AUGUST    1993
1.	Distt. Magistrates Vs. R. Kumaravel [1993] INSC 314 (4 August 1993)
2.	Ibrahim Abdulrahim Shaikh Vs. Krishnamorari Sripatlal Agarwal [1993] INSC 315 (5 August 1993)
3.	Gauri Shankar Vs. State of U.P [1993] INSC 316 (12 August 1993)
4.	Union of India Vs. Vidarbhavenaer Industries [1993] INSC 317 (13 August 1993)
5.	G. Gangarasniah Vs. A. Narayansawamy With [1993] INSC 318 (17 August 1993)
6.	Pratap Singh Vs. Sarojini Devi [1993] INSC 319 (17 August 1993)
7.	Jaipur Zila Sanhakjari Bhoomi Vikasw Bank Ltd. Vs. Ram Gopal Sharma [1993] INSC 320 (18 August 1993)
8.	Hon'ble Chief Justice, High Court M. P. Jabalpur Vs. Mohan Kumar [1993] INSC 321 (23 August 1993)
9.	State of Karnataka Vs. B.V. Thimmappa [1993] INSC 322 (23 August 1993)
10.	R. S. Tripathi Vs. State of U. P [1993] INSC 323 (24 August 1993)
11.	Virkey Chacko Vs. C.I.T [1993] INSC 324 (24 August 1993)
12.	M/S. Anadi Prakashan & Anr Vs. Inspecting Assistant Commr. of Income Tax & Ors [1993] INSC 325 (26 August 1993)
13.	Ballam Singh Vs. State of Harayana [1993] INSC 326 (26 August 1993)
14.	Calcutta Electric Supply Corpn. Ltd. Vs. Workers' Union [1993] INSC 327 (26 August 1993)
15.	Anumula Papodu @ Thimmaiah Vs. Public Prosecutor [1993] INSC 328 (27 August 1993)
16.	Surendra Prasad Khugsal Vs. Chairman, Mmtc [1993] INSC 329 (30 August 1993)