AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Supreme Court Judgments


Latest Supreme Court of India Judgments 2023

Subscribe

RSS Feed img



JANUARY    1992

1. Dr. P K Jaiswal Vs. Ms. Debi Mukherjee & Ors [1992] INSC 1 (7 January 1992)
2. Collector of Customs. Calcutta Vs. M. Shashikant and Co [1992] INSC 2 (8 January 1992)
3. Om Prakash & ANR Vs. Jai Prakash [1992] INSC 3 (9 January 1992)
4. State of U.P. Vs. Ashok Kumar Srivastava [1992] INSC 4 (14 January 1992)
5. Manohar Joshi Vs. Bhaurao Ragoji Patil Throughlegal Representatives [1992] INSC 5 (14 January 1992)
6. Indian Tube Co. (P) Ltd Vs. Commissioner of Income-Tax, Calcutta [1992] INSC 6 (14 January 1992)
7. Saharanpur Electric Supply Co. Ltd. Vs. Commissioner of Income-Tax etc [1992] INSC 7 (15 January 1992)
8. Continental Construction Ltd. Vs. Commissioner of Income-Tax, Central [1992] INSC 8 (15 January 1992)
9. Sk. Ar. K. Ar. Somasundram Chettiar and Co., Madurai Vs. Commissioner of Income Tax, Madras [1992] INSC 9 (15 January 1992)
10. M/S. Pine Chemicals Ltd. & Ors Vs. The Assessing Authority & Ors [1992] INSC 10 (16 January 1992)
11. Kanoria Chemicals and Industries Ltd. & ANR Vs. State of U.P. & Ors [1992] INSC 11 (16 January 1992)
12. Deputy Commissioner of Sales Tax Vs. Aysha Hosiery Factory (P) Ltd. [1992] INSC 12 (16 January 1992)
13. Kulkarni Patterns Pvt. Ltd. & Ors Vs. Vasant Baburao Ashterkar & Ors [1992] INSC 13 (17 January 1992)
14. M.L.Kamra Vs. Chairman-Cum-Managing Director.New India Assurance Co. Ltd. [1992] INSC 14 (17 January 1992)
15. B.N. Shankarappa Vs. Uthanur Srinivas & Ors [1992] INSC 15 (21 January 1992)
16. Union of India Vs. Sampat Raj Dugar & ANR [1992] INSC 16 (21 January 1992)
17. Pradumansinh Kalubha Vs. State of Gujarat [1992] INSC 17 (21 January 1992)
18. Mahindra Engineering and Chemical Products Ltd. Vs. Union of India & Ors [1992] INSC 18 (21 January 1992)
19. N.M. Parthasarathy Vs. State by S.P.E [1992] INSC 19 (21 January 1992)
20. Mrs. Harpreet Kaurharvinder Singh Bedi Vs. State of Maharashtra & ANR [1992] INSC 20 (21 January 1992)
21. Ramesh Chandra Vs. Iiird Additional District Judge & Ors [1992] INSC 21 (22 January 1992)
22. Bhagel Singh Vs. Swaran Singh & Ors [1992] INSC 22 (22 January 1992)
23. Dr. Snehelata Patnaik & Ors Vs. State of Orissa & Ors [1992] INSC 23 (22 January 1992)
24. Chandra Mohan Tiwari & ANR Vs. State of Madhya Pradesh [1992] INSC 24 (22 January 1992)
25. State of Andhra Pradesh & ANR Vs. K.S. Muralidhar & Ors [1992] INSC 25 (22 January 1992)
26. Sarojini Tea Co. (P) Ltd Vs. Collector of Dibrugarh, Assam & ANR [1992] INSC 26 (24 January 1992)
27. Banaras Hindu University, Varanasi & ANR Vs. Dr. Indra Pratap Singh [1992] INSC 27 (24 January 1992)
28. Vasudha Srivastava & Ors Vs. Smt. Kamla Chauhan & ANR [1992] INSC 28 (24 January 1992)
29. Sh. Bileshwar Khand Udyog Khedutsahakari Mandali Ltd Vs. State of Gujarat & ANR [1992] INSC 29 (28 January 1992)
30. Bhushan Uttam Khare Vs. Dean, B.J. Medical College & Ors [1992] INSC 30 (28 January 1992)
31. Harish Kumar Vs. State (Delhi Admn.) [1992] INSC 31 (29 January 1992)
32. Karnataka State Private College Vs. State of Karnataka & Ors [1992] INSC 32 (29 January 1992)
33. Peerless General Finance and Investmentco. Ltd. & ANR Vs. Reserve Bank of India [1992] INSC 33 (30 January 1992)
34. Smt. A.N.Kapoor Vs. Smt. Pushpa Talwar [1992] INSC 34 (31 January 1992)
35. Bhagwan Swaroop Vs. State of Madhya Pradesh [1992] INSC 35 (31 January 1992)




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys