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SEPTEMBER    1990

1. Jute Corporation of India Ltd. Vs. Commissioner of Income Tax & ANR [1990] INSC 266 (4 September 1990)
2. Saraswati Industrial Syndicate Ltd. Vs. C.I.T., Haryana, Himachal Pradesh, Delhi [1990] INSC 267 (4 September 1990)
3. Delhi Transport Corporation Vs. D.T.C. Mazdoor Congress [1990] INSC 268 (4 September 1990)
4. J.K. Aggarwal Vs. Haryana Seeds Development Corporation Ltd. & Ors [1990] INSC 269 (5 September 1990)
5. Indira Bai Vs. Nand Kishore [1990] INSC 270 (5 September 1990)
6. Periyar and Pareekanni Rubbers Ltd. Vs. State of Kerala [1990] INSC 271 (6 September 1990)
7. Dr. Kirti Deshmankar Vs. Union of India & Ors [1990] INSC 272 (6 September 1990)
8. Ashok Kumar Vs. State of Rajasthan [1990] INSC 273 (11 September 1990)
9. Miss Liza Arulanandam Vs. Smt. A.S. Sulochana [1990] INSC 274 (11 September 1990)
10. Yadlapati Venkateswarlu Vs. State of Andhra Pradesh & ANR [1990] INSC 275 (11 September 1990)
11. Bara Singh Vs. Kashmira Singh & Ors [1990] INSC 276 (12 September 1990)
12. Desh Raj Gupta Vs. Industrial Tribunal Iv, U.P. Lucknow & ANR [1990] INSC 277 (12 September 1990)
13. G.B. Mahajan & Ors Vs. Jalgaon Municipal Council & Ors [1990] INSC 278 (13 September 1990)
14. P.N. Veeti Narayani Vs. Pathumma Beevi & ANR [1990] INSC 279 (13 September 1990)
15. Kulwant Singh Gill Vs. State of Punjab [1990] INSC 280 (13 September 1990)
16. Second Income Tax Officer Vs. Stumpp Schuele and Somappa (P) Ltd. [1990] INSC 281 (14 September 1990)
17. Govt. of Andhra Pradesh & Ors Vs. M.A. Kareem & Ors [1990] INSC 282 (14 September 1990)
18. Income Tax Officer, Callcut Vs. Smt. N.K. Sarada Thampatty [1990] INSC 283 (14 September 1990)
19. Kamarunnissa Vs. Union of India & Ors [1990] INSC 284 (14 September 1990)
20. Eskayef Limited Vs. Collector of Central Excise [1990] INSC 285 (14 September 1990)
21. Baldev Raj Vs. State of Haryana [1990] INSC 286 (17 September 1990)
22. U. Ponnappa Moothan Sons, Palghat Vs. Catholic Syrian Bank Ltd. & Ors [1990] INSC 287 (18 September 1990)
23. Ardhendu Bhusan Haldar Vs. Smt. Gangamoni Mondal [1990] INSC 288 (18 September 1990)
24. Sheshrao Jangluji Bagde Vs. Bhaiyya S/O Govindrao Karale & Ors [1990] INSC 289 (18 September 1990)
25. Dr. Tarakprasad Rajaram Vs. Smt. Vesta Ukara (Dead) by LRS. & Ors [1990] INSC 290 (18 September 1990)
26. Veerattalingam & Ors Vs. Ramesh & Ors [1990] INSC 291 (18 September 1990)
27. Punjab Traders & Ors Vs. State of Punjab & Ors [1990] INSC 292 (18 September 1990)
28. State of Madhya Pradesh & ANR Vs. G.S. Dall and Flour Mills [1990] INSC 293 (19 September 1990)
29. D.M. Bharati Vs. L.M. Sud & Ors [1990] INSC 294 (19 September 1990)
30. Jacob M. Puthuparambil & Ors Vs. Kerala Water Authority & Ors [1990] INSC 295 (19 September 1990)
31. Kumari Shrilekha Vidyarthi Vs. State of U.P. & Ors [1990] INSC 296 (20 September 1990)
32. Ramesh Chandra Vs. Shiv Charan Dass & Ors [1990] INSC 297 (21 September 1990)
33. Indian Metals and Ferro Alloys Ltd. Vs. Union of India & Ors [1990] INSC 298 (21 September 1990)
34. Gurbax Singh S/O Chanda Singh Vs. Financial Commissioner & ANR [1990] INSC 299 (21 September 1990)
35. Krishna Kishore Firm Vs. Govt. of A.P. & Ors [1990] INSC 300 (21 September 1990)
36. Samrat International (P) Ltd. Vs. Collector of Central Excise Hyderabad [1990] INSC 301 (21 September 1990)
37. Sham Sunder Vs. Puran & ANR [1990] INSC 302 (21 September 1990)




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