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JULY 1992
1.
State of Maharashtra Vs. Sukhdeo Singh & ANR [1992] Vs. 169 (15 July 1992)
2.
P.A. Oommen Vs. Moran Mar Baselius Marthoma [1992] Vs. 170 (17 July 1992)
3.
Mangalbhai & Ors Vs. Dr. Radhyshyam [1992] Vs. 171 (17 July 1992)
4.
Mani Ram & ANR Vs. Hari Singh & Ors [1992] Vs. 172 (21 July 1992)
5.
State of Tamil Nadu Vs. P.K. Shamsudeen [1992] Vs. 173 (21 July 1992)
6.
State of Karnataka Vs. Lakshmanaiah [1992] Vs. 174 (21 July 1992)
7.
Dr. L.P. Agarwal Vs. Union of India & Ors [1992] Vs. 175 (21 July 1992)
8.
Arvind Mills Ltd. Vs. Commissioner of Income Tax, Gujarat [1992] Vs. 176 (21 July 1992)
9.
Life Insurance Corpn. of India & Ors Vs. Prof. Manubhai D. Shah [1992] Vs. 177 (22 July 1992)
10.
Jivendra Nath Kaul Vs. The Collector/District Magistrate & ANR [1992] Vs. 178 (24 July 1992)
11.
State of Punjab & Ors Vs. Ram Singh Ex. Constable [1992] Vs. 179 (24 July 1992)
12.
Gengabai Charities Vs. Commissioner of Income-Tax & ANR [1992] Vs. 180 (24 July 1992)
13.
S. Rajan Vs. State of Kerala & ANR [1992] Vs. 181 (29 July 1992)
14.
Ombir Singh & Ors Vs. State of U.P. & ANR [1992] Vs. 182 (30 July 1992)
15.
Godrej & Boyce MFG. Co. Pvt. Ltd. & Ors Vs. Commissioner of Sales Tax & Ors [1992] Vs. 183 (30 July 1992)
16.
Miss Mohini Jain Vs. State of Karnataka & Ors [1992] Vs. 184 (30 July 1992)
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