SEPTEMBER    1991
1.	Mohinder Singh & ANR Vs. State of Haryana & Ors [1991] INSC 219 (3 September 1991)
2.	Union of India & Ors Vs. A. Radhakrishnan & Ors [1991] INSC 220 (4 September 1991)
3.	Commissioner of Income Tax, Gujarat Vs. Cellulose Products of India Ltd. [1991] INSC 221 (4 September 1991)
4.	Union of India & ANR Vs. Deoki Nandan Aggarwal [1991] INSC 222 (4 September 1991)
5.	The Collector of Central Excise, Madras Vs. M/S. M.M. Rubber & Co. Tamil Nadu [1991] INSC 223 (4 September 1991)
6.	Vinod Gurudas Raikar Vs. National Insurance Co. Ltd. & Ors [1991] INSC 224 (6 September 1991)
7.	Goa, Daman and Diu Housing Board Vs. Ramakant V.P. Darvotkar [1991] INSC 225 (6 September 1991)
8.	Institute of Chartered Accountants Ofindia & ANR Vs. Inder Chand Jain [1991] INSC 226 (10 September 1991)
9.	Nethala Pothuraju & Ors Vs. State of Andhra Pradesh [1991] INSC 227 (11 September 1991)
10.	Parusuraman @ Velladurai & Ors Vs. State of Tamil Nadu [1991] INSC 228 (11 September 1991)
11.	Delhi Judicial Service Association Tis Hazari Court, Delhi Vs. State of Gujarat & Ors [1991] INSC 229 (11 September 1991)
12.	Bhatinda Improvement Trust Vs. Balwant Singh & Ors [1991] INSC 230 (11 September 1991)
13.	Government of Andhra Pradesh & ANR Vs. A. Suryanarayanarao & Ors [1991] INSC 231 (12 September 1991)
14.	S. Venkitachalam Iyer Vs. S. Rama Iyer [1991] INSC 232 (12 September 1991)
15.	Mahadeo Prasad Bais Vs. Income-Tax Officer 'A' Ward, Gorakhpur & ANR [1991] INSC 233 (12 September 1991)
16.	Surja & Ors Vs. Union of India & ANR [1991] INSC 234 (13 September 1991)
17.	Madhukar Sinha Vs. Union of India & Ors [1991] INSC 235 (13 September 1991)
18.	Mohan Kumar Singhania & Ors Vs. Union of India & Ors [1991] INSC 236 (13 September 1991)
19.	Chander Mohan Khanna Vs. National Council of Educational Research and Training & Ors [1991] INSC 237 (17 September 1991)
20.	Yusufbhai Noormohmed Nendoliya Vs. State of Gujarat & ANR [1991] INSC 238 (17 September 1991)
21.	Sardara Singh & Ors Vs. State of Punjab & Ors [1991] INSC 239 (17 September 1991)
22.	Yogendra Prasad Vs. Addl. Registrar, Co-Op. Societies, Bihar & Ors [1991] INSC 240 (17 September 1991)
23.	Munshi Ram Ram Niwas Vs. Collector, Food and Supplies Department & Ors [1991] INSC 241 (17 September 1991)
24.	Collector of Central Excise, Jaipur Vs. Rajasthan State Chemical Works Deedwana, Rajasthan [1991] INSC 242 (17 September 1991)
25.	Ghan Shyam Das Gupta & ANR Vs. Anant Kumar Sinha & Ors [1991] INSC 243 (17 September 1991)
26.	Mohammad Mahibulla & ANR Vs. Seth Chaman Lal & Ors [1991] INSC 244 (18 September 1991)
27.	Bhagawathulla Samanna & Ors Vs. Special Tahsildar and Land Acquisition Officer Visakhapatnam [1991] INSC 245 (18 September 1991)
28.	Union of India Vs. Purna Municipal Council & Ors [1991] INSC 246 (19 September 1991)
29.	Byram Pestonji Gariwala Vs. Union Bank of India & Ors [1991] INSC 247 (20 September 1991)
30.	Indian Aluminium Company Limited Vs. Thane Municipal Corporation [1991] INSC 248 (25 September 1991)
31.	Goodwill Paint and Chemical Industry Vs. Union of India & ANR [1991] INSC 249 (27 September 1991)