1. |
Maharani Kusumkumari & ANR Vs. Smt. Kusumkumari Jadeja & ANR [1991] INSC 21 (1 February 1991)
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2. |
Prem Chand Somchand Shah & ANR Vs. Union of India & ANR [1991] INSC 22 (5 February 1991)
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3. |
Shankar Pandurang Jadhav & Ors Vs. Vice-Admiral, Flag Officer, Commanding-In-Chief & Ors [1991] INSC 23 (5 February 1991)
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4. |
Jai Prakash Vs. State (Delhi Administration) [1991] INSC 24 (5 February 1991)
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5. |
Bayer (India) Ltd. & Ors Vs. State of Maharasiftra & Ors [1991] INSC 25 (6 February 1991)
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6. |
Smt. Sureshta Devi Vs. Om Prakash [1991] INSC 26 (7 February 1991)
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7. |
State of Kerala & ANR Vs. Kanan Devan Hills Produce Co. Ltd. [1991] INSC 27 (7 February 1991)
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8. |
Anayatullah & Ors Vs. Commissioner of Muslim Wakf of Jammu [1991] INSC 28 (7 February 1991)
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9. |
Smt. Violet Issac & Ors Vs. Union of India & Ors [1991] INSC 29 (8 February 1991)
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10. |
B. Viswanathiah And Company & Ors Vs. State of Karnataka & Ors [1991] INSC 30 (11 February 1991)
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11. |
Chemicals And Fibres of India Ltd. Vs. Union of India [1991] INSC 31 (11 February 1991)
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12. |
Director, Lift Irrigation Corporation Ltd. & Ors Vs. Pravat Kiran Mohanty & Ors [1991] INSC 32 (12 February 1991)
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13. |
Rattan Chand Hira Chand Vs. Askar Nawaz Jung & Ors [1991] INSC 33 (12 February 1991)
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14. |
G. Claridge And Company Limited Vs. Collector of Central Excise [1991] INSC 34 (12 February 1991)
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15. |
EMC Steel Limited, Calcutta Vs. Union of India & ANR [1991] INSC 35 (13 February 1991)
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16. |
S. Surjit Singh Kalra Vs. Union of India & ANR [1991] INSC 36 (13 February 1991)
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17. |
Des Raj Bhatnagar & ANR Vs. Union of India [1991] INSC 37 (13 February 1991)
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18. |
Mukerian Papers Ltd- Vs. State of Punjab [1991] INSC 38 (13 February 1991)
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19. |
Jaswant Singh Nerwal Vs. State of Punjab & Ors [1991] INSC 39 (14 February 1991)
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20. |
Gokak Patel Volkart Ltd. Vs. Dundayya Gurushiddaiah Hiremath & Ors [1991] INSC 40 (14 February 1991)
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21. |
Narain Das Jain (Since Deceased) By L.Rs. Vs. Agra Nagar Mahapalika [1991] INSC 41 (14 February 1991)
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22. |
Gurdip Singh & ANR Vs. Amar Singh & ANR [1991] INSC 42 (14 February 1991)
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23. |
New Bank,Of India Vs. N.P. Sehgal & ANR [1991] INSC 43 (15 February 1991)
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24. |
Mathura Refinery Mazdoor Sangh Vs. Indian Oil Corporation Ltd. [1991] INSC 44 (15 February 1991)
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25. |
Daryao Singh Vs. State of Madhya Pradesh [1991] INSC 45 (15 February 1991)
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26. |
Smt. P. Leelavathamma Vs. Controller of Estate Duty, Andhra Pradesh, Hyderabad [1991] INSC 46 (15 February 1991)
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27. |
Spences Hotel Pvt. Ltd. & ANR Vs. State of West Bengal & Ors [1991] INSC 47 (15 February 1991)
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28. |
Smt.Gracy Vs. State of Kerala & ANR [1991] INSC 48 (15 February 1991)
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29. |
Om Prakash Puri ANR Vs. State of West Bengal & Ors [1991] INSC 49 (16 February 1991)
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30. |
K. Venkata Seshiah Vs. Kanduru Ramasubbamma [1991] INSC 50 (19 February 1991)
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31. |
Rajratha Naranbhai Mills. Co. Ltd. Vs. Sales Tax Officer, Petlad [1991] INSC 51 (19 February 1991)
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32. |
State of West Bengal & Ors Vs. Debdas Kumar & Ors [1991] INSC 52 (19 February 1991)
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33. |
Maharashtra State Financial Corporation Vs. Jaycee Drugs And Pharmaceuticals Pvt. Ltd. & Ors [1991] INSC 53 (19 February 1991)
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34. |
Harbans Singh Vs. Guran Ditta Singh [1991] INSC 54 (20 February 1991)
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35. |
Puran Singh Sahni Vs. Smt. Sundari Bhagwandas Kripalani & Ors [1991] INSC 55 (20 February 1991)
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36. |
Ajeet Singh Singhvi Vs. State of Rajasthan & Ors [1991] INSC 56 (20 February 1991)
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37. |
Bhavani Tea And Produce Co. Ltd. Vs. State of Kerala & Ors [1991] INSC 57 (20 February 1991)
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38. |
Lakhan Sao Vs. Dharamu Chaudhary [1991] INSC 58 (20 February 1991)
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39. |
Ram Kumar & Ors Vs. Union of India & Ors [1991] INSC 59 (21 February 1991)
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40. |
A.L.A. Firm Vs. Commissioner of Income Tax, Madras [1991] INSC 60 (21 February 1991)
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41. |
Captain Subash Kumar Vs. Principal Officer, Mercantile Marine Department, Madras [1991] INSC 61 (22 February 1991)
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42. |
Ram Saran & ANR Ect. Vs. State of Punjab & Ors [1991] INSC 62 (22 February 1991)
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43. |
Mohan Lal Shamlal Soni Vs. Union of India & ANR [1991] INSC 63 (22 February 1991)
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44. |
Mithlesh Kumari & ANR Vs. Fateh Bahadur Singh & ANR [1991] INSC 64 (22 February 1991)
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45. |
Nain Singh & ANR Vs. State of Uttar Pradesh [1991] INSC 65 (22 February 1991)
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46. |
Pundalik Vs. District Deputy Registrar, Co-Operative Societies, Chandrapu [1991] INSC 66 (22 February 1991)
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47. |
Bihar State Road Transport Corporation Vs. State Transport Tribunal & Ors [1991] INSC 67 (22 February 1991)
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48. |
K. Murugan Vs. Fencing Assn. of India, Jabalpur & Ors [1991] INSC 68 (22 February 1991)
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