OCTOBER    1992
1.	Achhan Rizvi (V) Vs. State Of Uttar Pradesh (04 October 1992)
2.	Mullagiri Vajram & Ors Vs. State of Andhra Pradesh [1992] INSC 204 (15 October 1992)
3.	Balwant Singh & Ors Vs. Gurbachan Singh & Ors [1992] INSC 205 (15 October 1992)
4.	M.B. Joshi & Ors Vs. Satish Kumar Pandey & Ors [1992] INSC 206 (15 October 1992)
5.	Sarojini & Ors Vs. State of M.P. & Ors [1992] INSC 207 (16 October 1992)
6.	Tvl, Ramco Cement Distribution Co. Pvt.Ltd., Tamil Nadu Vs. State of Tamil Nadu [1992] INSC 208 (20 October 1992)
7.	Indian Oil Corporation Vs. Municipal Corporation, Jullundhar & Ors [1992] INSC 209 (20 October 1992)
8.	Paras Ram Vs. State of Haryana [1992] INSC 210 (20 October 1992)
9.	Union of India Vs. Dr. P. Rajaram & Ors [1992] INSC 211 (20 October 1992)
10.	Shamkant Narayan Despande Vs. Maharashtra Industrial Development Corporation & ANR [1992] INSC 212 (21 October 1992)
11.	Shirish Govind Prabhudesai Vs. State of Maharashtra & Ors [1992] INSC 213 (21 October 1992)
12.	Hotel Balaji & Ors Vs. State of Andhra Pradesh & Ors [1992] INSC 214 (22 October 1992)
13.	Escorts Limited & ANR Vs. Union of India & Ors [1992] INSC 215 (22 October 1992)
14.	Jugal Kishore Prabhatilal Sharma & Ors Vs. Vijayendra Prabhatilal Sharma & ANR [1992] INSC 216 (22 October 1992)
15.	Indian Bank Vs. K. Nataraja Pillai & ANR [1992] INSC 217 (22 October 1992)
16.	R.N. Gosain A Vs. Yashpal Dhir [1992] INSC 218 (23 October 1992)
17.	Governing Council of Kidwai Memorial Institute of Oncology Vs. Dr Pandurang Godwalkar & ANR [1992] INSC 219 (23 October 1992)