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MARCH    1993

1. Laxman Marotrao Navakhare Vs. Keshavrao S/O Eknathsa Tapar [1993] INSC 109 (2 March 1993)
2. Heera Prasad Vs. State Bank of India & Ors [1993] INSC 110 (2 March 1993)
3. U.P. Financial Corporation Vs. Gem Cap (India) Pvt. Ltd. & Ors [1993] INSC 111 (2 March 1993)
4. Om Prakash & Ors Vs. Smt. Sunhari Devi & Ors [1993] INSC 112 (2 March 1993)
5. Harendra Nath Mandal Vs. State of Bihar [1993] INSC 113 (2 March 1993)
6. K. Anjaiah Vs. K. Chandraiah & Ors [1993] INSC 114 (3 March 1993)
7. K. Rajan Vs. State of T.N [1993] INSC 115 (3 March 1993)
8. Commissioner of Income Tax, Calcutta Vs. Braithwaite And Co. Ltd. [1993] INSC 116 (3 March 1993)
9. Chhathu Ram & Ors Vs. Commissioner of Income Tax, Bihar, Patna & Ors [1993] INSC 117 (3 March 1993)
10. State of Haryana & Ors Vs. Karnal Co-Op. Farmers's Society Limited [1993] INSC 118 (4 March 1993)
11. Nandyal Co-Op. Spinning Mills Ltd. Vs. K.V. Mohan Rao [1993] INSC 119 (5 March 1993)
12. Excise Commissioner, Karnataka & ANR Vs. V. Sreekanta [1993] INSC 120 (5 March 1993)
13. Moti Ram Vs. Param Dev & ANR [1993] INSC 121 (5 March 1993)
14. Surinder Pal Jain Vs. Delhi Administration [1993] INSC 122 (5 March 1993)
15. Jawahar Lal Wali Vs. State of Jammu And Kashmir & Ors [1993] INSC 123 (5 March 1993)
16. Smt. Atia Mohammadi Begum Vs. State of U.P. & Ors [1993] INSC 124 (15 March 1993)
17. State of U.P. & ANR Vs. Synthetics And Chemicals Ltd. & ANR [1993] INSC 125 (15 March 1993)
18. Raisaheb Vs. State of Harayana [1993] INSC 126 (16 March 1993)
19. State of Gujarat Vs. A.C. Shah & Ors [1993] INSC 127 (16 March 1993)
20. Bhoja @ Bhoja Ram Gupta Vs. Rameshwar Agarwala & Ors [1993] INSC 128 (16 March 1993)
21. Parveen Jindal & Ors Vs. State of Haryana & Ors [1993] INSC 129 (16 March 1993)
22. Mullapudi Venkata Krishna Rao Vs. Vedulasuryanarayana [1993] INSC 130 (16 March 1993)
23. Gaunter Edwin Kircher Vs. State of Goa, Secretariat, Panaji, Goa [1993] INSC 131 (16 March 1993)
24. State of Maharashtra Vs. Dr. Budhikota Subharao [1993] INSC 132 (16 March 1993)
25. Bihar Supply Syndicate Vs. Asiatic Navigation & Ors [1993] INSC 133 (17 March 1993)
26. Narendra Kumar & ANR Vs. Dharam Dutt & ANR [1993] INSC 134 (17 March 1993)
27. G.T.N. Textiles Ltd. & ANR Vs. Assistant Directors, R.O.T. Commr.& Ors [1993] INSC 135 (17 March 1993)
28. G. Annamalia Pillai Vs. District Revenue Officer & Ors [1993] INSC 136 (17 March 1993)
29. Anil Phukan Vs. State of Assam [1993] INSC 137 (17 March 1993)
30. Food Corporation of India & Ors Vs. Jagannath Dutta & Ors [1993] INSC 138 (18 March 1993)
31. D.S. Dalal Vs. State Bank of India & Ors [1993] INSC 139 (18 March 1993)
32. Narpatchand A. Bhandari Vs. Shantilal Moolshankar Jani & ANR [1993] INSC 140 (18 March 1993)
33. Chiranjilal Shrilal Goenka Vs. Jasjit Singh & Ors [1993] INSC 141 (18 March 1993)
34. Mohd. Aslam Alias Kuyian Vs. State of U.P [1993] INSC 142 (18 March 1993)
35. Jai Shankar Prasad Vs. State of Bihar & Ors [1993] INSC 143 (19 March 1993)
36. State of Orissa & Ors Vs. Sukanti Mohapatra & Ors [1993] INSC 144 (19 March 1993)
37. I. Manilal Singh Alias M.Manihar Singh Vs. Union of India [1993] INSC 145 (23 March 1993)
38. Pathan Murtazakhan Dadamkhan & Ors Vs. Pathan Pirkhan Amdumiyan [1993] INSC 146 (23 March 1993)
39. P.M. Bayas Vs. Union of India & Ors [1993] INSC 147 (23 March 1993)
40. National Federation of Blind Vs. Union Public Service Commission & Ors [1993] INSC 148 (23 March 1993)
41. V. Bhasker Rao & Ors Vs. State of A.P. & Ors [1993] INSC 149 (23 March 1993)
42. Associated Cement Company Ltd. Vs. Commissioner of Income-Tax Bihar, Patna & ANR [1993] INSC 150 (23 March 1993)
43. Vipin Kumar Vs. Roshan Lal Anand & Ors [1993] INSC 151 (24 March 1993)
44. M.Dayanand Reddy Vs. A.P. Industrial Infrastructure Corporation Ltd. & Ors [1993] INSC 152 (24 March 1993)
45. Devidayal Rolling Mills Vs. Prakash Chimanlal Parikh & Ors [1993] INSC 153 (24 March 1993)
46. Smt. Nilabati Behera Alias Lalit Behera Vs. State of Orissa & Ors [1993] INSC 154 (24 March 1993)
47. Employees State Insurance Corporation Vs. M/S Overseas Metal [1993] INSC 155 (26 March 1993)
48. Devidass Gopal Krishan Pvt. Ltd. Vs. State of Punjab [1993] INSC 156 (26 March 1993)
49. Radhey Shyam Khemka & ANR Vs. State of Bihar & ANR [1993] INSC 157 (26 March 1993)
50. A.M. Kunhikoya @ Koya Vs. State of Kerala [1993] INSC 158 (26 March 1993)
51. Kundula Bala Subrahmanyam & ANR Vs. State of Andhra Pradesh [1993] INSC 159 (26 March 1993)
52. Hindustan Paper Corpn. Ltd. Vs. State of Kerala & Ors [1993] INSC 160 (26 March 1993)
53. Nagarmal Baijnath Vs. Commissioner of Income Tax [1993] INSC 161 (26 March 1993)
54. Bihar State Madarsa Education Board Vs. Anjuman Ahle-Hadces [1993] INSC 162 (30 March 1993)
55. Brijpal Singh And Other Vs. State of U.P. & Ors [1993] INSC 163 (30 March 1993)
56. Gandhi Grah Nirman Sahkari Samiti Ltd. Vs. State of Rajasthan & Ors [1993] INSC 164 (30 March 1993)
57. Universal Radiators, Coimbatore Vs. Commissioner of Income Tax, Tamil Nadu [1993] INSC 165 (30 March 1993)
58. Collector of Central Excise Vs. Neoli Sugar Factory [1993] INSC 166 (30 March 1993)
59. S.Vasudeva Vs. State of Karnataka & Ors [1993] INSC 167 (30 March 1993)
60. K. Krishna Iyer Vs. State of Kerala & ANR [1993] INSC 168 (30 March 1993)
61. Agricultural Produce Market Committee Vs. Prabhat Zarda Factory [1993] INSC 169 (31 March 1993)
62. Lakhjit Singh Vs. State of Punjab [1993] INSC 170 (31 March 1993)
63. Narayan Singh Vs. State of M.P [1993] INSC 171 (31 March 1993)
64. K.K.M. Nair & Ors Vs. Union of India & Ors [1993] INSC 172 (31 March 1993)
65. Smt. Parkash Kaur Vs. Smt. Sandhooran & ANR [1993] INSC 173 (31 March 1993)
66. T.M. Balakrishna Mudaliar Vs. M. Satyanarayana Rao & Ors [1993] INSC 174 (31 March 1993)
67. State of West Bengal Vs. Singell Tea And Agricultural Industries Limited & Ors [1993] INSC 175 (31 March 1993)
68. Commissioner of Income Tax, Ludhianaetc. Vs. Amritsar Transport Company Private Limited & ANR [1993] INSC 176 (31 March 1993)
69. Tekchand Vs. Competent Authority [1993] INSC 177 (31 March 1993)
70. Orissa State Electricity Board Vs. Orissa Tiles Limited [1993] INSC 178 (31 March 1993)
71. Mani Ram Vs. State of Rajasthan [1993] INSC 179 (31 March 1993)
72. Dr. Kashinath G. Jalmi & ANR Vs. Speaker & Ors [1993] INSC 180 (31 March 1993)
73. Morvi Municipality Vs. State of Gujarat & Ors [1993] INSC 181 (31 March 1993)




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