OCTOBER    1990
1.	Dilaver Hussain Son of Mohammadbhailaliwala Vs. State of Gujarat & ANR [1990] INSC 303 (5 October 1990)
2.	Budhwa Alias Ramcharan & Ors Vs. State of Madhya Pradesh [1990] INSC 304 (5 October 1990)
3.	Rajasthan State Electricity Board Vs. Cess Committee & ANR [1990] INSC 305 (8 October 1990)
4.	Delhi Cloth and General Mills Ltd. Vs. S. Paramjit Singh & ANR [1990] INSC 306 (9 October 1990)
5.	Smt. Isabella Johnson Vs. M.A. Susai [1990] INSC 307 (9 October 1990)
6.	Poonjabhai Varmalidas Vs. Commissioner of Income Tax, Ahmadabad [1990] INSC 308 (9 October 1990)
7.	Central Bank of India Vs. C. Bernard [1990] INSC 309 (9 October 1990)
8.	Sita Ram Vs. Chhota Bhondey & Ors [1990] INSC 310 (9 October 1990)
9.	State of U.P. & Ors Vs. Delhi Cloth Mills & ANR [1990] INSC 311 (9 October 1990)
10.	Devdutta & Ors Vs. State of M.P. & Ors [1990] INSC 312 (9 October 1990)
11.	Milak Brothers Vs. Union of India & Ors [1990] INSC 313 (9 October 1990)
12.	Chander Bhan Vs. Hotilal Gupta & Ors [1990] INSC 314 (9 October 1990)
13.	Bhoolchand & ANR Vs. Kay Pee Cee Investments & ANR [1990] INSC 315 (10 October 1990)
14.	Jiwani Kumari Parekh Vs. Satyabrata Chakravorty [1990] INSC 316 (10 October 1990)
15.	Malayammal & Ors Vs. A Malayalam Pillai & Ors [1990] INSC 317 (10 October 1990)
16.	Phagwara Improvement Trust Vs. State of Punjab & Ors [1990] INSC 318 (10 October 1990)
17.	Rajasthan State Electricity Board & Ors Vs. Laxman Lal [1990] INSC 319 (11 October 1990)
18.	R.M. Narayana Chettiar & ANR Vs. N. Lakshmanan Chetfiar & Ors [1990] INSC 320 (11 October 1990)
19.	S.P. Dubey Vs. M.P.S.R.T. Corpn. & ANR [1990] INSC 321 (23 October 1990)
20.	Bikaner Gypsums Ltd. Vs. Commissioner of Income Tax, Rajasthan [1990] INSC 322 (23 October 1990)
21.	Union of India & Ors Vs. Dev Raj Gupta & Ors [1990] INSC 323 (23 October 1990)
22.	Sutlej Cotton Mills Ltd. Vs. Commissioner of Income Tax, West Bengal Iii, Calcutta [1990] INSC 324 (23 October 1990)
23.	Central Board of Direct Taxes & ANR Vs. Dr. O.N. Tripathi & Ors [1990] INSC 325 (24 October 1990)
24.	Gurmail Singh & Ors Vs. State of Punjab & Ors [1990] INSC 326 (25 October 1990)
25.	Murli Manohar and Co. & ANR Vs. State of Haryana & ANR [1990] INSC 327 (25 October 1990)
26.	Marine Times Publications Pvt. Ltd. Vs. Shiriram Transport and Finance Co. Ltd. & ANR [1990] INSC 328 (26 October 1990)
27.	Commissioner of Income Tax, Delhi Central Vs. Modi Spinning and Weaving Mills Co. Ltd. [1990] INSC 329 (26 October 1990)
28.	Subhash Sharma & Ors Vs. Union of India [1990] INSC 330 (26 October 1990)
29.	Pollisetti Pullamma & Ors Vs. Kalluri Rameswaramma & Ors [1990] INSC 331 (26 October 1990)
30.	Orient Paper and Industries Ltd. Andanr. Vs. State of Orissa & Ors [1990] INSC 332 (30 October 1990)
31.	Mst. Mohindero Vs. Kartar Singh & Ors [1990] INSC 333 (30 October 1990)
32.	Union of India & ANR Vs. U.P. State Ware Housing Corporation [1990] INSC 334 (31 October 1990)
33.	M.C. Mehta Vs. State of Tamil Nadu & Ors [1990] INSC 335 (31 October 1990)
34.	Brathi Alias Sukhdev Singh Vs. State of Punjab [1990] INSC 336 (31 October 1990)