AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Supreme Court Judgments


Latest Supreme Court of India Judgments 2023

Subscribe

RSS Feed img



NOVEMBER    1990

1. Mangananese Ore (India) Ltd. Vs. Chandi Lal Saha & Ors [1990] INSC 337 (1 November 1990)
2. H.L. Randev & Ors Vs. High Court of Punjab and Haryana & Ors [1990] INSC 338 (1 November 1990)
3. H.C. Puttaswamy & Ors Vs. Hon'ble Chief Justice of Karnatakahigh Court, Bangalore [1990] INSC 339 (5 November 1990)
4. M.L. Sachdev Vs. Union of India & ANR [1990] INSC 340 (5 November 1990)
5. Keshav Chandra Joshi and Ors. Etc. Vs. Union of India and Ors. (6 November 1990)
6. Commissioner of Wealth Tax, Calcutta Vs. Smt. Anjamli Khan [1990] INSC 341 (6 November 1990)
7. Tehri Bandh Virodhi Sangarsh Samiti & Ors Vs. State of U.P & Ors [1990] INSC 342 (7 November 1990)
8. Hamda Ammal Vs. Avadiappa Pathar & Ors [1990] INSC 343 (7 November 1990)
9. Nityananda Kar & ANR Vs. State of Orissa & Ors [1990] INSC 344 (9 November 1990)
10. A.K. Bhatnagar & Ors Vs. Union of India & Ors [1990] INSC 345 (9 November 1990)
11. P. Orr and Sons (P) Ltd. Vs. Associated Publishers (Madras) Limited [1990] INSC 346 (9 November 1990)
12. Basthi Kasim Saheb Vs. Mysore State Road Transport Corporation & Ors [1990] INSC 347 (12 November 1990)
13. Major Suresh Chand Mehra Vs. Defence Secretary & Ors [1990] INSC 348 (13 November 1990)
14. Smt. Shanti & ANR Vs. State of Haryana [1990] INSC 349 (13 November 1990)
15. M.O.H. Uduman & Ors Vs. M.O.H. Aslum [1990] INSC 350 (13 November 1990)
16. Mehra Bros. Vs. Joint Commercial Officer, Madras [1990] INSC 351 (14 November 1990)
17. Tapan Kumar Mukherjee Vs. Heromoni Mondal & ANR [1990] INSC 352 (14 November 1990)
18. Syed Hasan Rasul Numa & ANR Vs. Union of India & ANR [1990] INSC 353 (15 November 1990)
19. Priyanka Overseas Pvt. Ltd. & ANR Vs. Union of India & Ors [1990] INSC 354 (15 November 1990)
20. Mohinder Sain Garg Vs. State of Punjab & Ors [1990] INSC 355 (15 November 1990)
21. Rai Chand Jain Vs. Miss Chandra Kanta Khosla [1990] INSC 356 (15 November 1990)
22. Vikram Singh & ANR Vs. Subordinate Services Selection Bard, Haryana & Ors [1990] INSC 357 (15 November 1990)
23. Ravikant Bhagoji Dhumal & Ors Vs. State of Maharashtra [1990] INSC 358 (15 November 1990)
24. Dr. Ajay Kumar Agrawal & Ors Vs. State of U.P. & Ors [1990] INSC 359 (16 November 1990)
25. Union of India & Ors Vs. S.L. Dutta & Ors [1990] INSC 360 (16 November 1990)
26. Indian Oil Corporation Ltd. Vs. Amritsar Gas Service & Ors [1990] INSC 361 (19 November 1990)
27. Union of India & Ors Vs. Mohd. Ramzan Khan [1990] INSC 362 (20 November 1990)
28. Darshan Singh & ANR Vs. Ram Pal Singh & ANR [1990] INSC 363 (20 November 1990)
29. Rampur Distillery and Chemicals Co. Ltd. Vs. Commissioner of Income-Tax, Lucknow [1990] INSC 364 (21 November 1990)
30. State of Haryana & Ors Vs. Ch. Bhajan Lal & Ors [1990] INSC 365 (21 November 1990)
31. State of Maharashtra & Ors Vs. Mohammed Salim Khan & Ors [1990] INSC 366 (22 November 1990)
32. Indian Metals and Ferro Alloys Ltd. Cuttack Vs. Collector of Central Excise, Bhubaneshwar [1990] INSC 367 (22 November 1990)
33. Orissa Judicial Services Association, Cuttack Vs. State of Orissa & ANR [1990] INSC 368 (26 November 1990)
34. Bharuch Coconut Trading Co. & Ors Vs. Municipal Corporation of The City Ofahmedabad & Ors [1990] INSC 369 (27 November 1990)
35. Plasmac Machine Manufacturing Co. Pvt.Ltd. Vs. Collector of Central Excise, Bombay [1990] INSC 370 (27 November 1990)
36. Municipal Corporation of Greaterbombay & ANR Vs. Indian Oil Corporation Ltd. [1990] INSC 371 (27 November 1990)
37. Jaswant Singh Vs. State of Punjab & Ors [1990] INSC 372 (27 November 1990)
38. Jumman Khan Vs. State of U.P [1990] INSC 373 (30 November 1990)




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys