APRIL    1992
1.	Union of India Through Chandigarh Administration (U.T.) Chan Vs. S.K. Sharma [1992] INSC 101 (3 April 1992)
2.	Nandu Mal Girdhari Lal Vs. State of Uttar Pradesh & Ors [1992] INSC 102 (3 April 1992)
3.	Ganpatrao Gulabrao Pawar & Ors Vs. State of Maharashtra [1992] INSC 103 (6 April 1992)
4.	Madanlal Phulchand Jain Vs. State of Maharashtra & Ors [1992] INSC 104 (9 April 1992)
5.	Mulakh Raj Vs. Satish Kumar & Ors [1992] INSC 105 (10 April 1992)
6.	Ganeshlal Vs. State of Maharashtra (10 April 1992)
7.	Rakesh Ranjan Verma and Ors. Etc. Vs. State of Bihar and Ors. Etc. (10 April 1992)
8.	Punjab National Bank and Ors. Vs. Surendra Prasad Sinha (20 April 1992)
9.	K.M. Singh Vs. Secretary, Association of Indian Universities & Ors [1992] INSC 106 (21 April 1992)
10.	Food Corporation of India Through Its Districtmanager, Fari Vs. Makhan Singh & ANR [1992] INSC 107 (21 April 1992)
11.	Munni Singh & Ors Vs. State of Bihar [1992] INSC 108 (21 April 1992)
12.	Lilasons Breweries (Pvt.) Ltd. Vs. State of Madhya Pradesh & Ors [1992] INSC 109 (21 April 1992)
13.	Darbara Singh & ANR Vs. State of Haryana & Ors [1992] INSC 110 (21 April 1992)
14.	Municipal Corporation of Delhi Etc. Vs. Children Book Trust Etc. (21 April 1992)
15.	Rajinder Singh & Kada Vs. State of Punjab (21 April 1992)
16.	Shrimant Padmaraje R. Kadambande Vs. Commissioner of Income Tax [1992] INSC 111 (22 April 1992)
17.	Devendra Bhai Shankar Mehta Vs. Rameshchandra Vithaldas Sheth & ANR [1992] INSC 112 (22 April 1992)
18.	Mst. Kanchaniya & Ors Vs. Shiv Ram & Ors [1992] INSC 113 (22 April 1992)
19.	Dr. A.K. Sabhapathy Vs. State of Kerala & Ors [1992] INSC 114 (22 April 1992)
20.	Chandrika Singh & Ors Vs. Raja Vishwanath Pratap Singh & ANR [1992] INSC 115 (22 April 1992)
21.	Prantiya Vidhut Mandal Mazdoorfederation Vs. Rajasthan State Electricity Board & Ors [1992] INSC 116 (23 April 1992)
22.	Pundlik Krishna Ji & Ors Vs. Trimbak Bhikaji Patil & Ors [1992] INSC 117 (23 April 1992)
23.	Commissioner and Secretary To Governmentcommercial Taxes An Vs. Sree Murugan Financing Corporation Coimbatore & Ors [1992] INSC 118 (23 April 1992)
24.	Shadi Singh Vs. Rakha [1992] INSC 119 (23 April 1992)
25.	Bajaj Tempo Ltd. Bombay Vs. Commissioner of Income Tax,Bombay City-Iii Bombay [1992] INSC 120 (24 April 1992)
26.	Y. Srinivasa Rao Vs. J. Veeraiah & Ors [1992] INSC 121 (27 April 1992)
27.	Addl. Commissioner of Income Tax, Gujarat Vs. I.M.Patel and Co [1992] INSC 122 (28 April 1992)
28.	Surinder Kumar & ANR Vs. State of Haryana [1992] INSC 123 (28 April 1992)
29.	K.T.M.S. Mohd. & ANR Vs. Union of India [1992] INSC 124 (28 April 1992)
30.	Baqar Husaain & Ors Vs. Zilla Parishad, Medak [1992] INSC 125 (28 April 1992)
31.	State of Madhya Pradesh & Ors Vs. A.K. Rajoriya & ANR [1992] INSC 126 (28 April 1992)
32.	State of Gujarat & ANR Vs. P.J. Kampavat & Ors [1992] INSC 127 (28 April 1992)
33.	Smt. Chand Dhawan Vs. Jawahar Lal & Ors [1992] INSC 128 (28 April 1992)
34.	State of U.P. Vs. Dr. Ravindra Prakash Mittal [1992] INSC 129 (28 April 1992)
35.	Nadodi Jayaraman Vs. State of Tamil Nadu [1992] INSC 130 (28 April 1992)
36.	Surjit Singh Alias Gurmit Singh Vs. State of Punjab [1992] INSC 131 (28 April 1992)
37.	C.I.T., Bombay Vs. Gwalior Rayon Silk Manufacturing Co. Ltd. [1992] INSC 132 (29 April 1992)
38.	Shree Chamundi Mopeds Ltd. Vs. Church Or South India Trust Assn. Csi Cinod Secretariat [1992] INSC 133 (29 April 1992)
39.	Union of India & Ors Vs. Chowgule and Co. Pvt. Ltd. [1992] INSC 134 (29 April 1992)
40.	Central Coal Fields Ltd Vs. State of Orissa & Ors [1992] INSC 135 (29 April 1992)
41.	Management of M/S. Puri Urban Cooperative Bank Vs. Madhusudan Sahu & ANR [1992] INSC 136 (29 April 1992)
42.	Bhoop Singh Vs. Union of India & Ors [1992] INSC 137 (29 April 1992)
43.	Union of India & ANR Vs. Pratap Narain & Ors [1992] INSC 138 (29 April 1992)
44.	M.R. Pratap Vs. V.M. Muthukrishnan, Ito Central Circle-Iii [1992] INSC 139 (29 April 1992)
45.	Madan Gopal Kakkad Vs. Naval Dubey & ANR [1992] INSC 140 (29 April 1992)
46.	State Bank of India Vs. Indexport Registered & Ors [1992] INSC 141 (30 April 1992)