DECEMBER    1993
1.	Vinay Kumar Vs. State of M.P [1993] INSC 512 (2 December 1993)
2.	State of Orissa Vs. Straw Products Ltd. [1993] INSC 513 (3 December 1993)
3.	Sangabasappa B. Kaligonnavar Vs. State of Karnataka [1993] INSC 514 (3 December 1993)
4.	Sangappa Gurulingappa Sajjan Vs. State of Karnataka [1993] INSC 515 (3 December 1993)
5.	Palghat Jilla Thandan Samudhaya Samrakshna Samithi Vs. State of Kerala [1993] INSC 516 (3 December 1993)
6.	J & K Public Service Commission Vs. Dr Narinder Mohan [1993] INSC 517 (7 December 1993)
7.	Punjab & Haryana High Court Bar Assn. Vs. State of Punjab [1993] INSC 518 (7 December 1993)
8.	India Oil Corpn. Vs. Consumer Protection Council [1993] INSC 519 (7 December 1993)
9.	Jaenenendrakumar P. Daftari Vs. Rajendra R. Mishra [1993] INSC 520 (7 December 1993)
10.	Sraswati Vs. Lachanna [1993] INSC 521 (8 December 1993)
11.	English Medium Students Parents Assn Vs. State of Karnataka [1993] INSC 522 (8 December 1993)
12.	Afzal Vs. State of Haryana [1993] INSC 523 (8 December 1993)
13.	T.N. Nataraj Vs. State of Karnataka [1993] INSC 524 (14 December 1993)
14.	Yallappa Vs. State of Karnataka [1993] INSC 525 (14 December 1993)
15.	Prakash Chand Sachdeva Vs. State [1993] INSC 526 (14 December 1993)
16.	Hindalco Industries Ltd Vs. Union of India [1993] INSC 527 (16 December 1993)
17.	State of Karnataka Vs. Krishnaji Shrinivas Kulkarni [1993] INSC 528 (16 December 1993)
18.	Bhalinder Singh Vs. State of Punjab [1993] INSC 529 (16 December 1993)
19.	Commissioner of Wealth Tax Vs. Amateur Riders Club [1993] INSC 530 (17 December 1993)
20.	Tma Pai Foundation Vs. State of Karnataka [1993] INSC 531 (17 December 1993)
21.	John D'souza Vs. Edward Ani [1993] INSC 532 (17 December 1993)
22.	P.Munian Vs. State of T.N [1993] INSC 533 (17 December 1993)
23.	Amrik Singh Vs. State of Rajasthan [1993] INSC 534 (17 December 1993)