FEBRUARY    1992
1.	Delhi Development Horticulture Employees' Union Vs. Delhi Administration, Delhi & Ors [1992] INSC 36 (4 February 1992)
2.	Dagi Ram Pindi Lal & ANR Vs. Trilok Chand Jain & Ors [1992] INSC 37 (4 February 1992)
3.	Union of India Ors Vs. Secretary, Madras Civil Audit & Accounts Association & ANR [1992] INSC 38 (4 February 1992)
4.	Raymond Synthetics Ltd. & Ors Vs. Union of India & Ors [1992] INSC 39 (4 February 1992)
5.	Parameswaran Govindan Vs. Krishnan Bhaskaran & Ors [1992] INSC 40 (6 February 1992)
6.	Jagpati Vs. State of M.P [1992] INSC 41 (11 February 1992)
7.	Harbans Singh Tuli and Sons Builders Pvt. Ltd. Vs. Union of India [1992] INSC 42 (11 February 1992)
8.	Vijay Enterprises & Ors Vs. Sales Tax Officer & Ors [1992] INSC 43 (11 February 1992)
9.	Sakharam Vs. State of Madhya Pradesh [1992] INSC 44 (12 February 1992)
10.	Mahesh Chandra Vs. Regional Manager, U.P. Financial Corporation & Ors [1992] INSC 45 (12 February 1992)
11.	Madhya Pradesh Housing Board Vs. Mohd. Shafi & Ors [1992] INSC 46 (13 February 1992)
12.	State of Uttar Pradesh & Ors Vs. Dr. Anupam Gupta [1992] INSC 47 (13 February 1992)
13.	Karnataka Public Service Commission & Ors Vs. B.M. Vijaya Shankar & Ors [1992] INSC 48 (14 February 1992)
14.	Gujchem Distillers India Ltd. Vs. State of Gujarat & ANR [1992] INSC 49 (17 February 1992)
15.	A.P. State Road Transport Corporation Vs. P.V. Ramamohan Chowdhary & Ors [1992] INSC 50 (18 February 1992)
16.	Union of India & Ors Vs. Basant Lal & Ors [1992] INSC 51 (18 February 1992)
17.	Commissioner of Sales Tax, Bombayetc. Vs. Bharat Petroleum Corporation Ltd. [1992] INSC 52 (18 February 1992)
18.	Kihoto Hollohan Vs. Zachillhu & Ors [1992] INSC 53 (18 February 1992)
19.	Pefco Foundry Chemicals Ltd. Vs. Collector of Central Excise, Pune [1992] INSC 54 (19 February 1992)
20.	Pritam Pal Vs. High Court of Madhya Pradesh,Jabalpur Through Registrar [1992] INSC 55 (19 February 1992)
21.	Banwasi Seva Ashram Vs. State of U.P. & Ors [1992] INSC 56 (19 February 1992)
22.	Baikuntha Nath Das & ANR Vs. Chief Distt. Medical Officer, Baripada & ANR [1992] INSC 57 (19 February 1992)
23.	State of Himachal Pradesh & ANR Vs. Kailash Chand Mahajan & Ors [1992] INSC 58 (20 February 1992)
24.	Secretary, Finance Department & Ors Vs. West Bengal Registration Service Association & Ors [1992] INSC 59 (20 February 1992)
25.	Smt. Nirmala R. Bafna/Kershi Shivax Cambatta Andors. Vs. Khandesh Spinning and Weaving Mills Co. Ltd. & ANR [1992] INSC 60 (25 February 1992)
26.	R. Tamilmani Vs. Union of India & ANR [1992] INSC 61 (26 February 1992)
27.	M.V. Elisabeth & Ors Vs. Harwan Investment and Trading Pvt. Ltd. [1992] INSC 62 (26 February 1992)
28.	Anant B. Timbodia Vs. Union of India & Ors [1992] INSC 63 (26 February 1992)
29.	K.P.M. Basheer Vs. State of Karnataka & ANR [1992] INSC 64 (28 February 1992)