MARCH    1992
1.	Coir Board, Ernakulam Cochin & ANR Vs. Indira Devi P.S. & Ors [1992] INSC 65 (4 March 1992)
2.	Ramesh Hiranand Kundanmal Vs. Municipal Corporation of Greater Bombay & Ors [1992] INSC 66 (4 March 1992)
3.	Smt.Guro Vs. Atma Singh & Ors [1992] INSC 67 (5 March 1992)
4.	Amrit Banaspati Co.Ltd.& ANR Vs. State of Punjab & ANR [1992] INSC 68 (5 March 1992)
5.	Chairman, Canara Bank, Bangalore Vs. M. S. Jasra & Ors [1992] INSC 69 (6 March 1992)
6.	Jammi Raja Rao Vs. Anjaneyaswami Temple Valu [1992] INSC 70 (6 March 1992)
7.	Ashwani Kumar Dhingra Vs. State of Punjab [1992] INSC 71 (6 March 1992)
8.	Kumar Padma Prasad Vs. Union of India & Ors [1992] INSC 72 (10 March 1992)
9.	Dadu Rau Yelavade Vs. Himmat Rasul Patel [1992] INSC 73 (10 March 1992)
10.	Kirloskar Brothers Ltd. Vs. Union of India & Ors [1992] INSC 74 (10 March 1992)
11.	Yashpal Singh Vs. Viii Addl. District Judge & Ors [1992] INSC 75 (12 March 1992)
12.	Srinivasa Theatre & Ors Vs. Government of Tamil Nadu & Ors [1992] INSC 76 (12 March 1992)
13.	Dehri Rohtas Light Railway Company Limted Vs. District Board Bhojpur & Ors [1992] INSC 77 (12 March 1992)
14.	P.J. Thomas Vs. Taluk Land Board & Ors [1992] INSC 78 (12 March 1992)
15.	Eapan Thomas Vs. Syed Mohammed Kunju Mohammed Kunju [1992] INSC 79 (13 March 1992)
16.	Beed District Central Co-Op Bank Ltd. & ANR Vs. Jagannath S. Shahane & Ors [1992] INSC 80 (13 March 1992)
17.	Union of India & Ors Vs. Syed Mohd. Raza Kazmi & Ors [1992] INSC 81 (13 March 1992)
18.	Herdeo Kaur & Ors Vs. Rajasthan State Transport Corporation & ANR [1992] INSC 82 (13 March 1992)
19.	Darshan Prashad & ANR Vs. Civil Judge Ii, Gorakhpur & Ors [1992] INSC 83 (13 March 1992)
20.	Saudan Singh & Ors Vs. N.D.M.C. & Ors [1992] INSC 84 (13 March 1992)
21.	National Power Transmission Corporation Ltd. Vs. Corporate Executive Association of NTPC [1992] INSC 85 (13 March 1992)
22.	R. Banerjee & Ors Vs. H.D. Dubey & Ors [1992] INSC 86 (13 March 1992)
23.	Panduronga Timblo Industries Vs. Union of India & Ors [1992] INSC 87 (13 March 1992)
24.	Smt. Paniben Vs. State of Gujarat [1992] INSC 88 (13 March 1992)
25.	Commissioner of Income Tax, Lucknow Vs. Onkar Saran And Sons [1992] INSC 89 (13 March 1992)
26.	Ahmedabad Municipal Corporation Vs. Dilbagsingh Balwantsingh & Ors [1992] INSC 90 (24 March 1992)
27.	Anita Laxmi Narayan Singh Vs. Laxmi Narain Singh [1992] INSC 91 (24 March 1992)
28.	T.P. George & Ors Vs. State of Kerala & Ors [1992] INSC 92 (24 March 1992)
29.	Food Corporation of India & Ors Vs. H.N. Bharti & Ors [1992] INSC 93 (25 March 1992)
30.	B. Hanumantha Rao Vs. State of A.P [1992] INSC 94 (26 March 1992)
31.	State of Andhra Pradesh Vs. Y. Basavadevudu & ANR [1992] INSC 95 (26 March 1992)
32.	Post And Telegraph Board & Ors Vs. C.S.N. Murthy [1992] INSC 96 (26 March 1992)
33.	Union of India & Ors Vs. A.N. Saxena [1992] INSC 97 (27 March 1992)
34.	State of Orissa Vs. Damburu Naiko & ANR [1992] INSC 98 (31 March 1992)
35.	Ram Krishna Verma Vs. State of U.P. & Ors [1992] INSC 99 (31 March 1992)
36.	State of U.P. Vs. Hanif [1992] INSC 100 (31 March 1992)