 May 1993)
39.	Surender Kumar Garg Vs. State of Uttar Pradesh [1993] INSC 293 (14 May 1993)
40.	Mukund Lal Bhandari & Ors Vs. Union of India & Ors [1993] INSC 294 (14 May 1993)
41.	Prabhudayal & Ors Vs. State of Maharashtra [1993] INSC 295 (14 May 1993)
42.	Rattan Lal Sharma Vs. Dr. Hari Ram [1993] INSC 296 (14 May 1993)
43.	R.K. Jain Vs. Union of India & Ors [1993] INSC 297 (14 May 1993)
44.	Medical Council of India Vs. Silas Nelson & Ors [1993] INSC 298 (14 May 1993)
45.	Huchappa Yellappa Radder & ANR Vs. Ningappa Bheemappa Talawar [1993] INSC 299 (14 May 1993)
46.	V.K. Sood Vs. Secretary, Civil Aviation & Ors [1993] INSC 300 (14 May 1993)
47.	Union of India & ANR Vs. Brij Fertilizers Pvt. Ltd. & Ors [1993] INSC 301 (14 May 1993)
48.	S. Sarkar & Ors Vs. R.D. Kriston [1993] INSC 302 (14 May 1993)