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APRIL 1991
1.
State of Bihar Vs. P.P. Sharma, Ias & ANR [1991] INSC 83 (2 April 1991)
2.
Sri Rabinarayan Mohapatra Vs. State of Orissa & Ors [1991] INSC 84 (2 April 1991)
3.
D.T.C . Workers' Union & Ors Vs. Delhi Transport Corporation [1991] INSC 85 (2 April 1991)
4.
Scheduled Caste and Weaker Section Welfare Association Vs. State of Karnataka & Ors [1991] INSC 86 (2 April 1991)
5.
Narendra Pratap Narain Singh & ANR Vs. State of U.P [1991] INSC 87 (3 April 1991)
6.
Burn Standard Company Limited Vs. Mcdermott International Inc. & ANR [1991] INSC 88 (3 April 1991)
7.
Mahesh Chander & ANR Vs. State of Delhi [1991] INSC 89 (3 April 1991)
8.
Maguni Charan Pradhan Vs. State of Orissa [1991] INSC 90 (4 April 1991)
9.
South Eastern Coalfields Limited Vs. Century Textiles and Industry Ltd. & Ors [1991] INSC 91 (4 April 1991)
10.
Orissa Cement Ltd & Ors Vs. State of Orissa & Ors [1991] INSC 92 (4 April 1991)
11.
S.L. Chopra & Ors Vs. State of Haryana & Ors [1991] INSC 93 (5 April 1991)
12.
A.N.Sehgal & Ors Vs. Raje Ram Sheoran & Ors [1991] INSC 94 (5 April 1991)
13.
Motilal Chhadami Lal Jain Vs. Commissioner of Income Tax , Delhi [1991] INSC 95 (8 April 1991)
14.
State of Tamil Nadu & Ors Vs. St. Joseph Teachers Training Institute & ANR [1991] INSC 96 (8 April 1991)
15.
Associated Cement Companies Limited, Kymore Vs. Commissioner of Sales-Tax [1991] INSC 97 (9 April 1991)
16.
Malkiat Singh & Ors Vs. State of Punjab [1991] INSC 98 (10 April 1991)
17.
U.P.State Road Transport Corporation & ANR Vs. Mohd. Ismail & Ors [1991] INSC 99 (11 April 1991)
18.
Jaharlal Das Vs. State of Orissa [1991] INSC 100 (12 April 1991)
19.
Ajyurvidya Prasarak Mandal & ANR Vs. Mrs.Geeta Bhaskar Pendse & Ors [1991] INSC 101 (12 April 1991)
20.
State of Punjab Vs. Babu Singh [1991] INSC 102 (16 April 1991)
21.
General Secretary Rourkela Sramik Sangh Vs. Rourkela Mazdoor Sabha & Ors [1991] INSC 103 (16 April 1991)
22.
Amirtham Kudumbah Vs. Sarnam Kumdumban [1991] INSC 104 (16 April 1991)
23.
N.Parthasarathy Vs. Controller of Capital Issues & ANR [1991] INSC 105 (16 April 1991)
24.
Municipal Corporation, Raipur Vs. Ashok Kumar Misra [1991] INSC 106 (16 April 1991)
25.
East India Corporation Ltd. Vs. Shree Meenakshi Mills Ltd. [1991] INSC 107 (16 April 1991)
26.
State of Bihar & Ors Vs. Akhouri Sachindra Nath & Ors [1991] INSC 108 (19 April 1991)
27.
Union of India & Ors Vs. E.G. Nambudiri [1991] INSC 109 (23 April 1991)
28.
O.P. Garg & Ors Vs. State of U.P. & Ors [1991] INSC 110 (23 April 1991)
29.
Nandganj Sihori Sugar Co. Ltd., Rae Bareli & ANR Vs. Badri Nath Dixit & Ors [1991] INSC 111 (24 April 1991)
30.
Daya Singh Vs. Union of India & Ors [1991] INSC 112 (24 April 1991)
31.
District Exhibitors Association Muzaffarnagar& Ors Vs. Union of India & Ors [1991] INSC 113 (25 April 1991)
32.
Vatticherukuru Village Panchayat & Ors Vs. Nori Vekatrama Deekshithulu & Ors [1991] INSC 114 (26 April 1991)
33.
Maharaja Tourist Service Etc Vs. State of Gujarat [1991] INSC 115 (26 April 1991)
34.
Mst. Surayya Begum, Vs. Mohd. Usman & Ors [1991] INSC 116 (26 April 1991)
35.
State of Tamilnadu Vs. State of Karnataka & Ors [1991] INSC 117 (26 April 1991)
36.
Dr. Arun Kumar Agrawal & Ors Etc Vs. State of Bihar & Ors [1991] INSC 118 (26 April 1991)
37.
G. Narayanaswamy Reddy & ANR Vs. Govt. of Karnataka & ANR [1991] INSC 119 (29 April 1991)
38.
Nagaraj Shivarao Karjagi Vs. Syndicate Bank Head Office Manipal & ANR [1991] INSC 120 (30 April 1991)
39.
Shankarsan Dash Vs. Union of India [1991] INSC 121 (30 April 1991)
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