AUGUST    1992
1.	S. Ganapathraj Surana & Ors Vs. State of Tamil Nadu [1992] INSC 185 (4 August 1992)
2.	Director, Institute of Management Development U.P Vs. Smt. Pushpa Srivastava [1992] INSC 186 (4 August 1992)
3.	Darshan Lal Mehra & Ors Vs. Union of India & Ors [1992] INSC 187 (4 August 1992)
4.	Commissioner of Sales Tax, U.P. & Ors Vs. Bakhtawar Lal Kailash Chand Areti & Ors [1992] INSC 188 (5 August 1992)
5.	Indra Kumar Chopra Vs. Pradeshik Co. Operative Dairy Federation Ltd. & Ors [1992] INSC 189 (6 August 1992)
6.	State of Rajasthan & Ors Vs. Kishan Singh [1992] INSC 190 (6 August 1992)
7.	Chetar Sen Jain Vs. Addl. District Judge Iii, Dehradun and Ors. (07 August 1992)
8.	Guruputrappa Mallappa Harkuni Etc. Vs. Tahsildar and Ors. Etc. (11 August 1992)
9.	R.M. Gurjar and Anr. Vs. High Court of Gujarat and Ors. (11 August 1992)
10.	B. Lakshmipathi Naidu Vs. Distt. Educational Officer and Ors. (11 August 1992)
11.	State of Maharashtra Vs. Vikas Sahebrao Roundale and Ors. (11 August 1992)
12.	State of Haryana and Ors. Etc. Vs. Piara Singh and Ors. Etc. (12 August 1992)
13.	Union of India and Ors. Vs. Surya Phosphate Limited and Anr. (12 August 1992)
14.	D.K. Sahni Vs. Managing Director, Manganese Ore India Ltd. and Ors. (12 August 1992)
15.	Reserve Bank of India Vs. S.S. Investments and Ors. (14 August 1992)
16.	A.R. Rangamannar Naidu Vs. Sub Collector of Chidambaram [1992] INSC 191 (14 August 1992)
17.	Bhagirathdan Vs. State of Rajasthan & Ors [1992] INSC 192 (14 August 1992)
18.	Bihar State Co-Operative Marketing Union Ltd. Vs. Uma Shankar Sharan & ANR [1992] INSC 193 (18 August 1992)
19.	Thermax Private Limited Vs. Collector of Customs (Bombay) New Coustoms House [1992] INSC 194 (19 August 1992)
20.	Andhra Pradesh State Road Transportcorporation Vs. M.Gurivi Reddy & Ors [1992] INSC 195 (19 August 1992)
21.	Tej Singh Rao Vs. State of Maharashtra [1992] INSC 196 (19 August 1992)
22.	Om Prakash Vs. State of Punjab [1992] INSC 197 (19 August 1992)
23.	Cochin Shipping Co. Vs. E.S.I. Corporation [1992] INSC 198 (19 August 1992)
24.	Mohan Pandey & ANR Vs. Smt. Usha Rani Rajgaria & Ors [1992] INSC 199 (19 August 1992)
25.	Sat Pal @ Sadhu Vs. State of Haryana & ANR [1992] INSC 200 (19 August 1992)
26.	P.V. Mohammad Barmay Sons Vs. Director of Enforcement [1992] INSC 201 (20 August 1992)
27.	Pioneer Rubber Plantation Nilambur, Kerala State Vs. State of Kerala & ANR [1992] INSC 202 (24 August 1992)