OCTOBER    1991
1.	Balbir Singh & ANR Vs. State of Punjab [1991] INSC 250 (1 October 1991)
2.	Jaswant Singh Mathura Singh & ANR Vs. Ahmedabad Municipal Corporation & Ors [1991] INSC 251 (1 October 1991)
3.	Union Carbide Corporation Vs. Union of India [1991] INSC 252 (3 October 1991)
4.	Swadesh Ranjan Sinha Vs. Haradeb Banerjee [1991] INSC 253 (3 October 1991)
5.	Mathura Prashad & ANR Vs. State of Madhya Pradesh [1991] INSC 254 (4 October 1991)
6.	Dr. Uma Kant & ANR Vs. Dr. Bhika Lal Jain & Ors [1991] INSC 255 (4 October 1991)
7.	R.S. Raghunath Vs. State of Karnataka & ANR [1991] INSC 256 (4 October 1991)
8.	Abdul Sathar Ibrahim Manik Vs. Union of India & Ors [1991] INSC 257 (8 October 1991)
9.	State of Punjab Vs. Balwant Singh & Ors [1991] INSC 258 (9 October 1991)
10.	Laxmi Bai Vs. Dayanu Narayah Mohite [1991] INSC 259 (9 October 1991)
11.	Surinder Singh Sibia Vs. Vijay Kumar Sood [1991] INSC 260 (10 October 1991)
12.	Mangal Sinhji Dolat Sinhji Vs. State of Gujarat [1991] INSC 261 (11 October 1991)
13.	Ashok Alias Somanna Gowda & ANR Vs. State of Karnataka & Ors [1991] INSC 262 (11 October 1991)
14.	Comptroller and Auditor General Ofindia & Ors Vs. Mohan Lal Mehrotra & Ors [1991] INSC 263 (11 October 1991)
15.	Madhu Kishwar & Ors Vs. State of Bihar [1991] INSC 264 (11 October 1991)
16.	T .P. Srivastava Vs. National Tobacco Co. of India Ltd. [1991] INSC 265 (11 October 1991)
17.	Sanganer Dal and Flour Mill Vs. F.C.I. & Ors [1991] INSC 266 (22 October 1991)
18.	Sri Chand Gupta Vs. Gulzar Singh & ANR [1991] INSC 267 (22 October 1991)
19.	Smt. Rani Devi Vs. Bhole Nath & Ors [1991] INSC 268 (22 October 1991)
20.	Saraswati Sugar Mills Vs. Haryana State Board & Ors [1991] INSC 269 (22 October 1991)
21.	G. Narayanappa & ANR Vs. Government of Andhra Pradesh [1991] INSC 270 (22 October 1991)
22.	Smt. Meera Gupta Vs. State of West Bengal & Ors [1991] INSC 271 (22 October 1991)
23.	Chandrakant Manilal Shah & ANR Vs. Commissioner of Income Tax, Bombay-Ii [1991] INSC 272 (24 October 1991)
24.	Salehbhai Mulla Mohamadali Vs. State of Gujarat an [1991] INSC 273 (25 October 1991)
25.	Dr. P.P.C. Rawani & Ors Vs. Union of India & Ors [1991] INSC 274 (29 October 1991)
26.	Smt. Shashi Nayar Vs. Union of India & Ors [1991] INSC 275 (29 October 1991)
27.	Sub-Committee On Judicial Accountability Vs. Union of India & Ors, [1991] INSC 276 (29 October 1991)
28.	M .B. Hiregoudar Vs. State of Karnataka & Ors [1991] INSC 277 (29 October 1991)
29.	Navnit Lal Sakar Lal Vs. Commissioner of Income Tax [1991] INSC 278 (29 October 1991)
30.	Hoshiar Singh & Ors Vs. State of Punjab [1991] INSC 279 (29 October 1991)
31.	Mrs. Neera Mathur Vs. Life Insurance Corporation of India & ANR [1991] INSC 280 (31 October 1991)
32.	Workmen Represented By Secretary Vs. Management of Reptakos Brett. and Co. Ltd. & ANR [1991] INSC 281 (31 October 1991)
33.	Bhikha Ram Vs. Ram Sarup & Ors [1991] INSC 282 (31 October 1991)
34.	Nutakki Sesharatanam Vs. Sub-Collector, Land Acquisition Vijayawada & Ors [1991] INSC 283 (31 October 1991)