MAY    1992
1.	Usman Gani J. Khatri of Bombay Vs. Cantonment Board & Ors [1992] INSC 142 (1 May 1992)
2.	K.A. Anthappai Vs. C. Ahammed [1992] INSC 143 (5 May 1992)
3.	Regional Director, E.S.I Corpn. & ANR Vs. Francis De Costa & ANR [1992] INSC 144 (5 May 1992)
4.	Mrs. Payal Ashok Kumar Jindal Vs. Capt. Ashok Kumar Jindal [1992] INSC 145 (6 May 1992)
5.	National Thermal Power Corporation Vs. Singer Company & Ors [1992] INSC 146 (7 May 1992)
6.	V.S. Murthy Vs. Union of India & Ors [1992] INSC 147 (7 May 1992)
7.	Bhagwan Singh & ANR Vs. State of Punjab [1992] INSC 148 (8 May 1992)
8.	Central Bureau of Investigation, Specialinvestigation Cell- Vs. Anupam J. Kulkarni [1992] INSC 149 (8 May 1992)
9.	R.L. Bansal & Ors Vs. Union of India & Ors [1992] INSC 150 (8 May 1992)
10.	R.K. Deo Vs. Commissioner of Wealth-Tax, Orissa [1992] INSC 151 (12 May 1992)
11.	Ashok Singh Vs. Assistant Controller of Estate Duty.Calcutta & Ors [1992] INSC 152 (12 May 1992)
12.	Indian Aluminium Company Limited & ANR Vs. Karnattaka Electricity Board & Ors [1992] INSC 153 (13 May 1992)
13.	M.J. Exports Ltd. & ANR Vs. Customs, Excise and Gold (Control) , Bombay [1992] INSC 154 (14 May 1992)
14.	Union of India & ANR Vs. Century Manufacturing Company Ltd. [1992] INSC 155 (14 May 1992)
15.	N.K. Bapna Vs. Union of India & Ors [1992] INSC 156 (14 May 1992)
16.	Union of India & ANR Vs. Lt. Col. Komal Charan & Ors [1992] INSC 157 (14 May 1992)
17.	Poolpandi Vs. Superintendent, Central Excise & Ors [1992] INSC 158 (14 May 1992)
18.	R.S. Sodhi, Advocate Vs. State of U.P [1992] INSC 159 (15 May 1992)
19.	Workmen of Meenakshi Mills Ltd. Vs. Meenakshi Mills Ltd. & ANR [1992] INSC 160 (15 May 1992)
20.	Mir Fazeelath Hussain & Ors Vs. Special Deputy Collector, Land Acquisition Hyderabad [1992] INSC 161 (15 May 1992)
21.	Patel Naranbhai Marghabhai & Ors Vs. Dhulabhai Galbabhai & Ors [1992] INSC 162 (15 May 1992)
22.	P.M.C. Kunhiraman Nair Vs. C.R. Naganatha Iyer & Ors [1992] INSC 163 (15 May 1992)
23.	P.K. Goel & Ors Vs. U.P. Medical Council & Ors [1992] INSC 164 (15 May 1992)
24.	M.C. Mehta Vs. Union of India & Ors [1992] INSC 165 (15 May 1992)
25.	Mohan Lal Tripathi Vs. District Magistrate, Rae Bareilly & Ors [1992] INSC 166 (15 May 1992)
26.	Ahmedabad Urban Development Authority Vs. Sharad Kumar Jayantikumar Pasawalla & Ors [1992] INSC 167 (15 May 1992)
27.	Ansal Properties & Industries (P) Ltd. & ANR Vs. Delhi Development Authority & Ors [1992] INSC 168 (28 May 1992)