JULY    1990
1.	State of Madhya Pradesh & Ors Vs. Rameshwar Rathod [1990] INSC 196 (10 July 1990)
2.	Commissioner of Income-Tax, Madras Vs. K.R. Sadayappan [1990] INSC 197 (10 July 1990)
3.	K.J. John Vs. State of Kerala & Ors [1990] INSC 198 (12 July 1990)
4.	Dabur India Ltd & ANR Vs. State of Uttar Pradesh & Ors [1990] INSC 199 (12 July 1990)
5.	Barauni Refinery Pragatisheel Shramikparishad & Ors Vs. Indian Oil Corporation Limited & Ors [1990] INSC 200 (12 July 1990)
6.	Smt. Azra Fatima Vs. Union of India & Ors [1990] INSC 201 (12 July 1990)
7.	Krishena Kumar & ANR Vs. Union of India & Ors [1990] INSC 202 (13 July 1990)
8.	D.B. Raju Vs. H.J. Kantharaj & Ors [1990] INSC 203 (13 July 1990)
9.	Smt. Kusum Lata Singhal Vs. Commissioner of Income Tax Rajasthan, Jaipur & Ors [1990] INSC 204 (16 July 1990)
10.	Dr. Damodar Panda Vs. State of Orissa [1990] INSC 205 (16 July 1990)
11.	State Bank of India & Ors Vs. S. Vijaya Kumar & Ors [1990] INSC 206 (18 July 1990)
12.	Ramchandra Pandurang Sonar Vs. Murlidhar Ramchandra Sonar & Ors [1990] INSC 207 (19 July 1990)
13.	Brij Mohan & Ors Vs. Smt. Sugra Begum & Ors [1990] INSC 208 (19 July 1990)
14.	Raj Kumar Rajinder Singh Vs. State of Himachal Pradesh & Ors [1990] INSC 209 (20 July 1990)
15.	Shashikant Laxman Kale & ANR Vs. Union of India & ANR [1990] INSC 210 (20 July 1990)
16.	Union Territory of Goa, Daman and Diu & ANR Vs. Lakshmibai Narayan Patil [1990] INSC 211 (23 July 1990)
17.	Dr. Lakshmansingh Himatsingh Vaghele Vs. Naresh Kumar Chandrashankar Jha & ANR [1990] INSC 212 (24 July 1990)
18.	Chairman, School of Buddhist Philosophy, Leh Vs. Makhan Lal Matto & ANR [1990] INSC 213 (25 July 1990)
19.	Abraham Mathal Vs. Sub-Collector (Land Acq. Officer) & Ors [1990] INSC 214 (27 July 1990)
20.	J.K. Cotton Spg. and Wvg Mills Co. Ltd. Vs. State of U.P. & Ors [1990] INSC 215 (27 July 1990)