APRIL    1993
1.	Kaulashwari Devi Vs. Nawal Kishore [1993] INSC 182 (2 April 1993)
2.	Kedia Leather and Liquor Vs. Union of India [1993] INSC 183 (2 April 1993)
3.	Empire Stores Vs. Ito [1993] INSC 184 (2 April 1993)
4.	Jyotendrasinhji Vs. S.I. Tripathi & Ors [1993] INSC 185 (2 April 1993)
5.	State of West Bengal & Ors Vs. Aghore Nath Dey & Ors [1993] INSC 186 (2 April 1993)
6.	Dr Jayanta Kumar Dash Vs. State of Orissa [1993] INSC 187 (5 April 1993)
7.	Maharshi Avadhesh Vs. Union of India [1993] INSC 188 (6 April 1993)
8.	Salem Cooperative Central Bank Limited Vs. Commissioner of Income Tax, Madras [1993] INSC 189 (6 April 1993)
9.	C.I.T., Madras Vs. Brakes India Ltd. [1993] INSC 190 (6 April 1993)
10.	Prakash Cotton Mills Pvt. Ltd. Vs. Commissioner of Income Tax (Central) Bombay [1993] INSC 191 (6 April 1993)
11.	Rao Narain Singh Vs. Union of India [1993] INSC 192 (6 April 1993)
12.	State of Punjab Vs. Mohri Ram [1993] INSC 193 (7 April 1993)
13.	Bhagwan Singh Vs. State of U.P [1993] INSC 194 (7 April 1993)
14.	Mineral and Metal Trading Corporation Vs. R. C. Mishra & Ors [1993] INSC 195 (7 April 1993)
15.	Kapildeo Singh & Ors Vs. State of Bihar [1993] INSC 196 (7 April 1993)
16.	Delhi Development Authority Vs. H.C. Khurana [1993] INSC 197 (7 April 1993)
17.	Inacio Martins Deceased Through Lrs. Vs. Narayan Hari Naik & Ors [1993] INSC 198 (7 April 1993)
18.	J.S. Jadhav Vs. Mustafa Haji Mohamed Yusuf & Ors [1993] INSC 199 (7 April 1993)
19.	Rajaram Vs. State of M.P [1993] INSC 200 (8 April 1993)
20.	Malwa Bus Service Pvt. Ltd. Vs. Mohinder Kaur [1993] INSC 201 (8 April 1993)
21.	State of Punjab Vs. Gurdarshan Singh Grewal [1993] INSC 202 (8 April 1993)
22.	Asian Chemical Works Vs. Union of India [1993] INSC 203 (8 April 1993)
23.	U.P State Agro Industrial Corpn. Vs. Commr. of Income Tax [1993] INSC 204 (8 April 1993)
24.	Satyanarayan M. Sarkaria Vs. Vithaldas Shyamlal Jhaveri [1993] INSC 205 (8 April 1993)
25.	Rivadeneyta Ricardo Agustin Vs. Govt. of Delhi [1993] INSC 206 (8 April 1993)
26.	C.P. Kalra Vs. Air India [1993] INSC 207 (8 April 1993)
27.	Auditor General of India Vs. G.Ananta Rajeswara Rao [1993] INSC 208 (8 April 1993)
28.	Tarun Bharat Sangh, Alwar Vs. Union of India & Ors [1993] INSC 209 (8 April 1993)
29.	Mahanagar Railway Vendors Union Vs. Union of India [1993] INSC 210 (12 April 1993)
30.	Union of India Vs. Kewai, Kumar [1993] INSC 211 (12 April 1993)
31.	Kirti Mahto Vs. State of Bihar [1993] INSC 212 (13 April 1993)
32.	Parmeshwari Devi Vs. Punjab State Electricity Board [1993] INSC 213 (13 April 1993)
33.	Commissioner of Income Tax. Bombay Vs. Indian Engineering and Commercial Corpn. Pvt. Ltd. [1993] INSC 214 (13 April 1993)
34.	State of Karnataka Vs. Sunagar Bros [1993] INSC 215 (13 April 1993)
35.	Jagtar Singh Vs. Director, Central Bureau of Investigation & Ors [1993] INSC 216 (13 April 1993)
36.	Hari Singh Vs. State of Haryana [1993] INSC 217 (13 April 1993)
37.	B.K. Industries & Ors Vs. Union of India & Ors [1993] INSC 218 (13 April 1993)
38.	Kanta Devi Vs. State of Haryana [1993] INSC 219 (15 April 1993)
39.	Dunlop India Limited Vs. Union of India [1993] INSC 220 (15 April 1993)
40.	Ferro Alloys Corpn. Ltd. & Ors Vs. A.P. State Electricity Board & Ors [1993] INSC 221 (15 April 1993)
41.	Union of India & Ors Vs. Hindustan Development Corpn. & Ors [1993] INSC 222 (15 April 1993)
42.	Mrs. Asha Kaul & ANR Vs. State of Jammu and Kashmir & Ors [1993] INSC 223 (15 April 1993)
43.	Central Railway Audit Staff Association & Ors Vs. Director of Audit, Central Railway & Ors [1993] INSC 224 (20 April 1993)
44.	State of Punjab Vs. Charanjit Singh [1993] INSC 225 (20 April 1993)
45.	State of Haryana Vs. S.M. Sharma & Ors [1993] INSC 226 (20 April 1993)
46.	Council of Homeopathic System of Medicine, Punjab & Ors Vs. Suchintan & Ors [1993] INSC 227 (21 April 1993)
47.	State of West Bengal Vs. Sailendra Nath Sen [1993] INSC 228 (22 April 1993)
48.	Anand S. Biji Vs. State of Kerala & Ors [1993] INSC 229 (22 April 1993)
49.	Commissioner of Income Tax, Madras Vs. G.R. Karthikeyan, Coimbatore [1993] INSC 230 (22 April 1993)
50.	Panchu Gopal Bose Vs. Board of Trustees For Port of Calcutta [1993] INSC 231 (23 April 1993)
51.	Duvuru Jaya Mohana Reddy & ANR Vs. Alluru Nagi Reddy & Ors [1993] INSC 232 (23 April 1993)
52.	Ram Kishan Vs. U. P. State Roadways Transport Corporation [1993] INSC 233 (23 April 1993)
53.	Bengal Iron Corporation & ANR Vs. Commercial Tax Officer & Ors [1993] INSC 234 (27 April 1993)
54.	Union of India & Ors Vs. S.L. Abbas [1993] INSC 235 (27 April 1993)
55.	State of Arunachal Pradesh Vs. Khudiram Chakma [1993] INSC 236 (27 April 1993)
56.	Varkey Joseph Vs. State of Kerala [1993] INSC 237 (27 April 1993)
57.	Oswal Agro Mills Ltd. Vs. Collector of Central Excise & Ors [1993] INSC 238 (27 April 1993)
58.	Inder Singh & Ors Vs. Union of India [1993] INSC 239 (27 April 1993)
59.	Francisco Almeida Vs. Board of Trustees of Port of Mormugao [1993] INSC 240 (27 April 1993)
60.	State of Arunachal Pradesh Vs. Khudiram Charma [1993] INSC 241 (27 April 1993)
61.	Bengal Iron Corporation Vs. C. T. O [1993] INSC 242 (27 April 1993)
62.	K.B. Handicrafts Emporium & Ors Vs. State of Haryana & Ors [1993] INSC 243 (28 April 1993)
63.	M.S.P. Nadar Sons, Virudhu Nagar Vs. Commissioner of Income Tax (Central), Madras [1993] INSC 244 (28 April 1993)
64.	S.J. Pande Vs. P.K. Balakrishnan [1993] INSC 245 (29 April 1993)
65.	Vindhyachal Prasad Jaiswal Vs. Viith Addl. Distt. Judge [1993] INSC 246 (29 April 1993)
66.	Central Cooperative Consumers, Store Vs. Labour Court, H.P. & ANR [1993] INSC 247 (30 April 1993)
67.	Upendra Pradhan & Ors Vs. State of Orissa & Ors [1993] INSC 248 (30 April 1993)
68.	Usha K. Pillai Vs. Raj. K. Srinivas & Ors [1993] INSC 249 (30 April 1993)
69.	Dr. B.K. Khanna Vs. State of U.P. & ANR [1993] INSC 250 (30 April 1993)
70.	Union of India & Ors Vs. M/S. Jamshedpur Engineering & Machines Manufacturing Co. [1993] INSC 251 (30 April 1993)
71.	Sanjay Kedia Vs. State of Bihar & Ors [1993] INSC 252 (30 April 1993)
72.	Manipal Finance Corpn. Ltd Vs. T.Bangarappa & ANR [1993] INSC 253 (30 April 1993)
73.	Ramniklal Devchand & Ors Vs. Board of Trustees of Port of Mormugao [1993] INSC 254 (30 April 1993)