JANUARY    1991
1.	Sher Singh Vs. State of Haryana & Ors [1991] INSC 1 (8 January 1991)
2.	Grih Kalyan Kendra Workers' Union Vs. Union of India & Ors [1991] INSC 2 (9 January 1991)
3.	Subhash Kumar Vs. State of Bihar & Ors [1991] INSC 3 (9 January 1991)
4.	Shiva Glass Works Co. Ltd. Vs. Assitant Collector of Central Excise & Ors [1991] INSC 4 (11 January 1991)
5.	State of Uttar Pradesh & ANR Vs. Kaushal Kishore Shukla [1991] INSC 5 (11 January 1991)
6.	Balakrishna Pillai, Chief Inspector of Drugsintelligence Vs. Matha Mediclas & Ors [1991] INSC 6 (15 January 1991)
7.	Raju Kakara Shetty Vs. Ramesh Prataprao Shirole & ANR [1991] INSC 7 (15 January 1991)
8.	Babu Lal Vs. State of Haryana & Ors [1991] INSC 8 (16 January 1991)
9.	Padmaben Shamalbhai Patel Vs. State of Gujarat [1991] INSC 9 (18 January 1991)
10.	Dhondu Undru Chudhary Vs. Ganpat Lal Shankar Lal Agarwal [1991] INSC 10 (18 January 1991)
11.	M.L. Jain Vs. Union of India [1991] INSC 11 (22 January 1991)
12.	K.M. Abdulla Kunhi And B.L. Abdul Khader Vs. Union of India & Ors, State of Karnataka & Ors [1991] INSC 12 (23 January 1991)
13.	Commissioner of Income Tax, West Bengal Vs. Wesman Engg. Co. (P.) Ltd. [1991] INSC 13 (24 January 1991)
14.	Niadar & Ors Etc Vs. State of Haryana & ANR [1991] INSC 14 (25 January 1991)
15.	Assistant Collector of Central Excise, Guntur Vs. Ramdev Tobacco Company [1991] INSC 15 (25 January 1991)
16.	Union of India & Ors Vs. Ex-Constable Amrik Singh [1991] INSC 16 (29 January 1991)
17.	State of Madhya Pradesh & Ors Vs. Krishnarao Shinde & Ors [1991] INSC 17 (29 January 1991)
18.	Indian Ex-Services League & Ors Vs. Union of India & Ors [1991] INSC 18 (29 January 1991)
19.	Anirudha Ramakrishna Karlekar Vs. Smt. Jankibai R. Bedekar [1991] INSC 19 (29 January 1991)
20.	Narcotics Control Bureau Vs. Krishan Lal & Ors [1991] INSC 20 (29 January 1991)