JANUARY    1993
1.	Pritam Singh & Ors Vs. State of Punjab [1993] INSC 1 (6 January 1993)
2.	General Manager, Kerala S.R.T.C Vs. Susamma Thomas [1993] INSC 2 (6 January 1993)
3.	Commissioner of Income Tax Vs. Madras Auto Service (P) Ltd. [1993] INSC 3 (7 January 1993)
4.	Gajadhar Prasad Choudhary Vs. State of Bihar [1993] INSC 4 (7 January 1993)
5.	Jagtar Singh Vs. State of Punjab [1993] INSC 5 (7 January 1993)
6.	A.Tripathi & ANR Vs. J.P. Gupta & Ors [1993] INSC 6 (7 January 1993)
7.	Common Cause, A Registered Society Vs. Union of India & Ors [1993] INSC 7 (7 January 1993)
8.	Dharampal & Ors Vs. Smt. Ramshri & Ors [1993] INSC 8 (7 January 1993)
9.	S.V. Chandra Pandian & Ors Vs. S.V. Sivalinga Nadar & Ors [1993] INSC 9 (11 January 1993)
10.	Jagdish Chander Bhatia Vs. Lachhman Das Bhatia [1993] INSC 10 (11 January 1993)
11.	Kishun Singh & Ors Vs. State of Bihar [1993] INSC 11 (11 January 1993)
12.	Madan Mohan Vs. Krishan Kumar Sood [1993] INSC 12 (12 January 1993)
13.	Jai Prakash Vs. Satnarain Singh [1993] INSC 13 (12 January 1993)
14.	State of Orissa Vs. Lal Chand Kapani [1993] INSC 14 (12 January 1993)
15.	Bishamber Dass Kohli Vs. Smt. Satya Bhalla [1993] INSC 15 (12 January 1993)
16.	Gulraj Singh Grewal Vs. Dr. Harbans Singh & ANR [1993] INSC 16 (12 January 1993)
17.	Ahmedabad Manufacturing And Calicoprinting Co. Ltd. & ANR Vs. Union of India & Ors [1993] INSC 17 (12 January 1993)
18.	Ashok Soap Factory & ANR Vs. Municipal Corporation of Delhi & Ors [1993] INSC 18 (12 January 1993)
19.	Madan Mohan & ANR Vs. Krishan Kumar Sood [1993] INSC 19 (12 January 1993)
20.	Sterling Computers Limited Vs. M & N Publications Limited & Ors [1993] INSC 20 (12 January 1993)
21.	State of Punjab And Other Vs. Constable Subhash Chander & Ors [1993] INSC 21 (13 January 1993)
22.	Rameshwar Dayal Vs. Banda & ANR [1993] INSC 22 (13 January 1993)
23.	Mrs. Rekha Chaturvedi Vs. University of Rajasthan & Ors [1993] INSC 23 (13 January 1993)
24.	State of Andhra Pradesh Vs. M. Lakshmi Devi [1993] INSC 24 (13 January 1993)
25.	Ratanlal Malviya Vs. State of M.P [1993] INSC 25 (14 January 1993)
26.	U.O.I. & Ors Etc Vs. Hindustan Development Corpn. & Ors [1993] INSC 26 (14 January 1993)
27.	Yashwant Singh Kothari Vs. State Bank of Indore & Ors [1993] INSC 27 (14 January 1993)
28.	Shamsher Singh & Ors Vs. State of U.P [1993] INSC 28 (15 January 1993)
29.	Jajodia (Overseas) Pvt. Ltd. Vs. The Industrial Development Corporation of Orissa Ltd. [1993] INSC 29 (15 January 1993)
30.	Employees State Insurance Corporation Vs. Hotel Kalpaka International [1993] INSC 30 (15 January 1993)
31.	Prafulla Kumar Swain Vs. Prakash Chandra Misra & Ors [1993] INSC 31 (18 January 1993)
32.	Ch. Jawahar Singh Vs. State of Haryana & Ors [1993] INSC 32 (19 January 1993)
33.	Jarnail Singh & ANR Vs. State of Haryana [1993] INSC 33 (20 January 1993)
34.	State Bank of India Vs. G.K. Deshak [1993] INSC 34 (21 January 1993)
35.	Chetana Dilip Motghare Vs. Bhide Girls' Education Society Nagpur [1993] INSC 35 (22 January 1993)
36.	State of U.P. Vs. U.P. State Law Officers Assn [1993] INSC 36 (25 January 1993)
37.	Chaya Vs. Bapushaheb [1993] INSC 37 (27 January 1993)
38.	Anwari Basawaraj Patil & Ors Vs. Siddaramaiah & Ors [1993] INSC 38 (27 January 1993)
39.	Union of India & Ors Vs. K. K. Dhawan [1993] INSC 39 (27 January 1993)
40.	Chaya & Ors Vs. Bapusaheb & Ors [1993] INSC 40 (27 January 1993)
41.	Rajasthan Housing Board & Ors Vs. Kishan & Ors [1993] INSC 41 (27 January 1993)
42.	Union of India Vs. Sher Singh & Ors [1993] INSC 42 (28 January 1993)
43.	Smt. Prerna & ANR Vs. M.P. State Road Transport Corporation & Ors [1993] INSC 43 (28 January 1993)
44.	Official Trustee of Tamil Nadu Vs. Udavumkarankal & Ors [1993] INSC 44 (29 January 1993)
45.	Lalji Khimji & Ors Vs. State of Gujarat [1993] INSC 45 (29 January 1993)
46.	Maharashtra Tubes Ltd. Vs. State Industrial And Investment Corporation of Maharashtra [1993] INSC 46 (29 January 1993)