MARCH    1990
1.	C.D. Ailawadi Vs. Union of India & Ors [1990] INSC 67 (1 March 1990)
2.	Era Sezhiyan Vs. T.R. Balu & Ors [1990] INSC 68 (1 March 1990)
3.	Union of India & Ors Vs. Bakshi Ram [1990] INSC 69 (1 March 1990)
4.	Smt. Shakuntala Mehrishi Vs. New Delhi Municipal Commitfee & Ors [1990] INSC 70 (1 March 1990)
5.	State of Andhra Pradesh Vs. P.V. Pavithran [1990] INSC 71 (1 March 1990)
6.	Union of India & ANR Vs. Vasanbharthi & Ors [1990] INSC 72 (1 March 1990)
7.	Virendra Nath Gupta & ANR Vs. Delhi Administration & Ors [1990] INSC 73 (2 March 1990)
8.	Smt. Dularia Devi Vs. Janardan Singh & Ors [1990] INSC 74 (2 March 1990)
9.	C.D. George Vs. Assistant Commissioner of Central Excise, Trichur [1990] INSC 75 (2 March 1990)
10.	Mostt. Simrikhia Vs. Smt. Dolley Mukherjee @ Smt. Chhabimukherjee & ANR [1990] INSC 76 (2 March 1990)
11.	Vannarakkal Kallalathil Sreedharan Vs. Chandramaath Balakrishnan & ANR [1990] INSC 77 (6 March 1990)
12.	Mahabir Auto Stores & Ors Vs. Indian Oil Corporation & Ors [1990] INSC 78 (6 March 1990)
13.	Ram Piari Vs. Bhagwant & Ors [1990] INSC 79 (6 March 1990)
14.	Govind Ramji Jadhav Vs. The State of Maharashtra [1990] INSC 80 (7 March 1990)
15.	Mrs. T. Devaki Vs. Government of Tamil Nadu & Ors [1990] INSC 81 (7 March 1990)
16.	Sanwarmal Kejriwal Vs. Vishwa Cooperative Housing Society Ltd. & Ors [1990] INSC 82 (8 March 1990)
17.	Bharat Petroleum (Erstwhile Burmah Shell)Management Staff P Vs. Bharat Petroleum Corporation Ltd. & Ors [1990] INSC 83 (13 March 1990)
18.	Union of India Through Secretary, Government of India, Min Vs. D.C.M. Limited & Ors [1990] INSC 84 (13 March 1990)
19.	Shri Sitaram Sugar Company Limited & ANR Vs. Union of India & Ors [1990] INSC 85 (13 March 1990)
20.	British India Steam Navigation Co., Ltd. Vs. Shanmughavilas Cashew Industries & Ors [1990] INSC 86 (13 March 1990)
21.	Bharat Electronics Limited, Bangalore Vs. Industrial Tribunal, Karnataka,Bangalore & ANR [1990] INSC 87 (15 March 1990)
22.	Gram Panchayat & ANR Vs. Shree Vallabh Glass Works Limited & Ors [1990] INSC 88 (15 March 1990)
23.	Hundraj Kanyalal Sajnani Vs. Union of India & Ors [1990] INSC 89 (16 March 1990)
24.	Assam Sillimanite Ltd. & ANR Vs. Union of India & Ors [1990] INSC 90 (16 March 1990)
25.	M.B. Abdulla Vs. Commissioner of Income-Tax, Kerala [1990] INSC 91 (19 March 1990)
26.	B. Krishna Bhat Vs. Union of India & Ors [1990] INSC 92 (19 March 1990)
27.	Commissioner of Sales Tax, U.P. Lucknow Vs. Atma Ram Misra [1990] INSC 93 (19 March 1990)
28.	Collector of Central Excise, Calcutfa Vs. Berger Paints India Ltd. [1990] INSC 94 (19 March 1990)
29.	State of Tamil Nadu & Ors Vs. Nellai Cotton Mills Ltd. & Ors [1990] INSC 95 (20 March 1990)
30.	Pukhraj Jain Vs. Mrs. Padma Kashyap & ANR [1990] INSC 96 (20 March 1990)
31.	Sri Krishna Das Vs. Town Area Committee, Chirgaon [1990] INSC 97 (20 March 1990)
32.	K.M. Neelima Misra Vs. Dr. Harinder Kaur Paintal & Ors [1990] INSC 98 (21 March 1990)
33.	Raj Kumar Karwal Vs. Union of India & Ors [1990] INSC 99 (21 March 1990)
34.	Manibhai Vs. Hemraj [1990] INSC 100 (21 March 1990)
35.	V.R. Katarki Vs. State of Karnataka & Ors [1990] INSC 101 (22 March 1990)
36.	State Vs. S.J. Choudhary [1990] INSC 102 (22 March 1990)
37.	Manjeet Singh, Udc & Ors Vs. Employees State Insurance [1990] INSC 103 (22 March 1990)
38.	A.M. Mathur Vs. Pramod Kumar Gupta [1990] INSC 104 (22 March 1990)
39.	Dr. V.L. Chandra & Ors Vs. All India Institute of Medical Sciences & Ors [1990] INSC 105 (22 March 1990)
40.	Rajendra Singh Yadav & Ors Vs. State of U.P. & Ors [1990] INSC 106 (23 March 1990)
41.	Krishna Sahai & Ors Vs. State of U.P. & Ors [1990] INSC 107 (23 March 1990)
42.	Committee For Protection of Rights of Ongc Employees & Ors Vs. Oil and Natural Gas Commission [1990] INSC 108 (23 March 1990)
43.	State of Punjab & Ors Vs. Joginder Singh & Ors [1990] INSC 109 (23 March 1990)
44.	Kishan Lal & Ors Vs. State of Rajasthan & Ors [1990] INSC 110 (23 March 1990)
45.	D.N. Agrawal & ANR Vs. State of Madhya Pradesh & Ors [1990] INSC 111 (23 March 1990)
46.	Awadh Prasad Singh & Ors Vs. State of Bihar & Ors [1990] INSC 112 (27 March 1990)
47.	Automobile Products of India Employees Union Vs. Association of Engineering Workers, Bombay & Ors [1990] INSC 113 (27 March 1990)
48.	Vashisht Narain Karwaria Vs. State of U.P. & ANR [1990] INSC 114 (28 March 1990)
49.	Yedida Chakradhararao & Ors Vs. State of Andhra Pradesh & Ors [1990] INSC 115 (29 March 1990)
50.	Andhra Steel Corporation Vs. Commissioner of Commercial Taxes In Karnataka [1990] INSC 116 (30 March 1990)
51.	N.T. Bevin Kath Vs. Karnataka Public Service Commission & Ors [1990] INSC 117 (30 March 1990)
52.	Director General and Inspector General of Police, Andhra Vs. K. Ratnagiri [1990] INSC 118 (30 March 1990)