Tma Pai
Foundation Vs. State of Karnataka [1993] INSC 531 (17 December 1993)
PANDIAN,
S.R. (J) PANDIAN, S.R. (J) AGRAWAL, S.C. (J) MOHAN, S. (J) JEEVAN REDDY, B.P. (J) BHARUCHA
S.P. (J) CITATION: 1994 SCC (2) 195 1993 SCALE (4)368
ACT:
HEADNOTE:
ORDER If
any seats are vacant on December
1, 1993 in any of the
medical colleges in the State of Karnataka, it is open to the Secretary, Education Department, to request the
appropriate authority to allot students belonging to the particular category,
out of merit list already prepared.
The
order dated November
19, 1993 shall be read
subject to this order. IA is disposed of accordingly.
Back