JANUARY    1990
1.	K.M. Sharma Vs. Devi Lal & Ors [1990] INSC 1 (9 January 1990)
2.	Special Military Estates Officer Vs. Munivenkataramiah & ANR [1990] INSC 2 (10 January 1990)
3.	Workmen of English Electric Company of India Ltd., Madras Vs. Presiding Officer & ANR [1990] INSC 3 (11 January 1990)
4.	Vishnu Partap Singh Vs. State of Madhya Pradesh & Ors [1990] INSC 4 (12 January 1990)
5.	Gauri Shanker Sharma Vs. State of U.P [1990] INSC 5 (12 January 1990)
6.	Bhanwar Lal Vs. Smt. Prem Lata & Ors [1990] INSC 6 (12 January 1990)
7.	Union of India & Ors Vs. K.T. Shastri [1990] INSC 7 (12 January 1990)
8.	State of Andhra Pradesh & ANR Vs. R.V. Rayanim [1990] INSC 8 (15 January 1990)
9.	State of Maharashtra Vs. Anand Chintaman Dighe [1990] INSC 9 (16 January 1990)
10.	Hiraji Tolaji Bagwan Vs. Shakuntala [1990] INSC 10 (16 January 1990)
11.	Bharat Forge & Press Industries (P) Ltd. Vs. Collector of Central Excise, Baroda, Gujarat [1990] INSC 11 (16 January 1990)
12.	Revenue Officer & Ors Vs. Prafulla Kumar Pati & Ors [1990] INSC 12 (17 January 1990)
13.	Chinnammal & Ors Vs. P. Arumugham & ANR [1990] INSC 13 (17 January 1990)
14.	State of Maharashtra Vs. Chandraprakash Kewal Chand Jain [1990] INSC 14 (18 January 1990)
15.	Kubic Dariusz Vs. Union of India & Ors [1990] INSC 15 (18 January 1990)
16.	P.V.G. Raju Garu Vs. State of Andhra Pradesh [1990] INSC 16 (24 January 1990)
17.	Dutta Cycle Stores & Ors Vs. Smt. Gita Devi Sultania & Ors [1990] INSC 17 (25 January 1990)
18.	Municipal Corporation, Jabalpur Vs. Krishi Upaj Mandi Samiti & ANR [1990] INSC 18 (25 January 1990)
19.	Smt. Patasibai & Ors Vs. Ratanlal [1990] INSC 19 (30 January 1990)
20.	Hira Lal & ANR Vs. Gajjan & Ors [1990] INSC 20 (30 January 1990)
21.	Indian Piston Limited Vs. Collector of Central Excise, Madras [1990] INSC 21 (30 January 1990)
22.	M. Ahamedkutty. Vs. Union of India & ANR [1990] INSC 22 (31 January 1990)
23.	Shaziabad Sheromani Sahkari Avas Samiti Limited & ANR Vs. State of U.P. & Ors [1990] INSC 23 (31 January 1990)
24.	Suresh Chand Vs. Gulam Chisti [1990] INSC 24 (31 January 1990)
25.	Coal Mines Provident Fund Commissioner Vs. Ramesh Chander Jha [1990] INSC 25 (31 January 1990)